High Courts08 Sept 2016Allowed
Jitender Vs Rajasthan University of Health Sciences
Rajasthan High Court · (2017) 1 WLC 414
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Rajasthan High Court judgments, 2016
1,745 judgments · page 23 of 88
High Courts08 Sept 2016Dismissed
Beerpal Singh Vs State of Rajasthan
Rajasthan High Court · (2017) 1 CriCC 687 : (2017) 1 RajCriC 154 : (2017) 1 WLC 170
Criminal Procedure Code, 1973 (CrPC) - Section 172(2), Section 482Penal Code, 1860 (IPC) - Section 406, Section 419, Section 498A
High Courts08 Sept 2016Allowed
Banwari Lal Vs State of Rajasthan
Rajasthan High Court · (2017) 1 RajCriC 294
Penal Code, 1860 (IPC) - Section 379, Section 447Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(v)
High Courts08 Sept 2016Allowed
Mahaveer Prasad Pareek s/o Shri Magh Rajji Pareek, aged 52 years, by caste Brahmin, resident of Bhati Bhawan, Near Vinayak Marbles, Bheru Chowk, Sumerpur, District Pali - Appellant @HASH United India Insurance Company Ltd., through its Managing Director-c
Rajasthan High Court · (2016) 4 RLW 2625
High Courts08 Sept 2016Partly Allowed
Rajasthan State Road Transport Corporation, Parivahan Marg, Jaipur - Petitioner @HASH The State of Bihar through its Commissioner-Cum-Secretary of Transport Department, Bihar, Patna
Rajasthan High Court · (2017) 1 CLR 32 : (2017) 153 FLR 310 : (2016) 4 LLJ 276
Constitution of India, 1950 - Article 226
High Courts08 Sept 2016Allowed
Ram Chandra Vs State of Rajasthan
Rajasthan High Court · (2016) 4 CriLR 1806
Criminal Procedure Code, 1973 (CrPC) — Section 311
High Courts08 Sept 2016Allowed
Narpat Singh Vs State of Rajasthan
Rajasthan High Court · (2016) 4 CriLR 1717
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts08 Sept 2016Allowed
Rekha Prajpat Vs Manoj Prajapat
Rajasthan High Court · (2016) 4 DNJ 1579 : (2016) 4 RLW 2842
Hindu Marriage Act, 1955 — Section 13(1)(ia)
High Courts07 Sept 2016Dismissed
Chief Manager Vs Industrial Tribunal
Rajasthan High Court · (2017) 1 LLJ 263
High Courts07 Sept 2016Dismissed
Rajveer Singh Rathore Vs Rajasthan University of Health Sciences
Rajasthan High Court · (2017) 2 RLW 920 : (2017) 2 WLC 124
Constitution of India, 1950 - Article 226
High Courts07 Sept 2016Disposed Off
Moserbaer India Ltd. Vs State Bank of Bikaner
Rajasthan High Court · (2017) 2 WLC 64
High Courts07 Sept 2016Disposed Off
Ashok Kumar S/o Late Shri Narain Sharma, age-37, R/o Near Maheshwari Bhojanshala, Sambher Lake, Jaipur - Petitioner @HASH Judge Labour Court Cum Industrial Tribunal, Ajmer
Rajasthan High Court · (2016) 151 FLR 728
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 25-F
High Courts07 Sept 2016Disposed Off
Feliram S/o Kishanlal Vs State of Rajasthan
Rajasthan High Court · (2017) 2 AICLR 320 : (2017) 1 CriCC 794 : (2016) 2 WLCRajUC 565
Criminal Procedure Code, 1973 (CrPC) - Section 482, Section 70(2)
High Courts07 Sept 2016Dismissed
Smt. Nirmala Vs Ravindra Kumar
Rajasthan High Court · (2016) 4 WLN 478
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 1Hindu Marriage Act, 1955 - Section 13(1) (ib)
High Courts07 Sept 2016Dismissed
L'Rs of Bhabhut Singh Vs Pabu Singh
Rajasthan High Court · (2016) 3 WLN 496
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 3, 100
High Courts06 Sept 2016Allowed
Anita Bareth Vs RPSC
Rajasthan High Court · (2017) 1 WLCRajUC 69
Constitution of India, 1950 - Article 226
High Courts06 Sept 2016Allowed
Hari Singh Vs State of Rajasthan
Rajasthan High Court · (2016) 3 CriLR 1575
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 166, 323, 341, 427
High Courts06 Sept 2016Disposed Off
Hira Lal Vs State of Rajasthan
Rajasthan High Court · (2016) 4 CriLR 1723
Criminal Procedure Code, 1973 (CrPC) — Section 433Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts05 Sept 2016Dismissed
Shamim Bano Vs Nek Mohammed @ Aziz
Rajasthan High Court · (2017) 1 CivCC 703 : (2017) 1 WLCRajUC 56
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Rajasthan Court Fees and Suits Valuation Act, 1961 - Section 11, Section 151
High Courts05 Sept 2016Dismissed
Mamta D/o Parasram, by caste Brahmin, R/o Village Ranera, Tehsil Sojat City, District Pali - Petitioner @HASH State of Rajasthan
Rajasthan High Court · (2016) 4 CriLR 2014 : (2016) 4 Crimes 463 : (2016) 4 RLW 2870
Criminal Procedure Code, 1973 (CrPC) - Section 182(2), Section 482Penal Code, 1860 (IPC) - Section 109, Section 494