High Courts05 Jul 2016Dismissed
Arjun Singh Vs Bajrang Lal
Rajasthan High Court · (2016) 3 DNJ 1404
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 47 Rule 1
COURT ARCHIVE
Rajasthan High Court judgments, 2016
1,745 judgments · page 40 of 88
High Courts05 Jul 2016Dismissed
Makhni (Smt.) Vs State of Rajasthan
Rajasthan High Court · (2016) CriLJ 4552 : (2016) 3 CriLR 1546 : (2017) 1 Crimes 500
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts05 Jul 2016Allowed
Kalulal Vs Kalulal
Rajasthan High Court · (2017) AAC 476 : (2016) 3 DNJ 1223 : (2016) 4 WLN 191
Motor Vehicles Act, 1988 - Section 173
High Courts05 Jul 2016Dismissed
Satveersingh Vs State of Rajasthan
Rajasthan High Court · (2016) 3 CriLR 1412
Penal Code, 1860 (IPC) - Section 307, 323, 325
High Courts05 Jul 2016Dismissed
Ravi @ Bhura Vs The State of Rajasthan
Rajasthan High Court · (2016) 3 CriLR 1452 : (2017) 1 RLW 439
Criminal Procedure Code, 1973 (CrPC) - Section 439
High Courts05 Jul 2016Partly Allowed
Pista Vs Gurmita Singh
Rajasthan High Court · (2016) 3 DNJ 1188 : (2016) 4 RLW 2898 : (2017) 1 WLN 355
Motor Vehicles Act, 1988 - Section 173
High Courts05 Jul 2016Allowed
Ratanlal Vs State of Rajasthan
Rajasthan High Court · (2016) 3 Crimes 499 : (2016) 3 RajCriC 976 : (2016) 2 WLCRajUC 303
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts05 Jul 2016Allowed
Rameshwar Vs State of Rajasthan
Rajasthan High Court · (2016) 4 AICLR 862 : (2016) 3 RajCriC 980 : (2016) 2 WLCRajUC 302
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482
High Courts05 Jul 2016Dismissed
Dr. K.C. Laddha Vs State of Rajasthan
Rajasthan High Court · (2016) LIC 3757
Constitution of India, 1950 — Article 226, 309
High Courts05 Jul 2016Dismissed
Manager Muslim Musafir Khana Moti Doongri Jaipur Vs Zahir Khan
Rajasthan High Court · (2016) 3 CLR 437 : (2016) 151 FLR 995 : (2016) LabLR 1257 : (2016) 3 LLN 508
Industrial Disputes Act, 1947 - Section 25F
High Courts05 Jul 2016Dismissed
Commissioner of Income Tax-I, Jodhpur Vs Jodhpur Development Authority, Jodhpur
Rajasthan High Court · (2016) 287 CurTR 473
High Courts04 Jul 2016Dismissed
Sushil Kumar Mathur Vs State of Rajasthan
Rajasthan High Court · (2017) ACD 519 : (2017) 1 NIJ 386
Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts04 Jul 2016Allowed
Lafarge Rajasthan Cement Ltd. Vs State of Rajasthan
Rajasthan High Court · (2016) AIR(Raj) 156 : (2016) 4 RLW 2716
Evidence Act, 1872 — Section 115Rajasthan Stamp Law (Adaptation) Act, 1952 — Article 35, 47-A, 47DStamp Act, 1899 — Section 2(10)
High Courts04 Jul 2016Allowed
Ram Karan Vs State of Rajasthan
Rajasthan High Court · (2016) 3 CriLR 1375 : (2017) 1 RajCriC 310
Penal Code, 1860 (IPC) - Section 304A, 337, 338
High Courts04 Jul 2016Dismissed
Dr. Banwari Lal Vs Rimjhim
Rajasthan High Court · (2016) 4 CivCC 407 : (2016) 3 CriLR 1332 : (2017) 1 DMC 660 : (2017) 1 HLR 619 : (2017) 1 RCRCivil 430 : (2017) 1 RCRCriminal 279 : (2016) 2 WLCRajUC 265
Criminal Procedure Code, 1973 (CrPC) - Section 125, 127
High Courts04 Jul 2016Partly Allowed
Sheokaran Vs The State of Rajasthan
Rajasthan High Court · (2016) 3 CriLR 1334 : (2017) 1 RajCriC 337
Penal Code, 1860 (IPC) - Section 279, 304AProbation of Offenders Act, 1958 - Section 4
High Courts04 Jul 2016Allowed
Jahid Husain @ Jahid Vs State of Rajasthan
Rajasthan High Court · (2016) 3 CriLR 1438 : (2016) 4 WLN 24
Juvenile Justice (Care and Protection of Children) Act, 2015 - Section 12Penal Code, 1860 (IPC) - Section 376Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(2)(v)
High Courts04 Jul 2016Allowed
LRs of Duni Ram Vs LRs of Shyo Nand
Rajasthan High Court · (2016) 3 DNJ 1280
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1, Order 23 Rule 3A
High Courts04 Jul 2016Dismissed
Virendra Kumar Vs Narendra Kumar
Rajasthan High Court · (2016) 3 DNJ 1191 : (2017) 1 WLN 279
Succession Act, 1925 - Section 372
High Courts04 Jul 2016Disposed Off
Sanjay Harsh Vs State of Rajasthan
Rajasthan High Court · (2016) 3 CriLR 1398
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 120BPrevention of Corruption Act, 1988 - Section 13(1)(d), 13(2)