COURT ARCHIVE

Rajasthan High Court judgments, 2016

1,745 judgments · page 20 of 88

High Courts22 Sept 2016Allowed

Mukesh Jangid Vs The State of Rajasthan

Rajasthan High Court · (2017) 2 CriCC 405 : (2017) 1 RajCriC 62 : (2017) 1 RLW 595 : (2017) 1 WLC 500

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 406, Section 498A

High Courts22 Sept 2016Partly Allowed

The State of Rajasthan Vs Jamna Lal Meena

Rajasthan High Court · (2017) 1 DNJ 120 : (2016) 2 WLCRajUC 722

High Courts22 Sept 2016Allowed

Lalu Ram Vs State of Rajasthan

Rajasthan High Court · (2017) 1 CriCC 499 : (2016) 4 CriLR 2092 : (2016) 2 WLCRajUC 613

Penal Code, 1860 (IPC) - Section 201, Section 302

High Courts22 Sept 2016Dismissed

Pokar Ram Vs Rajasthan State Road Transport Corporation, Jaipur

Rajasthan High Court · (2016) 4 DNJ 1573

Motor Vehicles Act, 1988 — Section 173

High Courts21 Sept 2016Allowed

Smt. Puja Bali W/o Sh. Ajay Kumar Bali, resident of House No. 464, Moti Mahal, Scheme No. 2, Lajpat Nagar, Alwar, Rajasthan - Accused Petition/Accused @HASH State of Rajasthan through P.P.

Rajasthan High Court · (2017) ACD 57 : (2017) 2 DCR 171 : (2016) 2 NIJ 441

Negotiable Instruments Act, 1881 (NI) - Section 138

High Courts21 Sept 2016Allowed

Mohar Singh Meena S/o Shri Mangi Lal Meena, aged about 74 years, resident of Meena Baroda, P.S. Bazirpur District Sawai Madhopur - Accused-Petitioner @HASH State of Rajasthan through P.P.

Rajasthan High Court · (2016) 4 CriLR 1930

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 465, Section 471State Emblem of India (Prohibition of Improper Use) Act, 2005 - Section 3, Section 7

High Courts21 Sept 2016Dismissed

M/s. Apporva Selection Pvt. Ltd. Vs Life Insurance Corporation of India

Rajasthan High Court · (2016) 2 WLCRajUC 711

Constitution of India, 1950 - Article 226

High Courts21 Sept 2016Disposed Off

Ramswaroop Vs State of Rajasthan

Rajasthan High Court · (2016) 2 WLCRajUC 575

Constitution of India, 1950 - Article 226

High Courts21 Sept 2016Allowed

Hakeem Khan Gauri Vs State of Rajasthan

Rajasthan High Court · (2016) 2 WLCRajUC 573

High Courts21 Sept 2016Allowed

Ajay Kuashik Vs State of Rajasthan

Rajasthan High Court · (2017) 172 AIC 643 : (2016) 2 WLCRajUC 605

Criminal Procedure Code, 1973 (CrPC) - Section 482Prevention of Food Adulteration Act, 1954 - Section 13(2), Section 16(1)Prevention of Food Adulteration Rules, 1955 - Rule 50(1)

High Courts21 Sept 2016Allowed

Tiloka Ram Vs State of Rajasthan

Rajasthan High Court · (2016) 2 WLCRajUC 625

Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401

High Courts21 Sept 2016Dismissed

Kala Ram Vs State of Rajasthan

Rajasthan High Court · (2016) 168 AIC 827 : (2017) CriLJ 270

Prevention of Food Adulteration Act, 1954 - Section 16, Section 7

High Courts20 Sept 2016Disposed Off

Rashmi Sharma W/o Ashwini Sharma D/o Shri Mohan Lal Sharma, By Caste Brahmin, Age about 27 years, Presently residing at Baroda Mev, Laxmangarh, Distt. Alwar (Rajasthan) - Appellant-Non-Applicant @HASH Ashwini Sharma S/o Shri Hari Shankar Sharma, By Caste

Rajasthan High Court · (2016) 4 DNJ 1607

Hindu Marriage Act, 1955 - Section 13(1)(ia)

High Courts20 Sept 2016Dismissed

Rajendra Singh Vs Smt. Snehlata

Rajasthan High Court · (2016) 4 CriLR 1829

Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 401

High Courts19 Sept 2016Allowed

Bheru Lal Vs State of Raj.

Rajasthan High Court · (2017) 1 RajCriC 209 : (2016) 4 WLN 436

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, Section 25, Section 8, Section 8

High Courts19 Sept 2016Partly Allowed

Kumari Noorjahan Vs Rajasthan State Road Transport Corporation

Rajasthan High Court · (2017) AAC 1338 : (2016) 4 DNJ 1542 : (2017) 2 WLC 38

Motor Vehicles Act, 1988 — Section 173

High Courts17 Sept 2016Dismissed

The Life Insurance Corporation of India Vs The Permanent Lok Adalat

Rajasthan High Court · (2016) 2 WLCRajUC 570

Legal Aid Services Authority Act, 1987 - Section 22-C

High Courts17 Sept 2016Dismissed

Bhabhut Ram Vs Rent Appellate Tribunal, Pali (Raj.)

Rajasthan High Court · (2017) 1 CivCC 11 : (2016) 2 WLCRajUC 610

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, Section 151

High Courts17 Sept 2016Partly Allowed

Sumitra Devi Vs Mushtaq Khan

Rajasthan High Court · (2016) 4 DNJ 1566

Motor Vehicles Act, 1988 — Section 173

High Courts16 Sept 2016Allowed

Devi Singh son of Mola Vs The State of Rajasthan

Rajasthan High Court · (2017) 1 CriCC 708

Penal Code, 1860 (IPC) - Section 342 6, Section 427, Section 435, Section 447