High Courts08 Jul 2016Allowed
Rajesh Yadav Vs Laxmi Narayan Sharma
Rajasthan High Court · (2016) 3 LLJ 679
COURT ARCHIVE
Rajasthan High Court judgments, 2016
1,745 judgments · page 39 of 88
High Courts08 Jul 2016Allowed
Dheera Ram Vs State of Rajasthan
Rajasthan High Court · (2016) 3 CriLR 1437
Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts08 Jul 2016Dismissed
Shiv Shakti Grih Nirman Sahkari Samiti Limited Vs Prem Chand Kala
Rajasthan High Court · (2016) AIRCC 2928 : (2016) 3 DNJ 1175
Rajasthan Co-operative Societies Act, 2001 - Section 59(1)(b), 60(c)
High Courts06 Jul 2016Dismissed
M/s. Mewar Hitech Engineering Limited Vs M/s. Jain Construction Company
Rajasthan High Court · (2017) AIRCC 303
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11
High Courts06 Jul 2016Dismissed
Anil Kumar Vs State of Rajasthan
Rajasthan High Court · (2017) ACD 344 : (2017) 1 NIJ 242
Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts06 Jul 2016Dismissed
Lal Das and Another - Petitioners @HASH State of Rajasthan and Another
Rajasthan High Court · (2016) 168 AIC 573 : (2017) 1 RajCriC 412 : (2016) 4 RLW 2763 : (2016) 4 WLC 785
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 303, Section 354, Section 447, Section 527Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(x)
High Courts06 Jul 2016Dismissed
Smt. Rama - Appellant @HASH Shri Murti Mandir Teja Ji and Ors
Rajasthan High Court · (2016) 4 WLN 317
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2
High Courts06 Jul 2016Allowed
Hujaifa Vs State of Rajasthan
Rajasthan High Court · (2016) 4 WLN 37
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 102, 12
High Courts06 Jul 2016Dismissed
Laxman Vs State of Rajasthan
Rajasthan High Court · (2016) 4 CriLR 2177 : (2016) 3 RajCriC 1182
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 307, Section 323, Section 34, Section 341
High Courts06 Jul 2016Partly Allowed
Vijay Singh Vs State of Rajasthan
Rajasthan High Court · (2017) 1 CriCC 647 : (2016) 4 CriLR 1651
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 498A
High Courts06 Jul 2016Dismissed
Shrilal Vs Durgalal
Rajasthan High Court · (2016) 3 DNJ 1267
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2
High Courts06 Jul 2016Dismissed
Shashi Goyal (Smt.) Vs Mohan Lal Agarwal
Rajasthan High Court · (2017) AIRCC 433 : (2016) 3 DNJ 1186
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11
High Courts06 Jul 2016Dismissed
Smt. Meera Vs Shyam Sunder
Rajasthan High Court · (2016) 3 DNJ 1172 : (2016) 2 WLCRajUC 268 : (2016) 4 WLN 154
Hindu Marriage Act, 1955 - Section 24
High Courts06 Jul 2016Dismissed
Principal Govt. Shakambhar PG College Vs Kailash Chand Mandhana
Rajasthan High Court · (2016) 3 WLN 432
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10Constitution of India, 1950 - Article 227
High Courts06 Jul 2016Dismissed
Vishnu Kumar Rathi Vs State of Rajasthan
Rajasthan High Court · (2016) 3 CriLR 1440
Criminal Procedure Code, 1973 (CrPC) - Section 362, 482
High Courts06 Jul 2016Dismissed
State of Rajasthan Vs Poonam Singh
Rajasthan High Court · (2016) 3 CriLR 1379
Penal Code, 1860 (IPC) - Section 302
High Courts06 Jul 2016Allowed
Ram Karan Vs State of Rajasthan
Rajasthan High Court · (2016) 3 CriLR 1390
Penal Code, 1860 (IPC) - Section 302
High Courts05 Jul 2016Allowed
Kavita Vs Surender
Rajasthan High Court · (2017) 1 DNJ 70
Hindu Marriage Act, 1955 - Section 24
High Courts05 Jul 2016Dismissed
Jitendra Kumar Choudhary Vs State of Rajasthan
Rajasthan High Court · (2016) 4 WLN 91
Rajasthan State and Subordinate Services (Direct Recruitment by Combined Competitive Examinations) Rules, 1999 — Rule 15
High Courts05 Jul 2016Disposed Off
Madan Lal Vs Asat Ali
Rajasthan High Court · (2016) 3 DNJ 1417
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10Rajasthan Relief of Agricultural Indebtedness Act, 1957 — Section 6