COURT ARCHIVE

Rajasthan High Court judgments, 2006

966 judgments · page 44 of 49

High Courts31 Jan 2006Allowed

Abid Khan Vs State of Rajasthan

Rajasthan High Court · (2006) 2 RLW 1310 : (2006) 2 WLC 340

Criminal Procedure Code, 1973 (CrPC) — Section 100, 100(4), 100(8), 165, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 12, 21, 29, 41, 41(2)Penal Code, 1860 (IPC) — Section 187

Read judgment

High Courts31 Jan 2006

Asha Ram and Others Vs State of Rajasthan

Rajasthan High Court · (2006) 2 RLW 1188

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307

Read judgment

High Courts30 Jan 2006Dismissed

Digpal Singh and Another Vs State of Raj.

Rajasthan High Court · (2006) 3 RLW 1870 : (2006) 2 WLC 724

Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 302, 307, 341, 452

Read judgment

High Courts30 Jan 2006

Mohan Singh Vs State of Rajasthan

Rajasthan High Court · (2006) 2 RLW 1100

Criminal Procedure Code, 1973 (CrPC) — Section 408, 91Penal Code, 1860 (IPC) — Section 304, 304B, 306, 34, 498A

Read judgment

High Courts30 Jan 2006Dismissed

Brij Mohan and Another Vs Bhanwari Devi and Others

Rajasthan High Court · (2006) 2 RLW 1541 : (2006) 3 WLC 76

Constitution of India, 1950 — Article 14Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 6(2), 6(3), 7

Read judgment

High Courts30 Jan 2006Dismissed

Subhash Chand and Others Vs The Allahabad Bank and Others

Rajasthan High Court · (2007) 3 BC 139 : (2006) 2 RLW 1366 : (2006) 2 WLC 355

Companies Act, 1956 — Section 529ADebt Recovery Appellate Tribunal (Procedure) Rules, 1994 — Rule 6, 6(5)Debts Recovery Tribunal (Procedure) Rules, 1993 — Rule 2, 4, 5(3), 5(4), 5(5)

Read judgment

High Courts30 Jan 2006Allowed

Rajasthan State Electricity Board Vs P.P. Industries

Rajasthan High Court · AIR 2006 Raj 168

Civil Procedure Code, 1908 (CPC) — Section 96Electricity Act, 1910 — Section 26(6), 26(7), 26(Q), 34Electricity Rules, 1956 — Rule 57(1), 57(2)

Read judgment

High Courts30 Jan 2006Allowed

Smt. Kusum Vs Om Prakash

Rajasthan High Court · AIR 2007 Raj 5

Hindu Marriage Act, 1955 — Section 13Penal Code, 1860 (IPC) — Section 323, 406, 498A

Read judgment

High Courts27 Jan 2006

Sita Devi and Others Vs Raghuveer Singh and Others

Rajasthan High Court · (2007) ACJ 1531

Motor Vehicles Act, 1988 — Section 173

Read judgment

High Courts27 Jan 2006Dismissed

Vasudeo (through L.Rs.) and Others Vs Narendra Kumar and Others

Rajasthan High Court · AIR 2006 Raj 250

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151, 153Constitution of India, 1950 — Article 227

Read judgment

High Courts27 Jan 2006

Jhamman and Others Vs State of Raj.

Rajasthan High Court · (2006) 3 RLW 1845 : (2006) 2 WLC 716

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 300, 302

Read judgment

High Courts27 Jan 2006Dismissed

Anda Vs The State of Rajasthan

Rajasthan High Court · (2006) 3 RLW 2231 : (2006) 4 WLC 118

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 323, 324, 336, 341, 342

Read judgment

High Courts27 Jan 2006Dismissed

Mahendra Kumar Agarwal Vs Rajasthan Public Service Commission

Rajasthan High Court · (2006) 3 RLW 1855 : (2006) 2 WLC 442

Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 14, 16, 19, 32

Read judgment

High Courts27 Jan 2006Dismissed

S.P. Ratawal Vs University of Rajasthan and Others

Rajasthan High Court · (2006) 2 RLW 1183 : (2006) 1 WLC 550

Evidence Act, 1872 — Section 14General Clauses Act, 1897 — Section 14, 16Rajasthan University Act, 1946 — Section 21, 21(1), 21(2), 46

Read judgment

High Courts27 Jan 2006

Girraj Vs Rajasthan State Road Transport Corporation and Others

Rajasthan High Court · (2006) 1 ACC 686

Motor Vehicles Act, 1988 — Section 173

Read judgment

High Courts27 Jan 2006Dismissed

Rajasthan Survey and Settlement Employees Association Vs State and Others

Rajasthan High Court · (2006) 2 RLW 1006 : (2006) 2 WLC 579

Constitution of India, 1950 — Article 14, 16, 226, 39Rajasthan Traveling Allowance Rules, 1971 — Rule 15

Read judgment

High Courts25 Jan 2006Dismissed

Kishan Singh and Others Vs State of Raj. and Others

Rajasthan High Court · (2006) 3 RLW 1853 : (2006) 2 WLC 390

Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 14, 16, 19, 32

Read judgment

High Courts25 Jan 2006Dismissed

Phoola Ram Vs State of Rajasthan

Rajasthan High Court · (2006) 3 RLW 1839 : (2006) 2 WLC 456

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 324

Read judgment

High Courts25 Jan 2006Allowed

Rikhab Raj Kumbhat Vs State of Rajasthan and Others

Rajasthan High Court · (2006) 3 RLW 1715 : (2006) 2 WLC 619

Constitution of India, 1950 — Article 309Rajasthan Civil Services (Revised Pay Scale) Rules, 1983 — Rule 14, 14(1), 14(2), 5Rajasthan Service Rules, 1951 — Rule 31

Read judgment

High Courts25 Jan 2006Allowed

Laxmi Lal Vs Smt. Gulab Bai

Rajasthan High Court · AIR 2006 Raj 231 : (2006) 1 RLW 834 : (2006) 2 WLC 615

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17, Order 41 Rule 19, 151

Read judgment