High Courts01 Jun 2016Disposed Off
Subhash Vs State of Rajasthan
Rajasthan High Court · (2017) 1 RajCriC 368
Criminal Procedure Code, 1973 (CrPC) - Section 155, Section 482Rajasthan Forest Act, 1953 - Section 41, Section 42
COURT ARCHIVE
Rajasthan High Court judgments, 2016
1,745 judgments · page 46 of 88
High Courts01 Jun 2016Allowed
Lokesh Hada @ Gillu Bana Vs State of Rajasthan
Rajasthan High Court · (2016) 2 WLCRajUC 235
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 363, 366, 376Protection of Children from Sexual Offences Act, 2012 — Section 3, 4
High Courts01 Jun 2016Dismissed
Devilal Vs State of Rajasthan
Rajasthan High Court · (2017) 1 CriCC 762 : (2016) 4 Crimes 96 : (2016) 3 RLW 2300 : (2017) 1 WLC 188
Criminal Procedure Code, 1973 (CrPC) — Section 439Drugs and Cosmetics Act, 1940 — Section 27B(2), 8CNarcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 37, 8
High Courts01 Jun 2016Allowed
Lal Mohd. Khan Vs State of Rajasthan
Rajasthan High Court · (2016) 165 AIC 919 : (2016) 4 Crimes 92 : (2016) 3 RLW 2200 : (2017) 1 WLC 218
Arms Act, 1959 — Section 25, 3Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 302, 307, 323, 458
High Courts01 Jun 2016Dismissed
Smt. Mamta Sharma Vs Union of India
Rajasthan High Court · (2016) 3 DNJ 1378
Constitution of India, 1950 — Article 226
High Courts01 Jun 2016Allowed
Vijay Kumar S/o Ramswaroop Vs The State of Rajasthan Through Public Prosecutor
Rajasthan High Court · (2017) 170 AIC 641 : (2016) 4 WLC 723
Evidence Act, 1872 - Section 3, Section 30Penal Code, 1860 (IPC) - Section 302, Section 364
High Courts01 Jun 2016Disposed Off
Suo motu Vs State of Rajasthan
Rajasthan High Court · (2016) 4 RLW 2918 : (2016) 4 WLC 53
Constitution of India, 1950 — Article 226
High Courts01 Jun 2016Dismissed
M/s Grass Field Farms & Resorts Private Limited Vs Dy. CIT Circle-2
Rajasthan High Court · (2016) 289 CurTR 312 : (2016) 388 ITR 395
Income Tax Act, 1961 — Section 271(1)(c)
High Courts01 Jun 2016Allowed
Ravi Kumar Vs State of Rajasthan
Rajasthan High Court · (2016) 3 WLN 171
Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 12, 52
High Courts01 Jun 2016Allowed
Narendra Saini Vs Suresh Kumar Saini
Rajasthan High Court · (2016) ACD 1126 : (2016) 3 DCR 779 : (2016) 2 NIJ 289 : (2016) 3 WLN 205
Criminal Procedure Code, 1973 (CrPC) - Section 389 (1), 482Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts01 Jun 2016Allowed
Chetan Prakash Vs Additional District Judge No. 2, Kota
Rajasthan High Court · (2016) AIRCC 2228 : (2016) 3 DNJ 1286 : (2017) 1 RCRRent 9 : (2016) 2 RentLR 253 : (2016) 4 RLW 2936 : (2016) 4 WLC 24 : (2016) 4 WLN 218
High Courts31 May 2016Allowed
Avtar Singh Vs State of Rajasthan
Rajasthan High Court · (2016) 3 RajCriC 1232
Evidence Act, 1872 - Section 106, Section 7Penal Code, 1860 (IPC) - Section 201, Section 302, Section 364
High Courts31 May 2016Allowed
Gopal Sharma Vs State of Rajasthan
Rajasthan High Court · (2016) 4 RLW 3297 : (2017) 1 WLC 90
Penal Code, 1860 (IPC) - Section 201, Section 302, Section 302, Section 363, Section 366(A), Section 376, Section 376(2)
High Courts31 May 2016Allowed
Prithvi Singh Vs State of Rajasthan
Rajasthan High Court · (2016) 3 CriLR 1479
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 171G, 177, 181, 192, 193, 200, 420
High Courts31 May 2016Allowed
Shiv Lal Damor - Appellant @HASH The Ajmer Vidhyut Vitaran Nigam Ltd. and Another
Rajasthan High Court · (2016) 4 RLW 3026 : (2016) 4 WLC 424
Arms Act, 1959 - Section 25, Section 4Legal Services Authorities Act, 1987 - Section 22-C
High Courts31 May 2016Dismissed
Ramkaran Kumhar Vs Union of India
Rajasthan High Court · (2016) 4 WLC 34
Constitution of India, 1950 — Article 226
High Courts31 May 2016Disposed Off
Rewant Ram Vs State of Rajasthan
Rajasthan High Court · (2016) 4 CriCC 408 : (2017) 1 RajCriC 94
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420, 467, 468, 470, 471
High Courts31 May 2016Dismissed
Guddi Vs State of Rajasthan
Rajasthan High Court · (2016) 4 CriLR 1784
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts31 May 2016Allowed
Nathulal Vs Nathi Bai
Rajasthan High Court · (2016) 2 DNJ 980 : (2016) 3 RLW 1965
Hindu Marriage Act, 1955 - Section 13
High Courts31 May 2016Allowed
Bhanwar Lal Naga Vs State of Rajasthan
Rajasthan High Court · (2016) 3 WLN 444
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 120B, 420, 467, 468, 471Prevention of Corruption Act, 1988 - Section 12(2), 13(1)(d)