High Courts06 May 2016Dismissed
Regional Forest Officer, Shri Doongar Garh, Bikaner Vs Shawan Ram
Rajasthan High Court · (2016) 2 DNJ 994
Rajasthan Land Revenue Act, 1956 - Section 91
COURT ARCHIVE
Rajasthan High Court judgments, 2016
1,745 judgments · page 54 of 88
High Courts06 May 2016Dismissed
State of Rajasthan Vs Mohan Singh
Rajasthan High Court · (2016) 2 RajCriC 764 : (2016) 2 WLCRajUC 211
Penal Code, 1860 (IPC) - Section 201, 302
High Courts06 May 2016Allowed
Deva Ram Vs State of Rajasthan
Rajasthan High Court · (2016) 2 RajCriC 699
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 147, 148, 308/149, 323, 324, 325, 326, 341
High Courts05 May 2016Allowed
Gurubachan Kaur Vs State of Rajasthan
Rajasthan High Court · (2016) 4 CriCC 40 : (2017) 1 RajCriC 427 : (2016) 2 WLCRajUC 126
Penal Code, 1860 (IPC) — Section 323, 406, 498A
High Courts05 May 2016Allowed
Sangam (India) Ltd. Vs Union of India
Rajasthan High Court · (2016) 337 ELT 53
High Courts05 May 2016Allowed
Rajendra Prasad Saraf Vs State of Rajasthan & Another
Rajasthan High Court · (2016) 2 CriLR 1059 : (2016) 3 Crimes 181
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 448
High Courts05 May 2016Dismissed
State of Rajasthan Vs Hukam Singh
Rajasthan High Court · (2016) 2 CriLR 1013 : (2016) 3 RLW 2146 : (2016) 3 WLN 30
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18
High Courts05 May 2016Allowed
Ghisu Singh Vs State of Rajasthan
Rajasthan High Court · (2016) 2 CriLR 1002
Penal Code, 1860 (IPC) - Section 376, 511
High Courts05 May 2016Dismissed
Harish Kumar Vs Sunder Lal
Rajasthan High Court · (2016) 3 DNJ 1260
Civil Procedure Code, 1908 (CPC) - Section 151
High Courts05 May 2016Dismissed
Bhagwan Sahai Vs Manoj Kumar
Rajasthan High Court · (2016) CriLJ 4714 : (2016) 4 RLW 3018 : (2016) 4 WLC 715 : (2016) 3 WLN 259
High Courts05 May 2016Disposed Off
Ganga Singh Vs Smt. Ram Kanwar and Another
Rajasthan High Court · (2016) 2 DNJ 939
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 5Constitution of India, 1950 - Article 226
High Courts05 May 2016Allowed
Sanjeev Sachdeva and another. Vs State of Rajasthan and Others
Rajasthan High Court · (2016) 2 DNJ 681 : (2016) 3 RLW 1958 : (2016) 2 WLN 512
Rajasthan Municipalities Act, 1959 — Section 173-A(2), 173-A(3)
High Courts04 May 2016Dismissed
Villagers of Village Farkiya Tehsil Kekri District Ajmer Vs State of Raj.
Rajasthan High Court · (2016) 2 WLCRajUC 67
High Courts04 May 2016Allowed
Sweta Vs Dinesh Khetani
Rajasthan High Court · (2016) 168 AIC 584 : (2017) 2 CivCC 519 : (2016) 4 DNJ 1575 : (2016) 4 RLW 3389 : (2016) 4 RLW 2737 : (2017) 1 WLC 249 : (2017) 1 WLN 5
Constitution of India, 1950 — Article 226, 227Hindu Marriage Act, 1955 — Section 13B
High Courts04 May 2016Allowed
Suresh Kumar Saini Vs State of Rajasthan & Another
Rajasthan High Court · (2016) 2 CriLR 999
Criminal Procedure Code, 1973 (CrPC) - Section 397, 401, 432Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts04 May 2016Dismissed
Privambada M. Shetty Vs LRs. of Laxmi Lal & Ors.
Rajasthan High Court · (2016) 3 DNJ 1094
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 21 Rule 29
High Courts04 May 2016Dismissed
Chhota Bagru Sahakari Housing Society Limited Topdara, Ajmer & Anr. Vs State of Rajasthan & Ors.
Rajasthan High Court · (2016) 3 DNJ 1083
Rajasthan High Court of Judicature Rules, 1952 - Rule 134
High Courts04 May 2016Disposed Off
The Municipal Board, Bhawani Mandi Vs M/s. Sutlej Cotton Mills Ltd.
Rajasthan High Court · (2016) 3 DNJ 1073 : (2017) 1 RLW 512 : (2016) 4 WLC 415
Civil Procedure Code, 1908 (CPC) - Section 100Rajasthan Municipalities Act, 1959 - Section 4(8), 86
High Courts04 May 2016Dismissed
Satya Prakash Vs State of Rajasthan
Rajasthan High Court · (2016) 4 CriLR 1690 : (2016) 3 RajCriC 973 : (2016) 4 WLC 782
Criminal Procedure Code, 1973 (CrPC) — Section 190
High Courts03 May 2016Dismissed
State of Rajasthan Vs Guranditta Singh
Rajasthan High Court · (2016) 4 CriLR 1779 : (2016) 3 RajCriC 1224
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 302, 307, 34