High Courts06 Oct 2006Allowed
Sunder Vs Ramsahal
Rajasthan High Court · (2007) 2 RLW 940
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
COURT ARCHIVE
Rajasthan High Court judgments, 2006
966 judgments · page 11 of 49
High Courts06 Oct 2006
State of Rajasthan and Others Vs Surendra Singh
Rajasthan High Court · (2007) 1 RLW 559
Industrial Disputes Act, 1947 — Section 25F, 25G, 25H
High Courts06 Oct 2006Allowed
Mohan Lal (since deceased) through Lrs. and Others Vs Thakurji Shri Shyam Sunderji
Rajasthan High Court · (2007) 2 RLW 969
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts05 Oct 2006Dismissed
Commissioner of Income Tax Vs Kailash Kacchawaha
Rajasthan High Court · (2007) 293 ITR 449
Income Tax Act, 1961 — Section 44AD
High Courts05 Oct 2006Allowed
Ramesh and Others Vs State of Rajasthan
Rajasthan High Court · (2007) 1 RLW 550
Criminal Procedure Code, 1973 (CrPC) — Section 164, 174, 313Penal Code, 1860 (IPC) — Section 302, 34, 376, 392, 394Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts05 Oct 2006
Indira Devi (Smt.) Vs State of Rajasthan and Another
Rajasthan High Court · (2007) 1 RLW 92 : (2006) 1 WLC 495
Evidence Act, 1872 — Section 108
High Courts05 Oct 2006Allowed
Narendra Kumar Mathur Vs Raj. Rajya Vidhyut Prasaran Nigam Ltd.
Rajasthan High Court · (2007) 2 RLW 1492
Prevention of Corruption Act, 1988 — Section 5
High Courts05 Oct 2006Allowed
Mastan Singh Pannu Vs Harjinder Singh
Rajasthan High Court · (2007) 1 RLW 239
Criminal Procedure Code, 1973 (CrPC) — Section 311, 397, 482Evidence Act, 1872 — Section 38, 45, 73Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts05 Oct 2006Allowed
Ravi Bhatt Vs State of Rajasthan and Another
Rajasthan High Court · (2007) 1 RLW 476
High Courts05 Oct 2006Dismissed
Akhtar Ali Sayyed Vs High Court of Judicature for Rajasthan and Others
Rajasthan High Court · (2007) 1 RLW 305
High Courts05 Oct 2006Allowed
Kusum Devi and Others Vs Dungaram and Others
Rajasthan High Court · (2008) ACJ 1709
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10
High Courts04 Oct 2006Dismissed
Commercial Taxes Officer, Anti Evasion I Vs R.T. Export Limited
Rajasthan High Court · (2007) 10 VST 611
Central Sales Tax Act, 1956 — Section 8General Clauses Act, 1897 — Section 21
High Courts04 Oct 2006Allowed
Ashok Kumar Bakliwal and Others Vs Municipal Board and Others
Rajasthan High Court · (2007) 1 RLW 405
Rajasthan Municipalities Act, 1959 — Section 173A(1), 173A(3)
High Courts04 Oct 2006Allowed
Ganpat Singh and Narpat Singh Vs State of Rajasthan
Rajasthan High Court · (2007) 1 RLW 523
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Identification of Prisoners Act, 1920 — Section 4, 5Penal Code, 1860 (IPC) — Section 302
High Courts04 Oct 2006Dismissed
Assistant Commissioner of Income Tax Vs Madan Lal Gaggar
Rajasthan High Court · (2007) 211 CTR 185 : (2007) 291 ITR 465
Income Tax Act, 1961 — Section 132, 143, 148, 271, 273
High Courts04 Oct 2006Dismissed
Vineet Kumar Purohit Vs J.N.V. University and Others
Rajasthan High Court · (2007) 1 RLW 106
High Courts04 Oct 2006Dismissed
Sumitra (Smt.) Vs Luna Ram
Rajasthan High Court · (2007) 2 RLW 958
Hindu Marriage Act, 1955 — Section 10, 13Penal Code, 1860 (IPC) — Section 498A
High Courts04 Oct 2006
Nand Lal Bijariya Vs United Commercial Bank
Rajasthan High Court · (2006) 10 RAJ CK 0006
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts03 Oct 2006Allowed
Rajasthan Welfare Society Vs State of Rajasthan and Another
Rajasthan High Court · (2007) 2 RLW 1127
Constitution of India, 1950 — Article 14, 45
High Courts03 Oct 2006Allowed
Damani Construction Company Pvt. Ltd. Vs Municipal Corporation
Rajasthan High Court · (2007) 2 RLW 1122
Rajasthan Municipalities Act, 1959 — Section 170(12)