High Courts19 Jul 2016Partly Allowed
United Insurance Co. Ltd. Vs Kalawati @ Kamla Devi
Rajasthan High Court · (2016) 3 DNJ 1410
Employees Compensation Act, 1923 — Section 4
COURT ARCHIVE
Rajasthan High Court judgments, 2016
1,745 judgments · page 36 of 88
High Courts19 Jul 2016Partly Allowed
Durga (Smt.) Vs Raju
Rajasthan High Court · (2016) 4 ACC 139 : (2017) ACJ 1166 : (2016) 3 DNJ 1412 : (2016) 3 TAC 670
Motor Vehicles Act, 1988 — Section 173
High Courts19 Jul 2016Allowed
Jyotsna Vs Surendra Atal
Rajasthan High Court · (2016) 4 CivCC 858 : (2016) 4 DNJ 1586 : (2016) 2 WLCRajUC 368
Hindu Marriage Act, 1955 — Section 12
High Courts19 Jul 2016Dismissed
State of Rajasthan Vs Smt. Babita Agarwal
Rajasthan High Court · (2016) 2 WLCRajUC 374
Constitution of India, 1950 — Article 226
High Courts19 Jul 2016Dismissed
Smt. Godawari Devi Vs State of Rajasthan
Rajasthan High Court · (2016) 3 CriLR 1367 : (2017) 1 RajCriC 361
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 384
High Courts19 Jul 2016Allowed
Narayan Lal Vs Hakim Khan
Rajasthan High Court · (2016) 4 ACC 119 : (2016) 3 DNJ 1181 : (2016) 3 TAC 540 : (2016) 4 WLN 149
Motor Vehicles Act, 1988 - Section 173
High Courts19 Jul 2016Allowed
Surjeet Singh Vs Board of Revenue
Rajasthan High Court · (2016) 2 WLCRajUC 356
Rajasthan Land Revenue Act, 1956 — Section 84, 86
High Courts19 Jul 2016Dismissed
Shyam Lal Vs Appellate Rent Tribunal, Jaipur Metropolitan, Jaipur
Rajasthan High Court · (2016) 2 WLCRajUC 371
Constitution of India, 1950 — Article 227
High Courts18 Jul 2016Partly Allowed
Amrit Pal @ Chhotu Vs State of Rajasthan
Rajasthan High Court · (2017) 1 RajCriC 194
Penal Code, 1860 (IPC) - Section 302, Section 323, Section 364
High Courts18 Jul 2016Dismissed
Farooq Shah Vs Mangilal
Rajasthan High Court · (2016) 3 DNJ 1415
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, Order 7 Rule 11
High Courts18 Jul 2016Dismissed
Laxman Singh Vs Bhanwar Singh
Rajasthan High Court · (2016) 3 DNJ 1425
Limitation Act, 1963 — Section 5Motor Vehicles Act, 1988 — Section 173
High Courts18 Jul 2016Allowed
Lal Singh Vs State of Rajasthan
Rajasthan High Court · (2016) 2 WLCRajUC 343
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 304B, 406, 498A
High Courts18 Jul 2016Dismissed
State of Rajasthan Vs Faruque Hussain
Rajasthan High Court · (2016) 2 WLCRajUC 354
Rajasthan Prisoners Open Air Camp Rules, 1972 — Rule 3
High Courts18 Jul 2016Allowed
Ramesh Chand Vs State of Rajasthan
Rajasthan High Court · (2016) 2 WLCRajUC 349
Constitution of India, 1950 — Article 226
High Courts15 Jul 2016Dismissed
Commissioner of Income Tax Vs Deen Dayal Choudhary
Rajasthan High Court · (2017) 293 CurTR 468
Income Tax Act, 1961 - Section 68
High Courts15 Jul 2016Disposed Off
Shanti Lal Vs Rajasthan State Election Commission
Rajasthan High Court · (2016) 4 WLN 93
Constitution of India, 1950 — Article 226Rajasthan Panchayati Raj Act, 1994 — Section 43
High Courts15 Jul 2016Allowed
Hukma Ram Bishnoi Vs State of Rajasthan
Rajasthan High Court · (2016) LIC 3243
Constitution of India, 1950 — Article 16
High Courts15 Jul 2016Dismissed
State of Rajasthan Vs Ashok Kumar Trivedi
Rajasthan High Court · (2016) 2 WLCRajUC 346
High Courts15 Jul 2016Allowed
Kashi Ram Vs State of Rajasthan
Rajasthan High Court · (2016) 3 CriLR 1384 : (2017) 1 RajCriC 272
Penal Code, 1860 (IPC) - Section 148, 302/149
High Courts15 Jul 2016Allowed
Naval Kishore Vs The State of Rajasthan
Rajasthan High Court · (2016) 3 CriLR 1338
Penal Code, 1860 (IPC) - Section 306