High Courts15 Jun 2016Allowed
Sandeep Kumar Khangar Vs State of Rajasthan
Rajasthan High Court · (2016) 2 WLCRajUC 217
Criminal Procedure Code, 1973 (CrPC) — Section 439Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 7
COURT ARCHIVE
Rajasthan High Court judgments, 2016
1,745 judgments · page 43 of 88
High Courts15 Jun 2016Allowed
Rajendra Parihar Vs State of Rajasthan
Rajasthan High Court · (2016) LIC 3451 : (2016) 4 RLW 3092 : (2017) 1 WLC 289
Constitution of India, 1950 — Article 16
High Courts14 Jun 2016Partly Allowed
Sita Ram Vs State of Rajasthan
Rajasthan High Court · (2016) 3 RajCriC 1293
Penal Code, 1860 (IPC) - Section 323, Section 427, Section 447Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(x)
High Courts14 Jun 2016Allowed
Ramesh Chandra Vs State of Rajasthan
Rajasthan High Court · (2016) 3 RajCriC 1287
Prevention of Food Adulteration Act, 1954 - Section 16(1)(c), Section 7
High Courts14 Jun 2016Allowed
Ravi Kumar Vs The State of Rajasthan
Rajasthan High Court · (2016) 3 RajCriC 1265
Criminal Procedure Code, 1973 (CrPC) - Section 345
High Courts14 Jun 2016Allowed
Subhan Khan Vs State of Rajasthan
Rajasthan High Court · (2017) 1 RajCriC 190
Penal Code, 1860 (IPC) - Section 304
High Courts14 Jun 2016Dismissed
Prakash Dharu Vs State of Rajasthan
Rajasthan High Court · (2016) 4 CriCC 519 : (2017) 1 Crimes 704
Constitution of India, 1950 — Article 226Prevention of Corruption Act, 1988 — Section 13(1)(D), 13(2), 19, 7
High Courts14 Jun 2016Disposed Off
Narain Singh Vs State of Rajasthan
Rajasthan High Court · (2016) 4 CriCC 616 : (2016) 2 RajCriC 755 : (2016) 3 WLC 641
Penal Code, 1860 (IPC) - Section 279, 304A
High Courts13 Jun 2016Partly Allowed
Lichhu Ram @ Laxman Ram Vs State of Rajasthan
Rajasthan High Court · (2016) 3 RajCriC 1259
Penal Code, 1860 (IPC) - Section 323, Section 341Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(i)(x)
High Courts13 Jun 2016Dismissed
Arun Pabuwal Vs Smt. Carol J. Sen
Rajasthan High Court · (2016) 4 CivCC 231 : (2016) 2 WLCRajUC 260
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 10, Order 6 Rule 17
High Courts13 Jun 2016Dismissed
M/s Rajasthan Hospitals Ltd. Vs Mahaveer Prasad Jaipuria
Rajasthan High Court · (2016) 4 DNJ 1597 : (2016) 2 WLCRajUC 381
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 41 Rule 27, 151, 96
High Courts13 Jun 2016Allowed
Ram Kumar Vs State of Rajasthan
Rajasthan High Court · (2016) 164 AIC 879 : (2016) 3 RajCriC 1243
High Courts13 Jun 2016Partly Allowed
Sona Ram Vs State of Rajasthan
Rajasthan High Court · (2016) 3 CriLR 1436
Penal Code, 1860 (IPC) - Section 409
High Courts13 Jun 2016Dismissed
State of Rajasthan Vs Om Prakash
Rajasthan High Court · (2016) 164 AIC 889
High Courts10 Jun 2016Disposed Off
Ashwani Kumar Vs State of Rajasthan
Rajasthan High Court · (2017) 1 RajCriC 192
Dangerous Drugs Act, 1930 - Section 14, Section 8
High Courts10 Jun 2016Partly Allowed
Praveen Rai & Ors. Vs Parasmal & anr.
Rajasthan High Court · (2016) 4 ACC 620 : (2016) 164 AIC 884 : (2016) 3 DNJ 1118 : (2016) 3 RLW 2334 : (2016) 3 TAC 814
Motor Vehicles Act, 1988 - Section 173
High Courts10 Jun 2016Partly Allowed
Shellender Singh Vs State of Rajasthan
Rajasthan High Court · (2016) 4 CriLR 1775 : (2016) 3 RajCriC 959
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 408
High Courts10 Jun 2016Allowed
Arjun Kumar Vs State of Rajasthan
Rajasthan High Court · (2016) 3 Crimes 496 : (2016) 2 RajCriC 747 : (2016) 2 WLCRajUC 165
Opium Act, 1878 - Section 4, 9
High Courts10 Jun 2016Dismissed
State of Rajasthan Vs Laxmi Narain
Rajasthan High Court · (2016) 164 AIC 881
High Courts10 Jun 2016Allowed
Shivratan Vs State of Rajasthan
Rajasthan High Court · (2016) 3 RajCriC 913 : (2016) 2 WLCRajUC 148
Penal Code, 1860 (IPC) - Section 279, 304A