High Courts31 Aug 2016Dismissed
CIT Jaipur Vs Smt. Umlesh Goel
Rajasthan High Court · (2016) 290 CurTR 14 : (2016) 387 ITR 575 : (2017) 2 WLC 55
Income Tax Act, 1961 — Section 132(1), 158BC
COURT ARCHIVE
Rajasthan High Court judgments, 2016
1,745 judgments · page 26 of 88
High Courts30 Aug 2016Dismissed
Monika D/o Omprakash Singh Vs Rajasthan Public Service Commission, Ajmer
Rajasthan High Court · (2017) 1 WLC 681
Rajasthan Animal Husbandry Subordinate Rules, 1977 - Rule 16
High Courts30 Aug 2016Dismissed
Gulab Chand Vs Madhu Das
Rajasthan High Court · (2016) 4 WLN 36
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5
High Courts30 Aug 2016Dismissed
Udaiveer Singh Vs State of Rajasthan
Rajasthan High Court · (2016) 3 CriLR 1578
Criminal Procedure Code, 1973 (CrPC) — Section 311
High Courts30 Aug 2016Dismissed
Bhagwana - Appellant @HASH Kajod Through LRs and Ors
Rajasthan High Court · (2016) 4 WLN 319
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27
High Courts30 Aug 2016Dismissed
Ram Prasad Vs State of Rajasthan
Rajasthan High Court · (2016) 4 CriLR 2104
Penal Code, 1860 (IPC) - Section 380, Section 457
High Courts30 Aug 2016Allowed
Ram Swaroop Sonkaria Vs State of Rajasthan
Rajasthan High Court · (2016) 2 WLCRajUC 608
Rajasthan Panchayati Raj Act, 1994 - Section 19(i), Section 39(2)
High Courts30 Aug 2016Allowed
Chandrabhan @ Shubham Vs State of Rajasthan
Rajasthan High Court · (2016) 4 WLN 473
Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 101, Section 102, Section 12Penal Code, 1860 (IPC) - Section 143, Section 302, Section 307, Section 323, Section 341
High Courts30 Aug 2016Dismissed
Sema Singh Vs Sohanlal
Rajasthan High Court · (2016) 4 DNJ 1489
Motor Vehicles Act, 1988 — Section 173
High Courts30 Aug 2016Allowed
G.S. Saxena Vs State of Rajasthan
Rajasthan High Court · (2016) 2 WLCRajUC 520
Constitution of India, 1950 — Article 226
High Courts30 Aug 2016Allowed
Shankar lal S/o Shri Rama Kishan Ji, Resident of Dara Ki Dhani, Ren, Tehsil Merta, District Nagaur - Petitioner @HASH State of Rajasthan through Station House Officer, Merta Road
Rajasthan High Court · (2017) CriLJ 710 : (2016) 4 CriLR 1977 : (2017) 1 RajCriC 371 : (2016) 4 RLW 2654
Criminal Procedure Code, 1973 (CrPC) - Section 110, Section 482Rajasthan Habitual Offenders Act, 1953 - Section 2(a)
High Courts29 Aug 2016Dismissed
Govind Singh Vs State of Rajasthan
Rajasthan High Court · (2017) CriLJ 713 : (2017) 1 RajCriC 242 : (2017) 2 WLC 21
Penal Code, 1860 (IPC) - Section 302, Section 363, Section 366, Section 376(f)
High Courts29 Aug 2016Dismissed
Moses M. Singh Vs Executive Board of Methodist
Rajasthan High Court · (2017) 173 AIC 483 : (2017) 2 CivCC 454 : (2017) 1 WLC 450
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10 (2), Order 47 Rule 1
High Courts29 Aug 2016Dismissed
Rodilal Vs State of Rajasthan
Rajasthan High Court · (2017) 1 RajCriC 365
Criminal Procedure Code, 1973 (CrPC) - Section 457, Section 482Rajasthan Motor Vehicles Taxation Act, 1951 - Section 16, Section 17
High Courts29 Aug 2016Dismissed
Hindustan Zinc Limited Vs Rajasthan Electricity Regulatory Commission, Jaipur
Rajasthan High Court · (2016) 2 WLCRajUC 409
Constitution of India, 1950 — Article 226Rajasthan Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulations, 2016 — Regulation 17, Regulation 21(1), Regulation 25, Regulation 26(3), Regulation 26(6), Re
High Courts29 Aug 2016Allowed
United India Insurance Company Ltd. Vs Sunder Bai
Rajasthan High Court · (2016) 4 DNJ 1699 : (2016) 2 WLCRajUC 403
Motor Vehicles Act, 1988 — Section 166, 168, 173, 92(A)
High Courts29 Aug 2016Allowed
Danish Khan Vs Rajasthan State Road Transport Corporation
Rajasthan High Court · (2016) 4 ACC 938 : (2016) 3 LLN 796 : (2017) 2 TAC 827 : (2017) 1 WLC 19
Rajasthan Compassionate Appointment of Dependants of Deceased Government Servant Rules, 1996 — Clause 4(3)
High Courts29 Aug 2016Dismissed
Bheru Lal Kukra Vs Deepak Chordiya
Rajasthan High Court · (2016) 2 WLCRajUC 446
Evidence Act, 1872 — Section 45, 67
High Courts29 Aug 2016Disposed Off
Sohan Lal Vs Jagdish
Rajasthan High Court · (2016) 2 WLCRajUC 475
Constitution of India, 1950 — Article 226Rajasthan Panchayati Raj (Election) Rules, 1994 — Rule 80Rajasthan Panchayati Raj Act, 1994 — Section 43
High Courts29 Aug 2016Dismissed
M/s. Hariram Mangilal Construction Com. Vs State
Rajasthan High Court · (2016) 2 WLCRajUC 458
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2