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Rajasthan High Court judgments, 2016

1,745 judgments · page 37 of 88

High Courts15 Jul 2016Dismissed

Ram Swaroop Vs State of Rajasthan

Rajasthan High Court · (2016) 3 DNJ 1213 : (2016) RRD 604

Constitution of India, 1950 - Article 227Rajasthan Colonisation (Allotment and Sale of Government Land in Indira Gandhi Canal Colony Area) Rules, 1975 - Rule 17Rajasthan Colonisation (Bhakra Project Government Land Allotment and Sale
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High Courts14 Jul 2016Dismissed

State of Rajasthan Vs Raju Ram

Rajasthan High Court · (2016) 3 CriLR 1393

Dowry Prohibition Act, 1961 - Section 3, 4Evidence Act, 1872 - Section 32Penal Code, 1860 (IPC) - Section 302, 304B, 498A
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High Courts14 Jul 2016Allowed

Giri Raj Vs State of Rajasthan

Rajasthan High Court · (2017) 1 AICLR 144 : (2016) 4 CriCC 303 : (2016) 3 CriLR 1401 : (2017) 1 Crimes 308 : (2016) 3 RajCriC 1110 : (2016) 2 WLCRajUC 377

Penal Code, 1860 (IPC) - Section 286, 304II
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High Courts13 Jul 2016Dismissed

Bhupendra Singh Vs State of Rajasthan

Rajasthan High Court · (2016) LIC 3241

Constitution of India, 1950 — Article 309Police Act, 1861 — Section 7Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 17
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High Courts12 Jul 2016Disposed Off

Ram Avtar Meena Vs State of Rajasthan

Rajasthan High Court · (2017) ACD 512 : (2017) 1 NIJ 312

Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401Negotiable Instruments Act, 1881 (NI) - Section 138
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