High Courts18 Oct 2006Allowed
Late Mangilal Agarwal through LRs Vs Assistant Commissioner of Income Tax
Rajasthan High Court · (2007) 208 CTR 159 : (2008) 300 ITR 372 : (2007) 163 TAXMAN 399
Income Tax Act, 1961 — Section 132, 68, 69, 69A
COURT ARCHIVE
Rajasthan High Court judgments, 2006
966 judgments · page 9 of 49
High Courts18 Oct 2006Allowed
Mohan Lal and Another Vs Board of Revenue for Rajasthan and Others
Rajasthan High Court · (2007) 1 RLW 474
High Courts18 Oct 2006Allowed
Shiv Kumar Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 2 RLW 1144
Constitution of India, 1950 — Article 161
High Courts18 Oct 2006Dismissed
Mukesh Chouhan Vs Ram Prasad and Another
Rajasthan High Court · (2007) 1 CivCC 591 : (2007) 5 RCR(Civil) 225
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 97(2)
High Courts17 Oct 2006Dismissed
Bhanwara and Others Vs Shri Chand
Rajasthan High Court · (2007) 2 RLW 893
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts17 Oct 2006Allowed
Kuldeep Kalla Vs State Bank of India and Others
Rajasthan High Court · (2007) 1 RLW 398
High Courts16 Oct 2006
Gopal Lal Parashar @ Gopal Lal Sharma Vs Shri Sudhir Sharma
Rajasthan High Court · (2006) 10 RAJ CK 0069
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts16 Oct 2006Dismissed
Idan Puri Vs Union of India (UOI) and Others
Rajasthan High Court · (2007) 112 FLR 965 : (2007) 1 RLW 471 : (2007) 3 SLJ 439
Railway Property (Unlawful Possession) Act, 1966 — Section 3
High Courts16 Oct 2006Dismissed
Commercial Taxes Officer Vs Raisinghnagar Co-operative Marketing Society Limited
Rajasthan High Court · (2007) 2 RLW 1495
Rajasthan Sales Tax Act, 1954 — Section 5(3)
High Courts16 Oct 2006
State of Rajasthan and Another Vs Amar Singh and Another
Rajasthan High Court · (2007) 1 RLW 546
Industrial Disputes Act, 1947 — Section 25F
High Courts16 Oct 2006Allowed
Rajendra Singh Mehta (Dr.) Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 2 RLW 1629
High Courts13 Oct 2006Dismissed
Amod Kumar Saxena Vs The State of Rajasthan and Another
Rajasthan High Court · (2007) 3 RLW 1747
High Courts13 Oct 2006
Trinity Combines Associates Vs Prabhu Dayal
Rajasthan High Court · (2007) 138 CompCas 534 : (2007) 78 SCL 244
COMPANIES ACT, 1956 — Section 397, 398, 629Transfer of Property Act, 1882 — Section 108
High Courts13 Oct 2006Allowed
ACTO Vs Ganesh Mishthan Bhandar
Rajasthan High Court · (2007) 2 RLW 1490
Rajasthan Sales Tax Act, 1994 — Section 5
High Courts13 Oct 2006Dismissed
Baija @ Baijnath Vs State of Rajasthan
Rajasthan High Court · (2007) 2 RLW 1129
Arms Act, 1959 — Section 25, 3Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts12 Oct 2006Allowed
Dilip Kothari Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 5 RCR(Criminal) 708 : (2007) 1 RLW 752
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 415, 420, 463, 467
High Courts12 Oct 2006Allowed
Commercial Taxes Officer, Works and Leasing Tax Vs J.K. Brs.
Rajasthan High Court · (2007) 2 RLW 944
Rajasthan Sales Tax Act, 1954 — Section 16(1)
High Courts11 Oct 2006Allowed
Bhuri Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 2 RLW 997
Criminal Procedure Code, 1973 (CrPC) — Section 145Limitation Act, 1963 — Section 5
High Courts11 Oct 2006Allowed
Miththu Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 2 RLW 995
Rajasthan Land Revenue Act, 1956 — Section 82, 9
High Courts11 Oct 2006Allowed
Gurcharan Singh (Dr.) Vs Nagar Parishad and Others
Rajasthan High Court · (2007) 1 RLW 528
Rajasthan Municipalities Act, 1959 — Section 80