High Courts22 Aug 2016Partly Allowed
Jaipal Singh Vs State
Rajasthan High Court · (2016) 3 CriLR 1590
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15(c), 15(c), 25, 41(2), 42(1), 8
COURT ARCHIVE
Rajasthan High Court judgments, 2016
1,745 judgments · page 28 of 88
High Courts22 Aug 2016Dismissed
The New India Assurance Company Ltd. Vs Smt. Premkuwar
Rajasthan High Court · (2016) 3 DNJ 1431 : (2016) 4 TAC 191
Limitation Act, 1963 — Section 14, 29(2)
High Courts22 Aug 2016Dismissed
Laxmi Narain Vs Anil Kumar
Rajasthan High Court · (2017) ACD 118 : (2016) 3 CriLR 1567 : (2017) 2 DCR 174 : (2016) 2 NIJ 601
Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 357
High Courts22 Aug 2016Partly Allowed
LRs. of Bhinya Ram Vs LRs. of Takhu Ram
Rajasthan High Court · (2016) 3 DNJ 1330
Succession Act, 1925 — Section 276
High Courts22 Aug 2016Allowed
Vinod Kumar Kejriwal Vs State
Rajasthan High Court · (2017) 1 CLR 34 : (2016) 151 FLR 538
Child Labour (Prohibition and Regulation) Act, 1986 — Section 14, 16
High Courts22 Aug 2016Dismissed
Gavendra Singh Chauhan Vs State of Rajasthan
Rajasthan High Court · (2016) 3 RSJ 663
High Courts22 Aug 2016Disposed Off
Khandelwal Dhaba Vs Khandelwal Dhaba
Rajasthan High Court · (2016) 3 DNJ 1454 : (2016) 68 PTC 586 : (2016) 2 WLCRajUC 567
Trade Marks Act, 1999 - Section 124, 27(2)a
High Courts22 Aug 2016Allowed
Lal Singh Jhala Vs Panna Lal
Rajasthan High Court · (2016) 3 DNJ 1461
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Rajasthan Tenancy Act, 1955 — Section 207
High Courts19 Aug 2016Dismissed
Govind Garg Vs Shri Mahendera Goyal
Rajasthan High Court · (2017) 1 DNJ 54 : (2017) 2 WLC 131
Arbitration and Conciliation Act, 1996 - Section 11(6)
High Courts19 Aug 2016Allowed
Vijay Kumar Data(Huf) Vs Shri Babu Lal Data
Rajasthan High Court · (2017) 1 WLC 319
Arbitration and Conciliation Act, 1996 - Section 11
High Courts17 Aug 2016Dismissed
Syndicate Bank Vs Sita Ram Pitti
Rajasthan High Court · (2017) ACD 485 : (2017) AIR(Raj) 5 : (2016) 3 DNJ 1345 : (2017) 1 DRTC 862
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(4), 17, 34
High Courts17 Aug 2016Disposed Off
Gaya Lal Vs State of Rajasthan
Rajasthan High Court · (2017) 1 CriCC 316 : (2016) 2 WLCRajUC 661
Penal Code, 1860 (IPC) - Section 302, Section 307, Section 34, Section 366
High Courts17 Aug 2016Allowed
Ramesh Chand Vs State of Rajasthan
Rajasthan High Court · (2016) 4 CriLR 1796 : (2016) 3 RajCriC 1172 : (2017) 1 WLC 43
Constitution of India, 1950 — Article 47Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 64A, 7A(2)(c)(d)(e)(f), 8
High Courts17 Aug 2016Allowed
Ramanand Jha Vs State of Rajasthan
Rajasthan High Court · (2016) LIC 4093 : (2016) 4 RLW 3282 : (2017) 1 WLC 46
Rajasthan Non-Government Educational Institutions Act, 1992 — Section 2(q), 43Rajasthan Non-Government Educational Institutions Rules, 1993 — Rule 91
High Courts17 Aug 2016Dismissed
Jagdish Prasad Sharma Vs State of Rajasthan
Rajasthan High Court · (2016) 4 RLW 3394 : (2016) 4 WLC 592 : (2016) 4 WLN 229
Constitution of India, 1950 — Article 14, 16Rajasthan Civil Services (Pension) Rules, 1996 — Rule 53(1)
High Courts16 Aug 2016Dismissed
Khet Singh Vs Board of revenue for Rajasthan
Rajasthan High Court · (2016) 3 DNJ 1373 : (2016) RRD 663
Rajasthan Land Revenue Act, 1956 — Section 9
High Courts16 Aug 2016Partly Allowed
The New India Assurance Company Ltd. Vs Smt. Asha
Rajasthan High Court · (2016) 3 DNJ 1441
Motor Vehicles Act, 1988 — Section 173
High Courts16 Aug 2016Dismissed
Dholiya @ Umariya Vs State of Rajasthan
Rajasthan High Court · (2016) 2 WLCRajUC 430
Penal Code, 1860 (IPC) — Section 302, 307, 323, 325, 397, 398, 460
High Courts16 Aug 2016Dismissed
V.K. Jain Vs Union of India
Rajasthan High Court · (2016) 4 CriLR 1753 : (2017) 153 FLR 312 : (2017) LIC 227 : (2017) 1 RajCriC 397 : (2016) 4 RLW 3222 : (2017) 1 WLC 75
Criminal Procedure Code, 1973 (CrPC) — Section 468, 482Industrial Disputes Act, 1947 — Section 29