High Courts03 Jun 2016Allowed
Flexo Foam Pvt. Ltd. Vs Rajasthan State Road Transport Corporation
Rajasthan High Court · (2017) AIR(Raj) 60 : (2017) 2 ArbiLR 345 : (2017) 1 DNJ 33 : (2016) 4 WLC 732
Arbitration and Conciliation Act, 1996 - Section 11
COURT ARCHIVE
Rajasthan High Court judgments, 2016
1,745 judgments · page 45 of 88
High Courts03 Jun 2016Allowed
Ajay Kumar Gupta Vs Khadak Singh
Rajasthan High Court · (2016) 4 CivCC 645 : (2016) 4 DNJ 1532 : (2016) 4 WLC 566
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts03 Jun 2016Dismissed
M/s. Vistaar Infratech (I) Pvt. Ltd. Vs Managing Director, Bharat Heavy Electricals Limited and Another.
Rajasthan High Court · (2016) 3 DNJ 1081 : (2017) 1 WLC 309
Arbitration and Conciliation Act, 1996 - Section 11(5)
High Courts03 Jun 2016Allowed
Mohan Lal & another Vs Arvind Kumar & others
Rajasthan High Court · (2016) AAC 1664 : (2016) 4 ACC 326 : (2017) ACJ 1053 : (2016) 3 DNJ 1085 : (2016) 3 TAC 360
Motor Vehicles Act, 1988 - Section 173
High Courts03 Jun 2016Disposed Off
Samri Gram Seva Sahkari Samiti Vs State of Rajasthan
Rajasthan High Court · (2016) AIR(Raj) 140 : (2016) 4 WLC 228
High Courts03 Jun 2016Dismissed
Sunil Panchal Vs State of Rajasthan
Rajasthan High Court · (2016) CriLJ 4238 : (2016) 4 CriLR 1666 : (2017) 1 RLW 566 : (2016) 4 WLC 437
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 120B, 302, 364A
High Courts03 Jun 2016Dismissed
Beer Singh Vs Indian Oil Corporation
Rajasthan High Court · (2016) AIR(Raj) 134
High Courts03 Jun 2016Disposed Off
Shyam Das Juneja Vs Shri T.R. Juneja
Rajasthan High Court · (2016) 3 DNJ 1177 : (2016) 2 WLCRajUC 254
Arbitration and Conciliation Act, 1996 - Section 12, 14, 16
High Courts02 Jun 2016Dismissed
Commissioner of Income Tax, Bikaner Vs Gopi Ram Goyal Charitable Trust
Rajasthan High Court · (2017) 392 ITR 285
Income Tax Act, 1961 - Section 12A, Section 12AA
High Courts02 Jun 2016Allowed
Surendar Vs State of Rajasthan
Rajasthan High Court · (2017) 1 WLC 194
Penal Code, 1860 (IPC) - Section 302, Section 34, Section 451
High Courts02 Jun 2016Disposed Off
Ganesh Narayan Mali Vs State (Education Department)
Rajasthan High Court · (2016) 2 WLCRajUC 236
Rajasthan Educational Subordinate Service Rules, 1971 — Rule 10, 22
High Courts02 Jun 2016Disposed Off
Chunilal Vs State of Rajasthan
Rajasthan High Court · (2016) 2 WLCRajUC 196
Arms Act, 1959 — Section 25, 27Penal Code, 1860 (IPC) — Section 326
High Courts02 Jun 2016Disposed Off
Hari Ram Vs LR's of Late Kalyan Mal
Rajasthan High Court · (2016) 4 WLN 30
Rajasthan Rent Control Act, 2001 — Section 24
High Courts02 Jun 2016Dismissed
Vinod Vs State of Rajasthan
Rajasthan High Court · (2017) 1 CriCC 388 : (2016) 2 WLCRajUC 651
Penal Code, 1860 (IPC) - Section 148, Section 149, Section 302
High Courts02 Jun 2016Dismissed
Phoolchand Vs State of Rajasthan
Rajasthan High Court · (2017) 1 CriCC 341 : (2016) 2 WLCRajUC 671
Penal Code, 1860 (IPC) - Section 148, Section 149, Section 302
High Courts02 Jun 2016Partly Allowed
Satya Narain Vs Harphool Singh & others
Rajasthan High Court · (2016) AAC 2048 : (2016) 3 DNJ 1130 : (2016) 3 RLW 2604 : (2016) 3 TAC 326
Motor Vehicles Act, 1988 - Section 173
High Courts02 Jun 2016Allowed
Hindustan Zinc Limited & ors. Vs Union of India & ors.
Rajasthan High Court · (2016) 3 CLR 314 : (2016) 150 FLR 774 : (2016) 3 LLJ 277 : (2016) 4 WLC 283 : (2016) 4 WLN 3
Industrial Disputes Act, 1947 - Section 12
High Courts02 Jun 2016Allowed
Smt. Shanta and Ors. Vs Hansa and Ors.
Rajasthan High Court · (2016) AAC 2038 : (2016) 3 DNJ 1123 : (2016) 3 RLW 2595
Motor Vehicles Act, 1988 - Section 173
High Courts02 Jun 2016Dismissed
Jagdish Prasad Vs State of Rajasthan
Rajasthan High Court · (2017) ACD 520 : (2016) 3 DCR 785 : (2017) 1 NIJ 367
Criminal Procedure Code, 1973 (CrPC) - Section 311Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts02 Jun 2016Allowed
Kapura Ram - Petitioner @HASH Jalore Central Co-operative Bank Limited, Jalore and Another
Rajasthan High Court · (2016) 4 RLW 2777 : (2016) 4 WLC 573
Rajasthan Co-operative Societies Rules, 1966 - Rule 41