High Courts09 Jun 2016Allowed
Omprakash Vs State of Rajasthan
Rajasthan High Court · (2017) 1 RajCriC 44
Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401Penal Code, 1860 (IPC) - Section 323, Section 325, Section 452
COURT ARCHIVE
Rajasthan High Court judgments, 2016
1,745 judgments · page 44 of 88
High Courts09 Jun 2016Partly Allowed
Jakir Hussain Vs State of Rajasthan
Rajasthan High Court · (2017) 1 RajCriC 33
Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401Penal Code, 1860 (IPC) - Section 420, Section 471
High Courts09 Jun 2016Dismissed
Banwari Lal Kushwaha - Petitioner @HASH State of Rajasthan and Others
Rajasthan High Court · (2016) 3 RajCriC 1069 : (2016) 4 RLW 3217
Representation of the People Act, 1951 - Section 62(5)
High Courts09 Jun 2016Partly Allowed
Manjoor Vs State of Rajasthan
Rajasthan High Court · (2016) 3 CriLR 1289
Penal Code, 1860 (IPC) - Section 333
High Courts09 Jun 2016Dismissed
Vinod Kumar Vs University of Rajasthan
Rajasthan High Court · (2016) AIR(Raj) 136 : (2016) 4 RLW 3195
High Courts09 Jun 2016Dismissed
Gumana Ram Vs State of Rajasthan
Rajasthan High Court · (2016) 3 CriLR 1351
Criminal Procedure Code, 1973 (CrPC) - Section 311, 397/401Penal Code, 1860 (IPC) - Section 326, 326, 34
High Courts09 Jun 2016Allowed
Bhika Ram Vs State of Rajasthan
Rajasthan High Court · (2016) 3 AICLR 684 : (2016) 2 RajCriC 731 : (2016) 2 WLCRajUC 206
Motor Vehicles Act, 1988 - Section 154/112, 167/112Penal Code, 1860 (IPC) - Section 279, 304A
High Courts08 Jun 2016Partly Allowed
Vijay Kumar Vs State
Rajasthan High Court · (2016) 3 CriLR 1287
Penal Code, 1860 (IPC) - Section 363
High Courts08 Jun 2016Dismissed
State of Rajasthan Vs Rajveer Singh
Rajasthan High Court · (2016) 3 CriLR 1296
Penal Code, 1860 (IPC) - Section 342, 376, 395, 452
High Courts08 Jun 2016Dismissed
Sheoram Vs State of Rajasthan
Rajasthan High Court · (2016) 3 CriLR 1301
Arms Act, 1959 - Section 27Penal Code, 1860 (IPC) - Section 307, 307/34
High Courts06 Jun 2016Partly Allowed
Jetha Ram Vs State of Rajasthan
Rajasthan High Court · (2017) 1 RajCriC 174
Penal Code, 1860 (IPC) - Section 323, Section 324, Section 326
High Courts06 Jun 2016Disposed Off
Vidhi Se Sangharshrat Minor Khemraj Prajapat Vs State of Rajasthan
Rajasthan High Court · (2016) 2 WLCRajUC 257 : (2016) 4 WLN 42
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 13
High Courts06 Jun 2016Partly Allowed
Ajeet Singh Vs Mohammed Sabir & Ors.
Rajasthan High Court · (2016) 3 DNJ 1138
Motor Vehicles Act, 1988 - Section 173
High Courts06 Jun 2016Allowed
M/s. Geo Miller Co. Pvt. Ltd. Vs State of Rajasthan
Rajasthan High Court · (2016) AIR(Raj) 130 : (2016) 3 WLN 422
High Courts03 Jun 2016Disposed Off
Pushpendra Singh Vs State of Rajasthan
Rajasthan High Court · (2017) 1 CriCC 434 : (2016) 2 WLCRajUC 629
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 498A
High Courts03 Jun 2016Allowed
M/s. Dwarka Traders Private Limited Vs Union of India
Rajasthan High Court · (2017) 1 WLC 277
Arbitration and Conciliation Act, 1996 - Section 10, Section 11, Section 12(2)
High Courts03 Jun 2016Dismissed
State of Rajasthan Vs Ramcharan
Rajasthan High Court · (2017) 1 RLW 456 : (2017) 1 WLC 244
Criminal Procedure Code, 1973 (CrPC) - Section 377Penal Code, 1860 (IPC) - Section 302
High Courts03 Jun 2016Allowed
Manna Lal Vs State of Rajasthan
Rajasthan High Court · (2017) 1 RajCriC 314
Penal Code, 1860 (IPC) - Section 447Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(v)
High Courts03 Jun 2016Allowed
Vijay Kumar Sain Vs State of Rajasthan
Rajasthan High Court · (2016) 4 WLC 515
High Courts03 Jun 2016Dismissed
Om Prakash @ Padda Vs State of Rajasthan
Rajasthan High Court · (2016) 4 RLW 3266 : (2016) 4 WLC 498
Penal Code, 1860 (IPC) - Section 201, Section 302, Section 364