High Courts18 Mar 2016Dismissed
Virendra Kumar Vs Additional District Judge No. 1, Alwar
Rajasthan High Court · (2016) AIRCC 3445 : (2016) 4 CivilLJ 912 : (2016) 3 WLC 644
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 6 Rule 5
COURT ARCHIVE
Rajasthan High Court judgments, 2016
1,745 judgments · page 63 of 88
High Courts18 Mar 2016Dismissed
Virendra Kumar and Others - Petitioners @HASH Additional District Judge No. 1, Alwar and Others
Rajasthan High Court · (2016) 4 DNJ 1663 : (2017) 1 WLC 521
Constitution of India, 1950 - Article 226Registration Act, 1908 - Section 17, Section 49
High Courts18 Mar 2016Allowed
Jai Kishan Sharma Vs Rajasthan Housing Board, Jaipur
Rajasthan High Court · (2017) 152 FLR 917 : (2016) 4 WLC 338
Industrial Disputes Act, 1947 - Section 25F, Section 25G
High Courts18 Mar 2016Allowed
Smt. Mamta Vs State of Rajasthan
Rajasthan High Court · (2016) 2 CriLR 1036
Evidence Act, 1872 - Section 3Penal Code, 1860 (IPC) - Section 302, 309
High Courts18 Mar 2016Dismissed
Smt. Khatoon Vs State of Rajasthan & Others
Rajasthan High Court · (2016) 2 RCRRent 140 : (2016) 3 RLW 2228 : (2016) 3 WLC 555 : (2016) 4 WLN 259
Constitution of India, 1950 - Article 226Rajasthan Public Premises (Eviction of Unauthorised Occupations) Act, 1964 - Section 4, 5, 9
High Courts18 Mar 2016Dismissed
State of Rajasthan Vs Shaitan Singh
Rajasthan High Court · (2016) 2 WLCRajUC 3
Criminal Procedure Code, 1973 (CrPC) - Section 378(i), 378(iii)Penal Code, 1860 (IPC) - Section 302
High Courts18 Mar 2016Dismissed
State of Rajasthan Vs Prabhu
Rajasthan High Court · (2016) 2 RajCriC 660 : (2017) 1 RLW 443 : (2016) 4 WLC 45
Criminal Procedure Code, 1973 (CrPC) - Section 378Penal Code, 1860 (IPC) - Section 114, 302, 302, 34
High Courts18 Mar 2016Dismissed
Sharma Construction and Engineers Vs The Managing Director, Wonder Cement Limited
Rajasthan High Court · (2016) 2 DNJ 763 : (2016) 4 RLW 3098 : (2017) 1 WLC 227
Arbitration and Conciliation Act, 1996 — Section 11(4), 11(6)
High Courts18 Mar 2016Dismissed
Subhash Bohra Vs The Janardhan Rai Nagar Rajasthan Vidhya Peeth and Others
Rajasthan High Court · (2016) 03 RAJ CK 0021
Constitution of India, 1950 - Article 12University Grants Commission Act, 1956 - Section 12, Section 13, Section 2, Section 20, Section 3
High Courts18 Mar 2016Dismissed
Riyaz Hussain Vs The Janardhan Rai Nagar Rajasthan Vidhya Peeth (Deemed University)
Rajasthan High Court · (2016) 03 RAJ CK 0020
Constitution of India, 1950 - Article 12University Grants Commission Act, 1956 - Section 12, Section 13, Section 2, Section 20, Section 3
High Courts18 Mar 2016Allowed
Jai Kishan Sharma Vs Rajasthan Housing Board and Others
Rajasthan High Court · (2016) 03 RAJ CK 0002
Constitution of India, 1950 - Article 14, Article 16Industrial Disputes Act, 1947 - Section 25-F, Section 25-G
High Courts17 Mar 2016Disposed Off
Legal Aid Clinic, University Law College Vs State of Rajasthan
Rajasthan High Court · (2016) 4 DNJ 1502 : (2016) 2 WLCRajUC 1
High Courts17 Mar 2016Allowed
Alka Agrawal Vs State of Rajasthan
Rajasthan High Court · (2016) 2 WLCRajUC 118
High Courts17 Mar 2016Dismissed
State of Rajasthan Vs Ratan Lal
Rajasthan High Court · (2016) 2 CriLR 714
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 8
High Courts17 Mar 2016Dismissed
Sher Singh Chouhan and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (2016) 03 RAJ CK 0031
Constitution of India, 1950 - Article 309
High Courts17 Mar 2016Dismissed
AU Financiers (India) Ltd. Vs State of Raj. and Others
Rajasthan High Court · (2016) 03 RAJ CK 0008
Arms Act, 1959 - Section 25, Section 3Constitution of India, 1950 - Article 14, Article 21Income Tax Act, 1922 - Section 30, Section 46
High Courts16 Mar 2016Disposed Off
Sushri Raj Srivastava Vs State of Rajasthan
Rajasthan High Court · (2016) 2 WLCRajUC 100
High Courts16 Mar 2016Allowed
Ved Sheel Sharma Vs Union of India
Rajasthan High Court · (2016) 3 RLW 2214 : (2016) 3 WLC 595 : (2016) 4 WLN 242
Constitution of India, 1950 — Article 226
High Courts16 Mar 2016Dismissed
Saleem Vs Labour Court & Industrial Tribunal, Ajmer & Another
Rajasthan High Court · (2016) 150 FLR 850 : (2016) 3 LLJ 12
High Courts16 Mar 2016Dismissed
Jalaluddin & Ors. Vs Mohd. Sadeeq & Ors.
Rajasthan High Court · (2016) 163 AIC 345
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10