COURT ARCHIVE

Rajasthan High Court judgments, 2006

966 judgments · page 46 of 49

High Courts19 Jan 2006Dismissed

Associated Stone Industries Ltd. Vs State of Rajasthan and Others

Rajasthan High Court · AIR 2006 Raj 148 : (2006) 2 RLW 1130 : (2006) 2 WLC 8

Mines and Minerals (Development and Regulation) Act, 1957 — Section 15, 9(1)Rajasthan Land Revenue Act, 1956 — Section 89(7)Rajasthan Minor Mineral Concession Rules, 1986 — Rule 18(1), 18(9), 3

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High Courts18 Jan 2006Allowed

Bhagwan Sahai Khandelwal and Others Vs State of Rajasthan and Another

Rajasthan High Court · (2006) 1 RLW 640 : (2006) 2 WLC 239

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200, 202Penal Code, 1860 (IPC) — Section 323, 341, 427, 451, 452

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High Courts18 Jan 2006Allowed

Dinesh Kumar Sharma and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2006) 2 DMC 291 : (2006) 2 RCR(Criminal) 437 : (2006) 1 RLW 659 : (2006) 2 WLC 398

Criminal Procedure Code, 1973 (CrPC) — Section 156, 177, 178CPenal Code, 1860 (IPC) — Section 406, 498A

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High Courts18 Jan 2006Dismissed

Jai Narayan Vs State

Rajasthan High Court · (2006) CriLJ 2058 : (2006) FAJ 107 : (2006) 1 RLW 595 : (2006) 2 WLC 420

Penal Code, 1860 (IPC) — Section 272, 273, 274, 275, 276Prevention of Food Adulteration Act, 1954 — Section 10, 10(4), 11, 11(1), 13

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High Courts17 Jan 2006Allowed

Rajendra Vs State of Rajasthan

Rajasthan High Court · (2006) 01 RAJ CK 0106

Penal Code, 1860 (IPC) — Section 302, 364

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High Courts17 Jan 2006Allowed

Mitha Lal Vs State of Rajasthan

Rajasthan High Court · (2006) 01 RAJ CK 0100

Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 53

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High Courts17 Jan 2006

Mohkam Chand Dasot and Another Vs Addl. Distt. and Sessions Judge No. 3

Rajasthan High Court · AIR 2006 Raj 156 : (2006) 3 RLW 1858 : (2006) 2 WLC 431

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 21Rajasthan Court Fees and Suits Valuation Act, 1961 — Section 10, 11, 11(1), 11(2), 11(3)

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High Courts17 Jan 2006Dismissed

L.Rs. of Late Bheru Lal Vs Mohammad Ibrahim

Rajasthan High Court · (2006) 2 RLW 1694 : (2006) 3 WLC 242

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Transfer of Property Act, 1882 — Section 43

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High Courts17 Jan 2006Allowed

Gurucharan Singh Vs Mahendra Lalwani

Rajasthan High Court · (2006) 2 RLW 881

Criminal Procedure Code, 1973 (CrPC) — Section 482Evidence Act, 1872 — Section 165Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts17 Jan 2006Allowed

Om Prakash and Others Vs The District Judge and Another

Rajasthan High Court · (2006) 2 RLW 924

Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13, 13(3), 13(4), 13(5)

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High Courts16 Jan 2006Allowed

Dayal Ram Vs State of Rajasthan (The)

Rajasthan High Court · (2006) 2 RLW 954 : (2006) 2 WLC 235

Penal Code, 1860 (IPC) — Section 302, 34

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High Courts16 Jan 2006Dismissed

Mahesh and Another Vs State of Rajasthan

Rajasthan High Court · (2006) CriLJ 1657 : (2006) 2 RLW 1297 : (2006) 2 WLC 330

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 362

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High Courts16 Jan 2006

Prem Kanwar and Others Vs Aadam and Others

Rajasthan High Court · (2006) 3 ACC 917 : (2006) WLC 485

Motor Vehicles Act, 1988 — Section 133, 173

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High Courts13 Jan 2006Allowed

Rajendra Kumar Vs State of Rajasthan and Another

Rajasthan High Court · (2006) 01 RAJ CK 0098

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401

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High Courts13 Jan 2006Dismissed

United India Insurance Co. Ltd. Vs Smt. Roopkanwar and Others

Rajasthan High Court · (2006) 4 ACC 127 : (2007) ACJ 1394 : (2006) 2 RCR(Civil) 655 : (2006) 2 RLW 1034

Motor Vehicles Act, 1939 — Section 2(24), 95(2)Workmens Compensation Act, 1923 — Section 30, 4A(3)Workmens Compensation Rules, 1924 — Rule 20

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High Courts13 Jan 2006Dismissed

Kamlesh Kumar Vs State of Rajasthan

Rajasthan High Court · (2006) 2 RLW 1080 : (2006) 2 WLC 336

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 34

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High Courts13 Jan 2006Allowed

Raju and Others Vs State of Rajasthan

Rajasthan High Court · (2006) 2 RLW 1077

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34

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High Courts13 Jan 2006Dismissed

Associated Cement Co. Ltd. (The) and Another Vs State of Rajasthan and Another

Rajasthan High Court · (2006) 2 RLW 1359 : (2006) 2 WLC 142

Constitution of India, 1950 — Article 226, 246, 265, 366, 366(28)Mineral Concession Rules, 1960 — Rule 31Mines and Minerals (Development and Regulation) Act, 1957 — Section 13, 18, 9

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High Courts13 Jan 2006Allowed

Gordhan Singh Vs State of Rajasthan

Rajasthan High Court · (2006) 2 ALT(Cri) 6 : (2006) 1 RLW 573 : (2006) 2 WLC 42

Criminal Procedure Code, 1973 (CrPC) — Section 212(1), 215, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 19, 8Narcotic Drugs and Psychotropic Substances Rules, 1985 — Rule 13, 13(2), 13(4), 13(5), 14

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High Courts13 Jan 2006Dismissed

Anurag and Co. and Another Vs Addl. Dist. Judge and Others

Rajasthan High Court · AIR 2006 Raj 119 : (2006) 3 CivCC 6 : (2006) 1 RLW 579 : (2006) 1 RLW 579 : (2006) 2 WLC 160

Civil Procedure Code, 1908 (CPC) — Section 10, 151

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