High Courts03 Mar 2016Allowed
Mohan Ram @ Manaram Vs State of Rajasthan
Rajasthan High Court · (2016) 1 WLCRajUC 631
Criminal Procedure Code, 1973 (CrPC) — Section 482Rajasthan Forest Act, 1953 — Section 41, 42, 77
COURT ARCHIVE
Rajasthan High Court judgments, 2016
1,745 judgments · page 67 of 88
High Courts03 Mar 2016Allowed
State of Rajasthan Vs Om Prakash Badgujar and Others
Rajasthan High Court · (2016) 2 WLN 217
Prevention of Corruption Act, 1988 — Section 19
High Courts03 Mar 2016Allowed
Ramchandra Vs State of Rajasthan & Another
Rajasthan High Court · (2016) 2 WLN 464
Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 482Rajasthan Forest Act, 1953 - Section 41, 42
High Courts03 Mar 2016Dismissed
United India Insurance Company Ltd. Vs Jebuna and Others
Rajasthan High Court · (2016) 2 DNJ 949 : (2016) 3 RLW 1986
Motor Vehicles Act, 1988 - Section 140, Section 158, Section 166, Section 168, Section 173
High Courts03 Mar 2016Allowed
Shankarlal Soni Vs State of Raj. and Others
Rajasthan High Court · (2016) 03 RAJ CK 0017
Rajasthan Forest Act, 1953 - Section 32, Section 33, Section 41, Section 42
High Courts03 Mar 2016Dismissed
Technocraft Construction-Woodhill (JV) Vs State of Rajasthan and Others
Rajasthan High Court · (2016) 03 RAJ CK 0016
Constitution of India, 1950 - Article 226Rajasthan Transparency in Public Procurement Act, 2012 - Section 38(1), Section 38(4), Section 7
High Courts03 Mar 2016Dismissed
Shaukat Ali Vs Bhag Chand & Ors.
Rajasthan High Court · (2016) 163 AIC 351 : (2016) 161 AIC 709 : (2016) 4 CivCC 358 : (2016) 4 CivilLJ 871 : (2016) 1 DNJ 470 : (2016) 2 RLW 1037 : (2016) 3 WLC 707
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Specific Relief Act, 1963 — Section 19(b)
High Courts03 Mar 2016Allowed
Rameshwar Lal @ Ramesh Chandra Vs State of Rajasthan
Rajasthan High Court · (2016) 2 WLN 185
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 8
High Courts02 Mar 2016Dismissed
Mst. Mamkori Vs Board of Revenue
Rajasthan High Court · (2016) 3 DNJ 1354
High Courts02 Mar 2016Dismissed
Luta Ram Vs Smt. Champa Devi
Rajasthan High Court · (2016) 3 DNJ 1368
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts02 Mar 2016Disposed Off
Ratan Lal - Petitioner @HASH State of Rajasthan and Others
Rajasthan High Court · (2016) 3 RajCriC 1056
Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401Prevention of Corruption Act, 1988 - Section 19
High Courts02 Mar 2016Dismissed
Smt. Sheelu Singh & Anr. Vs Narpat Singh Lakhawat & Anr.
Rajasthan High Court · (2016) 3 WLN 203
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 4, 148Constitution of India, 1950 - Article 226
High Courts02 Mar 2016Allowed
Hanuman & Anr. Vs State of Rajasthan & Ors.
Rajasthan High Court · (2016) 3 DNJ 1009
Rajasthan Irrigation and Drainage Act, 1954 - Section 21, 28
High Courts02 Mar 2016Partly Allowed
Badli and another Vs Vikram Singh and another
Rajasthan High Court · (2016) 162 AIC 637 : (2016) 3 DNJ 1351
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 9
High Courts02 Mar 2016Dismissed
Jain Poles Industries Vs Union of India
Rajasthan High Court · (2016) 336 ELT 649
High Courts02 Mar 2016Allowed
Late Mohanlal through his LRs. Vs Dharampal through his LRs.
Rajasthan High Court · (2016) 2 DNJ 591 : (2016) 3 RLW 1761 : (2016) 3 WLC 116 : (2016) 3 WLN 460
Civil Procedure Code, 1908 (CPC) — Section 100Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)(h)
High Courts02 Mar 2016Dismissed
Raghuveer Dutt and Others Vs Civil Judge (Sr. Division) Srimadhopur, District Sikar and Others
Rajasthan High Court · (2016) 2 DNJ 589 : (2016) 1 WLCRajUC 642
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts02 Mar 2016Dismissed
GVPR DARA J.V. Vs State of Rajasthan and Others
Rajasthan High Court · (2016) 3 WLN 83
Partnership Act, 1932 - Section 8Rajasthan Transparency in Public Procurement Act, 2012 - Section 19, Section 2, Section 2(ii), Section 2(xix), Section 7
High Courts02 Mar 2016Dismissed
Mohini Devi Vs Kishan Lal
Rajasthan High Court · (2016) 03 RAJ CK 0006
Civil Procedure Code, 1908 (CPC) - Section 100Limitation Act, 1963 - Section 5
High Courts01 Mar 2016Allowed
Navratan Singh Rajpurohit Vs Indian Oil Corporation Ltd.
Rajasthan High Court · (2016) AIR(Raj) 117 : (2016) 2 DNJ 661 : (2016) 3 RLW 1993 : (2016) 3 WLC 779 : (2016) 4 WLN 197
Civil Procedure Code, 1908 (CPC) - Section 96Karnataka Rent Control Act, 2001 - Section 21, Section 21(1), Section 21(1)(h)Transfer of Property Act, 1882 - Section 106, Section 107, Section 109, Section 111, Section 116, Section 5 (2