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Rajasthan High Court judgments, 2016

1,745 judgments · page 29 of 88

High Courts16 Aug 2016Allowed

Ramesh Vs State

Rajasthan High Court · (2016) 2 WLCRajUC 465

Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 8
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High Courts16 Aug 2016Allowed

Jagannath Vs State of Rajasthan

Rajasthan High Court · (2016) 2 WLCRajUC 464

Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 8Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
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High Courts12 Aug 2016Dismissed

Mukesh Vs State of Rajasthan

Rajasthan High Court · (2017) 2 CriCC 431

Criminal Procedure Code, 1973 (CrPC) - Section 154, Section 482, Section 482Penal Code, 1860 (IPC) - Section 120B, Section 406, Section 420
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High Courts12 Aug 2016Disposed Off

Shri Shailendra Garg Vs State of Rajasthan

Rajasthan High Court · (2017) 1 RajCriC 301

Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 120B, Section 409, Section 420, Section 467, Section 468, Section 471Prevention of Corruption Act, 1988 - Section 13(1)(c)(d), Section 13(2)
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High Courts11 Aug 2016Dismissed

Mahendra Gaur Vs Gautam Bose

Rajasthan High Court · (2017) 1 WLCRajUC 31

Criminal Procedure Code, 1973 (CrPC) - Section 439(2)Penal Code, 1860 (IPC) - Section 166, Section 285, Section 286, Section 287, Section 304A, Section 304II, Section 336, Section 337, Section 427Petroleum Act, 1934 - Section 23
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