High Courts29 Jul 2016Allowed
M/S. Subhash Infraengineers P. Ltd. Vs State of Rajasthan
Rajasthan High Court · (2016) 3 DNJ 1313
Arbitration and Conciliation Act, 1996 — Section 11
COURT ARCHIVE
Rajasthan High Court judgments, 2016
1,745 judgments · page 33 of 88
High Courts29 Jul 2016Allowed
Mahaveer Kevat Vs State of Rajasthan
Rajasthan High Court · (2016) 3 RajCriC 1120 : (2017) 1 RLW 285 : (2016) 4 WLC 761
Penal Code, 1860 (IPC) - Section 302
High Courts29 Jul 2016Disposed Off
Chaturbhuj Manoj Kumar Vs Commissioner of Income-Tax
Rajasthan High Court · (2016) 388 ITR 194
Income Tax Act, 1961 — Section 145
High Courts29 Jul 2016Dismissed
M/s Rajaram Rajendra Bhandari & Party (Ajmer Group) Vs The CIT
Rajasthan High Court · (2016) 388 ITR 259
Income Tax Act, 1961 — Section 144, 145(3)
High Courts29 Jul 2016Allowed
Bhagwan Sahai Vs Union of India
Rajasthan High Court · (2016) 4 WLN 476 : (2016) 4 WLN 104
High Courts28 Jul 2016Disposed Off
Sushil Kumar Tomboli Vs M/s. H.D.B Finance Service Limited
Rajasthan High Court · (2016) 3 DNJ 1402
Arbitration and Conciliation Act, 1996 — Section 9
High Courts28 Jul 2016Dismissed
Phool Mohammed Vs State of Rajasthan
Rajasthan High Court · (2016) 2 WLCRajUC 345
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 482
High Courts28 Jul 2016Dismissed
New India Assurance Co. Ltd. Vs Kamla
Rajasthan High Court · (2016) 4 DNJ 1475
Motor Vehicles Act, 1988 — Section 147, 149
High Courts28 Jul 2016Dismissed
Manish Vyas Vs Brahm Singh Parihar
Rajasthan High Court · (2017) 172 AIC 645 : (2016) 4 DNJ 1581 : (2016) 2 WLCRajUC 350 : (2016) 3 WLN 488
High Courts28 Jul 2016Dismissed
Jeevan Vs State
Rajasthan High Court · (2016) 3 RajCriC 1271 : (2016) 4 WLC 780
Criminal Procedure Code, 1973 (CrPC) - Section 438
High Courts28 Jul 2016Allowed
M/s. Chittari Agricare Pvt. Ltd. Vs State of Rajasthan
Rajasthan High Court · (2016) 2 WLCRajUC 355
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 3, 7
High Courts28 Jul 2016Allowed
Daya Vs Board of Revenue
Rajasthan High Court · (2016) 4 CivCC 812 : (2016) 4 DNJ 1680 : (2016) 2 WLCRajUC 365 : (2017) 2 WLN 330
Limitation Act, 1963 — Section 5
High Courts27 Jul 2016Dismissed
State of Rajasthan Vs Nima Ram
Rajasthan High Court · (2016) 166 AIC 780 : (2017) 1 RajCriC 279
Penal Code, 1860 (IPC) — Section 149, 302, 302, 447
High Courts27 Jul 2016Dismissed
ICICI Lombard General Insurance Co. Ltd. Vs Kalpit
Rajasthan High Court · (2016) 4 DNJ 1565 : (2016) 2 WLCRajUC 362
Motor Vehicles Act, 1988 — Section 173
High Courts27 Jul 2016Allowed
Ram Lal Vs State of Rajasthan
Rajasthan High Court · (2016) 4 CriCC 535 : (2016) 2 WLCRajUC 358
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 147, 148, 149, 308, 325, 342, 365
High Courts26 Jul 2016Partly Allowed
Ishwar Singh Vs Kapil Kumar
Rajasthan High Court · (2017) AAC 337 : (2017) 1 RLW 779 : (2017) 1 WLC 700
Motor Vehicles Act, 1988 - Section 168
High Courts26 Jul 2016Allowed
Ram Pal Vs State of Raj
Rajasthan High Court · (2017) 1 RLW 786
Evidence Act, 1872 - Section 144Penal Code, 1860 (IPC) - Section 376(2)(g)
High Courts26 Jul 2016Allowed
Om Prakash @ Nanchhoo Vs State of Rajasthan
Rajasthan High Court · (2016) 3 CriLR 1485 : (2016) 3 RajCriC 1154 : (2016) 4 WLC 664
Penal Code, 1860 (IPC) — Section 201, 302
High Courts26 Jul 2016Partly Allowed
United India Insurance Co. Ltd. Vs Salma
Rajasthan High Court · (2016) 3 DNJ 1407
Motor Vehicles Act, 1988 — Section 166, 173
High Courts26 Jul 2016Allowed
Smt. Vijaylaxmi Dayma - Appellant @HASH Chandra Kumar
Rajasthan High Court · (2016) 167 AIC 528
Hindu Marriage Act, 1955 - Section 13