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Rajasthan High Court judgments, 2016

1,745 judgments · page 27 of 88

High Courts29 Aug 2016Allowed

Smt. Juli Dangi Vs State of Rajasthan

Rajasthan High Court · (2016) 2 WLCRajUC 462

Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 193, 409Prevention of Corruption Act, 1988 — Section 13(1)(C)(D), 13(2)
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High Courts26 Aug 2016Allowed

Pirane Khan Vs State of Rajasthan

Rajasthan High Court · (2016) 2 WLCRajUC 463

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 354, 363, 366, 457Protection of Children from Sexual Offences Act, 2012 — Section 11, 12
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High Courts24 Aug 2016Dismissed

Seeta Ram Vs Smt. Madhu

Rajasthan High Court · (2017) 1 WLCRajUC 534

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 19(1), Order 7 Rule 21(1), Section 115
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High Courts24 Aug 2016Partly Allowed

Gopal Vs State of Rajasthan

Rajasthan High Court · (2016) 3 CriLR 1541 : (2017) 1 RajCriC 236 : (2017) 1 WLCRajUC 535

Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 304B, 498A
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High Courts23 Aug 2016Disposed Off

Ramkishan Vs State of Rajasthan

Rajasthan High Court · (2017) 1 RajCriC 298

Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 149, Section 149, Section 323, Section 324, Section 325
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High Courts22 Aug 2016Dismissed

Bajrang Lal Vs State of Rajasthan

Rajasthan High Court · (2017) 1 RajCriC 89

Criminal Procedure Code, 1973 (CrPC) - Section 228, Section 397, Section 401Penal Code, 1860 (IPC) - Section 143, Section 306
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