COURT ARCHIVE

Rajasthan High Court judgments, 2016

1,745 judgments · page 35 of 88

High Courts22 Jul 2016Allowed

Shri Vinod Kumar Sharma Vs Chief Manager, Alwar (Depot)

Rajasthan High Court · (2017) 1 DNJ 41 : (2017) 152 FLR 751 : (2017) LabLR 554 : (2016) 4 RLW 3420 : (2016) 4 WLC 603 : (2016) 4 WLN 157

Industrial Disputes Act, 1947 — Section 32(2)(b)

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High Courts22 Jul 2016Dismissed

Gopal Vs Manohar Lal

Rajasthan High Court · (2016) 3 DNJ 1208

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11

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High Courts22 Jul 2016Dismissed

M/s Ashoka Buildstate Developers Pvt. Ltd. Vs Rajasthan State Industrial Development and Investment Corporation Ltd.

Rajasthan High Court · (2016) 165 AIC 910 : (2016) 4 RLW 3335 : (2017) 1 WLC 156 : (2016) 4 WLN 274

Consumer Protection Act, 1986 — Section 2(1) (o), 2(1)(d), 2(1)(e), 27A(1)(c)

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High Courts22 Jul 2016Dismissed

Oriental Insurance Co. Ltd. Vs Smt. Magi Devi

Rajasthan High Court · (2016) 3 DNJ 1205

Motor Vehicles Act, 1988 - Section 173

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High Courts22 Jul 2016Disposed Off

Jagdish Kumar Vs State of Rajasthan

Rajasthan High Court · (2016) 3 CriLR 1419

Prevention of Food Adulteration Act, 1954 - Section 16, 7

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High Courts21 Jul 2016Allowed

Ghisa Ram Vs State of Rajasthan

Rajasthan High Court · (2016) 4 CriCC 388 : (2016) 3 Crimes 504

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 279, 304A

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High Courts20 Jul 2016Allowed

Sarveshwar Vs Imran

Rajasthan High Court · (2017) 2 TAC 907 : (2017) 1 WLC 114

Motor Vehicles Act, 1998 - Section 168, Section 173

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High Courts20 Jul 2016Dismissed

Man Singh Palaiya Vs State of Rajasthan

Rajasthan High Court · (2017) 1 RajCriC 366

Protection of Women From Domestic Violence Act, 2005 - Section 17, Section 23

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High Courts20 Jul 2016Disposed Off

Indra Devi Vs Smt. Nathi Devi

Rajasthan High Court · (2016) 3 DNJ 1422 : (2016) 4 WLN 314

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2

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High Courts20 Jul 2016Dismissed

Shankar Lal - Appellant @HASH State of Rajasthan

Rajasthan High Court · (2016) 4 CriLR 1934 : (2017) 1 WLC 116

Penal Code, 1860 (IPC) - Section 201, Section 302

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High Courts20 Jul 2016Disposed Off

Municipal Corporation, Udaipur - Appellant @HASH Shri. Arora Khatri Panchayat and anr

Rajasthan High Court · (2016) 167 AIC 531

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High Courts20 Jul 2016Disposed Off

Jigar Gandhi Vs Central Board of Secondary Education

Rajasthan High Court · (2016) 2 WLCRajUC 360

Constitution of India, 1950 — Article 226

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High Courts20 Jul 2016Dismissed

Ram Kalyan Mahajan Vs Up Zila Collector, Dausa

Rajasthan High Court · (2016) 4 DNJ 1587 : (2016) 2 WLCRajUC 340

Rajasthan Agricultural Credit Operations (Removal of Difficulties) Act, 1974 — Section 13(1)

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High Courts20 Jul 2016Allowed

Subhash Gupta Vs Rajasthan State Road Transport Corporation

Rajasthan High Court · (2016) 2 WLCRajUC 363

Constitution of India, 1950 — Article 226

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High Courts20 Jul 2016Partly Allowed

Raghunath Singh Vs State of Rajasthan

Rajasthan High Court · (2016) 3 CriLR 1471 : (2016) 3 RajCriC 1028 : (2017) 1 RLW 325 : (2016) 4 WLC 655

Penal Code, 1860 (IPC) - Section 148, 149, 302, 307, 323, 324, 326/149

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High Courts20 Jul 2016Allowed

State Bank of Bikaner and Jaipur Vs Municipal Board, Balotra

Rajasthan High Court · (2016) 3 DNJ 1273

Constitution of India, 1950 - Article 226

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High Courts20 Jul 2016Partly Allowed

Subhash Chandra Vs Union of India

Rajasthan High Court · (2016) 3 DNJ 1229 : (2016) 4 RLW 2836 : (2016) 4 WLN 164

Motor Vehicles Act, 1988 - Section 173

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High Courts20 Jul 2016Dismissed

Pawan Kumar Acharya Vs Om Prakash Vyas

Rajasthan High Court · (2016) 3 DNJ 1271 : (2017) 1 RCRRent 6 : (2016) 4 WLN 170

Rajasthan Rent Control Act, 2001 - Section 21, 9

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High Courts20 Jul 2016Allowed

Ramswaroop Sharma Vs Union of India

Rajasthan High Court · (2016) 2 WLCRajUC 364

Constitution of India, 1950 — Article 226

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High Courts19 Jul 2016Dismissed

State of Rajasthan Vs Mani Lal

Rajasthan High Court · (2017) 1 RajCriC 165

Penal Code, 1860 (IPC) - Section 302

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