High Courts12 Jul 2016Partly Allowed
Balram Vs State of Rajasthan
Rajasthan High Court · (2016) 3 CriLR 1443
Penal Code, 1860 (IPC) - Section 148, 302, 302/149, 307, 307/149, 323/149
COURT ARCHIVE
Rajasthan High Court judgments, 2016
1,745 judgments · page 38 of 88
High Courts12 Jul 2016Dismissed
Satya Narayan Singh Vs State of Rajasthan
Rajasthan High Court · (2016) 3 CriLR 1344 : (2016) 2 WLCRajUC 270
Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 302
High Courts12 Jul 2016Allowed
Jetha Ram Vs Bhanwar Lal
Rajasthan High Court · (2016) 3 DNJ 1216 : (2016) 4 WLN 173
Motor Vehicles Act, 1988 - Section 173
High Courts12 Jul 2016Partly Allowed
Gautam Singh Vs State of Rajasthan
Rajasthan High Court · (2016) 3 CriLR 1421
Penal Code, 1860 (IPC) - Section 323Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(i)(x)
High Courts12 Jul 2016Allowed
Ramesh Kumar Vs State of Rajasthan
Rajasthan High Court · (2016) 4 AICLR 895 : (2016) 4 CriCC 526 : (2016) 3 CriLR 1405 : (2017) 1 Crimes 306 : (2016) 3 HLR 85 : (2016) 3 RajCriC 1103 : (2016) 2 WLCRajUC 388
Evidence Act, 1872 - Section 113A, 113BPenal Code, 1860 (IPC) - Section 304B, 306, 498A
High Courts11 Jul 2016Dismissed
Commissioner of Income-Tax Vs Atma Ram Gupta
Rajasthan High Court · (2017) 392 ITR 12
Income Tax Act, 1961 - Section 260A
High Courts11 Jul 2016Dismissed
Bhanwar Devendra Singh Vs M/s. Meenakshi Projects Ltd.
Rajasthan High Court · (2017) 1 DNJ 64 : (2017) 1 RLW 293
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 4 (3), Order 22 Rule 4 (3), Section 115
High Courts11 Jul 2016Allowed
Sumer Kanwar Vs Puran Singh
Rajasthan High Court · (2016) 3 DNJ 1419
Civil Procedure Code, 1908 (CPC) — Section 24Hindu Marriage Act, 1955 — Section 13
High Courts11 Jul 2016Dismissed
The New Indian Assurance Co. Ltd. - Appellant @HASH L.Rs of Prem Lal and Others
Rajasthan High Court · (2016) 4 DNJ 1706
Motor Vehicles Act, 1988 - Section 173
High Courts11 Jul 2016Allowed
Abdul Hamid Vs State of Rajasthan
Rajasthan High Court · (2016) 2 WLCRajUC 622
High Courts11 Jul 2016Allowed
Teja Ram Vs State of Rajasthan
Rajasthan High Court · (2016) 4 WLN 121
Constitution of India, 1950 — Article 226
High Courts11 Jul 2016Dismissed
Darshan Singh Vs A.D.J., Raisinghnagar, Sri Ganganagar
Rajasthan High Court · (2016) 3 DNJ 1284
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 1
High Courts11 Jul 2016Dismissed
Rajneesh Vs State of Rajasthan
Rajasthan High Court · (2016) 3 CriLR 1349
Criminal Procedure Code, 1973 (CrPC) - Section 319, 397, 401
High Courts11 Jul 2016Allowed
Kour Chand Vs State of Rajasthan
Rajasthan High Court · (2016) 3 CriLR 1371
Evidence Act, 1872 - Section 3Penal Code, 1860 (IPC) - Section 201, 302
High Courts08 Jul 2016Dismissed
Gopal Depan Vs State
Rajasthan High Court · (2017) 1 RLW 382
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 406, Section 420
High Courts08 Jul 2016Dismissed
Ugam Singh Vs Sagat Singh
Rajasthan High Court · (2016) 4 WLN 95
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 5 Rule 20
High Courts08 Jul 2016Dismissed
Rajasthan State Road Transport Corpn. Vs Prakash Chandra
Rajasthan High Court · (2016) 3 DNJ 1405
Motor Vehicles Act, 1988 — Section 166, 173
High Courts08 Jul 2016Dismissed
Bhavesh Kumar Jain Vs State of Rajasthan
Rajasthan High Court · (2016) 4 WLN 90
Constitution of India, 1950 — Article 14, 16, 226Rajasthan Medical and Health Subordinate Service Rules, 1965 — Rule 19
High Courts08 Jul 2016Allowed
Sumit Kumar Vs State of Rajasthan
Rajasthan High Court · (2016) 4 CriLR 1767 : (2016) 4 Crimes 101 : (2017) 1 RajCriC 417 : (2017) 1 RLW 733 : (2017) 1 RLW 94 : (2016) 4 WLC 429
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts08 Jul 2016Allowed
Sakib Khan Vs State of Rajasthan
Rajasthan High Court · (2016) 3 CriLR 1347
Juvenile Justice (Care and Protection of Children) Act, 2015 - Section 101, 102, 12Penal Code, 1860 (IPC) - Section 143, 302, 307, 323, 341