High Courts28 Apr 2016Dismissed
State of Rajasthan Vs Ram Narayan
Rajasthan High Court · (2016) 3 RLW 2458
Arbitration Act, 1940 — Section 39Civil Procedure Code, 1908 (CPC) — Section 96
COURT ARCHIVE
Rajasthan High Court judgments, 2016
1,745 judgments · page 56 of 88
High Courts28 Apr 2016Dismissed
Babu Lal Jain Vs District Judge, Bikaner
Rajasthan High Court · (2016) 4 RLW 2786 : (2016) 4 WLC 253
Constitution of India, 1950 — Article 226Rajasthan Municipalities Act, 2009 — Section 31
High Courts28 Apr 2016Disposed Off
Mahaveer Prasad Vs Sumermal
Rajasthan High Court · (2016) 2 DNJ 937
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 17Constitution of India, 1950 - Article 226
High Courts28 Apr 2016Allowed
Sujan Singh Meena Vs State of Rajasthan
Rajasthan High Court · (2016) 2 RajCriC 805 : (2016) 4 WLC 411
Criminal Procedure Code, 1973 (CrPC) - Section 439(2)
High Courts28 Apr 2016Dismissed
Tulsiram and Others Vs Board of Revenue and Others
Rajasthan High Court · (2016) 2 DNJ 782
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1
High Courts27 Apr 2016Dismissed
National Insurance Company Ltd. Vs Shanta Devi
Rajasthan High Court · (2016) 3 RLW 2446
Motor Vehicles Act, 1988 — Section 163-A, 166, 170, 173
High Courts27 Apr 2016Allowed
Babu Lal Baswal Vs M/s. S.N. Kapoor Exports
Rajasthan High Court · (2016) 2 WLCRajUC 477
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Constitution of India, 1950 — Article 226, 227
High Courts27 Apr 2016Dismissed
Ratan Lal Tukliya Vs State of Rajasthan & Others
Rajasthan High Court · (2016) 4 DNJ 1694 : (2016) 4 RLW 3427 : (2016) 3 SCT 504 : (2016) 4 WLC 619
Payment of Gratuity Act, 1972 - Section 4(6)Rajasthan Civil Services (Pension) Rules, 1996 - Rule 90(1)(c)
High Courts27 Apr 2016Allowed
Jakir Khan & Others Vs Oma Ram & Another
Rajasthan High Court · (2016) 2 DNJ 911
Civil Procedure Code, 1908 (CPC) - Section 151Constitution of India, 1950 - Article 226
High Courts27 Apr 2016Allowed
Mohan Lal Lathar Vs State of Rajasthan & Another
Rajasthan High Court · (2016) 2 CriLR 1071 : (2016) 3 RajCriC 1036
Criminal Procedure Code, 1973 (CrPC) - Section 197(2)
High Courts27 Apr 2016Dismissed
Bhanwar Lal Vs Lal Khan
Rajasthan High Court · (2016) 2 DNJ 935
Constitution of India, 1950 - Article 226Evidence Act, 1872 - Section 45
High Courts27 Apr 2016Dismissed
Taj Mohammed and Others Vs Board of Revenue, Ajmer and Others
Rajasthan High Court · (2016) 2 DNJ 734 : (2016) RRD 402
Rajasthan Tenancy Act, 1955 — Section 183-B
High Courts26 Apr 2016Dismissed
Commissioner of Income Tax Vs Krishi Upaj Mandi Samiti
Rajasthan High Court · (2017) 390 ITR 59
Income Tax Act, 1961 - Section 11
High Courts26 Apr 2016Allowed
Smt. Beena @ Meena Sharma Vs State of Rajasthan
Rajasthan High Court · (2016) 4 RLW 3037 : (2016) 4 WLC 38
Constitution of India, 1950 — Article 12Urban Cooperative Bank Employees Service Rules, 2006 — Rule 6, 7
High Courts26 Apr 2016Allowed
Babu Lal Vs Union of India Through NCB
Rajasthan High Court · (2016) 2 RLW 1707 : (2016) 3 WLN 17
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18, 52A, 67, 8
High Courts26 Apr 2016Allowed
Ganesh Ram Vs State of Rajasthan
Rajasthan High Court · (2016) 2 RLW 1716
Criminal Procedure Code, 1973 (CrPC) - Section 438Prevention of Corruption Act, 1988 - Section 13(1)(D), 13(2)
High Courts26 Apr 2016Dismissed
State of Rajasthan Vs Ram Pratap & Others
Rajasthan High Court · (2016) 2 DNJ 853
Constitution of India, 1950 - Article 226Rajasthan Imposition of Ceiling on Agricultural Holdings Act, 1973 - Section 23(2A)
High Courts26 Apr 2016Allowed
Rakesh Vs State of Rajasthan
Rajasthan High Court · (2016) 2 RajCriC 809 : (2016) 4 WLC 769
Penal Code, 1860 (IPC) - Section 120B, 302, 302, 324, 34, 452
High Courts26 Apr 2016Allowed
Prakash Vs State of Rajasthan
Rajasthan High Court · (2016) 2 RajCriC 678
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 376Protection of Children from Sexual Offences Act, 2012 - Section 3, 4
High Courts26 Apr 2016Allowed
Ram Chandra & Others Vs Municipal Board, Bikaner
Rajasthan High Court · (2016) 2 DNJ 914
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Constitution of India, 1950 - Article 226