High Courts02 Aug 2016Allowed

Yaseen Khan Vs State of Rajasthan

Rajasthan High Court · (2016) 4 CriCC 639 : (2016) 2 WLCRajUC 473

Criminal Procedure Code, 1973 (CrPC) — Section 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 8
High Courts02 Aug 2016Allowed

Ram Swaroop Bhati Vs Union of India

Rajasthan High Court · (2017) 152 FLR 914 : (2017) LIC 2009 : (2016) 2 WLCRajUC 478

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10(1)
High Courts02 Aug 2016Allowed

Balu Singh Vs State of Rajasthan

Rajasthan High Court · (2016) 4 CriCC 588 : (2016) 4 CriLR 1649 : (2017) 1 Crimes 489 : (2016) 3 WLN 470

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 50, 8/17, 8/21
High Courts01 Aug 2016Dismissed

Krishan Vs Director General of Police

Rajasthan High Court · (2016) CriLJ 5097 : (2016) 3 RajCriC 1115 : (2016) 4 RLW 3406 : (2017) 1 WLC 1

Constitution of India, 1950 - Article 266Criminal Procedure Code, 1973 (CrPC) - Section 154, Section 482
High Courts01 Aug 2016Allowed

Babu Lal Vs Kamal

Rajasthan High Court · (2016) 3 DNJ 1315 : (2016) 3 WLN 478

Civil Procedure Code, 1908 (CPC) - Order 14 Rule 5