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Rajasthan High Court judgments, 2016

1,745 judgments · page 25 of 88

High Courts02 Sept 2016Dismissed

Avinash Kumar - Appellant @HASH State of Rajasthan

Rajasthan High Court · (2016) CriLJ 4901 : (2016) 4 CriLR 1952 : (2017) 2 Crimes 511 : (2017) 2 DMC 127 : (2016) 4 RLW 3342 : (2016) 4 WLC 632

Evidence Act, 1872 - Section 32Penal Code, 1860 (IPC) - Section 304B, Section 498A
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High Courts01 Sept 2016Dismissed

Vimal Bhatnagar Vs State of Rajasthan

Rajasthan High Court · (2017) 1 CriCC 665 : (2016) 3 CriLR 1582 : (2016) 4 Crimes 312 : (2017) 1 RajCriC 389 : (2017) 1 RLW 476 : (2017) 1 WLC 162

Criminal Procedure Code, 1973 (CrPC) — Section 173(5), 91Penal Code, 1860 (IPC) — Section 406, 498A
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High Courts01 Sept 2016Disposed Off

Sher Singh Vs State of Rajasthan through P.P.

Rajasthan High Court · (2016) 4 CriLR 2045 : (2017) 1 RajCriC 110 : (2017) 1 WLC 353

Criminal Procedure Code, 1973 (CrPC) - Section 221Penal Code, 1860 (IPC) - Section 201, Section 304B, Section 498A, Section 511
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High Courts01 Sept 2016Partly Allowed

Babulal Vs Ghanshyamlal

Rajasthan High Court · (2016) 4 DNJ 1624 : (2016) 2 WLCRajUC 515

Motor Vehicles Act, 1988 — Section 166, 168, 173
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High Courts01 Sept 2016Allowed

Gurpal Singh Vs State of Rajasthan

Rajasthan High Court · (2016) 2 WLCRajUC 512

Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 8
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High Courts01 Sept 2016Allowed

Ramesh Vs State of Rajasthan

Rajasthan High Court · (2016) 2 WLCRajUC 514

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 380, 411, 457
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High Courts31 Aug 2016Disposed Off

CIT Vs M/s Chandra Cement Ltd

Rajasthan High Court · (2017) 291 CurTR 581 : (2017) 393 ITR 324 : (2017) 1 WLC 440

Income Tax Act, 1961 - Section 260A, Section 269SS, Section 271D
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