COURT ARCHIVE

Rajasthan High Court judgments, 2006

966 judgments · page 49 of 49

High Courts03 Jan 2006Dismissed

Murlidhar Vs State of Rajasthan

Rajasthan High Court · (2006) 2 RLW 1234 : (2006) 2 WLC 138

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302

High Courts03 Jan 2006

Rajasthan High Court · (2006) 2 RLW 1223 : (2006) 2 WLC 209

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 193, 302

High Courts03 Jan 2006

Rajasthan High Court · (2006) 2 RLW 1217 : (2006) 2 WLC 538

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 141, 148, 149, 302, 304

High Courts02 Jan 2006Allowed

Rajasthan High Court · (2006) 2 RLW 1281 : (2006) WLC 118

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 34, 364, 366

High Courts02 Jan 2006Dismissed

Rajasthan High Court · (2006) 01 RAJ CK 0010

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13

High Courts02 Jan 2006Allowed

Rajasthan High Court · (2006) 01 RAJ CK 0009

Penal Code, 1860 (IPC) — Section 302