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Rajasthan High Court judgments, 2016

1,745 judgments · page 34 of 88

High Courts26 Jul 2016Dismissed

Dinesh Jain Vs State of Rajasthan

Rajasthan High Court · (2016) 4 CriCC 451 : (2016) 2 WLCRajUC 342

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 402, 406
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High Courts26 Jul 2016Dismissed

Hari Om Garg Vs State of Rajasthan

Rajasthan High Court · (2016) 4 WLN 111

Constitution of India, 1950 — Article 226, 311Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16(9)
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High Courts26 Jul 2016Allowed

Kaluwa Ram Vs State of Rajasthan

Rajasthan High Court · (2016) 3 CriLR 1570

Penal Code, 1860 (IPC) — Section 342, 366, 376(2)(g)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(xii)
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High Courts25 Jul 2016Allowed

Sanwar Mal Swami Vs State of Rajasthan

Rajasthan High Court · (2017) ACD 121 : (2017) 2 DCR 178 : (2016) 2 NIJ 569 : (2016) 3 WLN 520

Criminal Procedure Code, 1973 (CrPC) — Section 389Negotiable Instruments Act, 1881 (NI) — Section 138
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High Courts25 Jul 2016Allowed

Kailash Saharan Vs State of Rajasthan

Rajasthan High Court · (2016) 4 CriCC 733 : (2016) 2 WLCRajUC 444

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 109, 363, 366A, 376Protection of Children from Sexual Offences Act, 2012 — Section 3, 4
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High Courts25 Jul 2016Dismissed

Shankar Vs State of Raj

Rajasthan High Court · (2016) 2 WLCRajUC 445

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 406, 420
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High Courts25 Jul 2016Allowed

Siraj @ Tanga Vs State of Rajasthan

Rajasthan High Court · (2016) 2 WLCRajUC 480

Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 8
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High Courts25 Jul 2016Dismissed

Salman Khan and Anr. Vs State of Rajasthan

Rajasthan High Court · (2016) 3 CriLR 1493 : (2016) 3 Crimes 213 : (2016) 3 RajCriC 1128 : (2016) 4 WLC 351 : (2016) 3 WLN 116

Criminal Procedure Code, 1973 (CrPC) - Section 164Evidence Act, 1872 - Section 3, 33Wild Life (Protection) Act, 1972 - Section 51
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High Courts25 Jul 2016Dismissed

Salman Khan and Ors. Vs State of Rajasthan and Ors.

Rajasthan High Court · (2016) 3 RajCriC 1004 : (2016) 4 RCRCriminal 172 : (2017) 1 RLW 668 : (2016) 4 WLC 379

Criminal Procedure Code, 1973 (CrPC) - Section 164Evidence Act, 1872 - Section 33Wild Life (Protection) Act, 1972 - Section 51
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High Courts25 Jul 2016Allowed

Shobh Singh Vs State of Rajasthan

Rajasthan High Court · (2016) 2 WLCRajUC 482

Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 409, 420, 468, 471, 477APrevention of Corruption Act, 1988 — Section 13(1)(c)(d), 13(2)
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High Courts25 Jul 2016Allowed

Kailash Vs State of Rajasthan

Rajasthan High Court · (2016) 2 WLCRajUC 481

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 342, 365, 376
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