High Courts05 Jan 2006
National Insurance Company Ltd. Vs Larli Devi and Others
Rajasthan High Court · (2006) 1 ACC 699
Motor Vehicles Act, 1988 — Section 173
COURT ARCHIVE
Rajasthan High Court judgments, 2006
966 judgments · page 48 of 49
High Courts05 Jan 2006Dismissed
Panchu Ram and Others Vs Mangi Lal and Others
Rajasthan High Court · (2006) 1 ACC 582 : (2007) ACJ 1151
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts05 Jan 2006Allowed
Ramdayal and Others Vs State of Rajasthan
Rajasthan High Court · (2006) 4 RLW 2632 : (2006) 2 WLC 322
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 226, 302, 307, 323, 325
High Courts05 Jan 2006
Mukut and Others Vs State of Rajasthan
Rajasthan High Court · (2006) 3 RLW 2576 : (2006) 2 WLC 132
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 300, 302
High Courts05 Jan 2006Allowed
Kasim Beg @ Another Vs State of Rajasthan
Rajasthan High Court · (2006) 4 RLW 2837 : (2006) 2 WLC 1
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts05 Jan 2006
Budh Prakash Saini Vs Motor Accident Claims Tribunal
Rajasthan High Court · (2006) 3 ACC 27
High Courts05 Jan 2006
Mohan Lal and Others etc. Vs State of Rajasthan
Rajasthan High Court · (2006) CriLJ 1333 : (2006) 4 RLW 2601
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
High Courts05 Jan 2006Allowed
State of Rajasthan and Others Vs Jangir Kaur
Rajasthan High Court · AIR 2006 Raj 195
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 100, 80Rajasthan Irrigation and Drainage Act, 1954 — Section 52Rajasthan Irrigation and Drainage Rules, 1955 — Rule 1
High Courts05 Jan 2006Dismissed
Raman Vs State of Rajasthan
Rajasthan High Court · (2006) CriLJ 1201 : (2006) 2 RLW 994 : (2006) 2 WLC 546
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Penal Code, 1860 (IPC) — Section 109, 376
High Courts05 Jan 2006Dismissed
L.Rs. of Late Kapoorchand Vs Municipal Board and Others
Rajasthan High Court · AIR 2006 Raj 160 : (2006) 2 RLW 1556 : (2006) 3 WLC 84
High Courts04 Jan 2006
Pushpa Agrawal and Others Vs Shankoor Mohd. and Others
Rajasthan High Court · (2006) 1 ACC 574
High Courts04 Jan 2006Allowed
Rekha (Smt.) Vs Dr. Mohan Lal
Rajasthan High Court · (2006) 4 CivCC 305 : (2006) 4 RCR(Civil) 463 : (2006) 4 RCR(Criminal) 380 : (2006) 2 RLW 1525
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 24
High Courts04 Jan 2006
Sultan Singh Vs State of Rajasthan
Rajasthan High Court · (2006) 2 RCR(Criminal) 804 : (2006) 2 RLW 885 : (2006) 4 WLC 764
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 146, 307, 397
High Courts04 Jan 2006
State of Rajasthan Vs Rajendra Singh
Rajasthan High Court · (2006) CriLJ 1361 : (2006) 3 RCR(Criminal) 121 : (2006) 2 RLW 1228
Criminal Procedure Code, 1973 (CrPC) — Section 313, 366, 368Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 201, 302, 376, 57
High Courts04 Jan 2006Allowed
Ramesh Vs State of Rajasthan
Rajasthan High Court · (2006) 2 RLW 1195
Criminal Procedure Code, 1973 (CrPC) — Section 174, 313Penal Code, 1860 (IPC) — Section 201, 302
High Courts04 Jan 2006Dismissed
Modern Threads (India) Ltd. Vs Union of India (UOI) and Others
Rajasthan High Court · (2006) 2 RLW 1237
Customs Act, 1962 — Section 14, 14(1), 14(3), 46, 50
High Courts04 Jan 2006Allowed
Fateh Lal Vs Smt. Tulsi Bai and Others
Rajasthan High Court · (2006) 2 RLW 1032
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 397, 399, 399(2), 401Penal Code, 1860 (IPC) — Section 120B, 420
High Courts04 Jan 2006Dismissed
Commissioner of Income Tax Vs Smt. Sohan Devi Sodani
Rajasthan High Court · (2006) 205 CTR 466 : (2008) 303 ITR 342 : (2007) 165 TAXMAN 596
High Courts03 Jan 2006
Jayanti Lal and Another Vs Commissioner, Devasthan Department and Others
Rajasthan High Court · (2006) 1 RLW 422
Civil Procedure Code, 1908 (CPC) — Section 44, 92, 93Rajasthan Public Trusts Act, 1959 — Section 33, 38, 38(1), 38(2), 39