COURT ARCHIVE

Rajasthan High Court judgments, 2016

1,745 judgments · page 22 of 88

High Courts12 Sept 2016Dismissed

Smt. Anita Singh w/o Suresh Charan D/o Raghuraj Singh, R/o Hanuwant A, BJS Colony, Jodhpur - Petitioner @HASH State of Rajasthan through PP.

Rajasthan High Court · (2016) 4 CriLR 1856

Criminal Procedure Code, 1973 (CrPC) - Section 216, Section 239Penal Code, 1860 (IPC) - Section 120B, Section 313, Section 406, Section 498A

High Courts12 Sept 2016Disposed Off

Prof. K.B. Agarwal Vs State of Raj.

Rajasthan High Court · (2016) 4 WLN 451

Constitution of India, 1950 - Article 226

High Courts12 Sept 2016Dismissed

Kayastha General Sabha Vs State of Rajasthan

Rajasthan High Court · (2016) 4 DNJ 1569

Constitution of India, 1950 — Article 226Land and Building Tax Act, 1954 — Section 6(e), 6(f)

High Courts12 Sept 2016Dismissed

Rampal Vs Sube Singh

Rajasthan High Court · (2016) 4 DNJ 1560

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11

High Courts09 Sept 2016Dismissed

Prabhu Dayal Sharma Vs State of Rajasthan

Rajasthan High Court · (2017) ACD 300 : (2017) 1 NIJ 73

Criminal Procedure Code, 1973 (CrPC) - Section 482Evidence Act, 1872 - Section 45, Section 47Negotiable Instruments Act, 1881 (NI) - Section 138

High Courts09 Sept 2016Dismissed

Anil @ Khem Chand Khatri Vs State of Rajasthan

Rajasthan High Court · (2017) 1 RLW 815 : (2017) 2 WLC 1

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 201, Section 302

High Courts09 Sept 2016Dismissed

Central Academy Education Society Vs UOI

Rajasthan High Court · (2017) 1 WLC 674

Income Tax Act, 1961 - Section 10(22), Section 260A

High Courts09 Sept 2016Allowed

Hari Om Goyal Vs Life Insurance Corporation of India, Central Office

Rajasthan High Court · (2016) 2 WLCRajUC 733

Life Insurance Corporation (Agents) Rules, 1972 - Rule 16(1)(a), Rule 16(1)(b), Rule 19(1)

High Courts09 Sept 2016Allowed

Sharwan Kumar Vs State of Rajasthan

Rajasthan High Court · (2017) 2 AICLR 413 : (2017) 1 CriCC 718 : (2017) CriLJ 269 : (2017) 2 CriLR 553 : (2017) 1 RajCriC 22 : (2017) 1 WLC 153

Penal Code, 1860 (IPC) - Section 201

High Courts09 Sept 2016Allowed

M/s. Rajendra Prasad Bansal Vs The Union of India

Rajasthan High Court · (2017) 2 WLC 41

Arbitration and Conciliation Act, 1996 - Section 10, Section 11

High Courts09 Sept 2016Dismissed

Nagarmal Vs The Board of Revenue for Rajasthan Ajmer

Rajasthan High Court · (2017) AIRCC 1697

Civil Procedure Code, 1908 (CPC) - Section 11Constitution of India, 1950 - Article 226Rajasthan Land Revenue (Conversion of Agricultural Land for Commercial and Residential Purposes in Rural Area) Rules, 1971 - Rule 6

High Courts09 Sept 2016Allowed

Lady Bird School Samiti, Bikaner through its Secretary Girish Gehlot son of Shri Mohan Lal Gehlot, aged about 57 years, by caste Gehlot, resident of Gayatri Nagar, Purani Ginnani, Bikaner - Appellant @HASH The Deputy Director, Regional Office, Employees'

Rajasthan High Court · (2016) 151 FLR 730 : (2017) LabLR 199 : (2017) LabLR 86

Employees State Insurance Act, 1948 - Section 75, Section 75 (2-B), Section 85

High Courts09 Sept 2016Dismissed

B.L. Meena - Petitioner @HASH Rajasthan High Court

Rajasthan High Court · (2016) 4 WLN 307

High Courts09 Sept 2016Disposed Off

Sunita Gurjar - Petitioner @HASH State of Rajasthan and Others

Rajasthan High Court · (2016) 4 DNJ 1655

Constitution of India, 1950 - Article 226

High Courts09 Sept 2016Allowed

Gajanand Meena (Mina) Vs State of Rajasthan

Rajasthan High Court · (2016) 4 CriLR 2114

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 406, Section 498A

High Courts09 Sept 2016Dismissed

Dharmchand Vs State of Rajasthan

Rajasthan High Court · (2016) 168 AIC 578

Criminal Procedure Code, 1973 (CrPC) - Section 167(2)

High Courts09 Sept 2016Allowed

Sarvan Singh Vs State of Rajasthan

Rajasthan High Court · (2016) 4 WLN 423

Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 12Rajasthan Excise Act, 1950 - Section 14, Section 19, Section 54, Section 54, Section 57

High Courts09 Sept 2016Dismissed

Kishore Kumar Vs Smt. Daya

Rajasthan High Court · (2017) AIRCC 1362 : (2017) 1 RLW 647 : (2016) 3 WLN 521

Civil Procedure Code, 1908 (CPC) — Section 100

High Courts08 Sept 2016Dismissed

Sumer Singh Vs State of Rajasthan

Rajasthan High Court · (2017) 2 CriCC 66 : (2017) 1 WLCRajUC 125

Arms Act, 1959 - Section 27, Section 30, Section 5Penal Code, 1860 (IPC) - Section 307, Section 323, Section 341

High Courts08 Sept 2016Allowed

Brijendra Vs State of Raj.

Rajasthan High Court · (2017) 1 WLCRajUC 273

Industrial Disputes Act, 1947 - Section 17B