High Courts10 Feb 2006
Maharaj Singh Vs State
Rajasthan High Court · (2006) 3 RCR(Criminal) 178 : (2006) 2 RLW 1341
Criminal Procedure Code, 1973 (CrPC) — Section 457, 482Wild Life (Protection) Act, 1972 — Section 29, 51
COURT ARCHIVE
Rajasthan High Court judgments, 2006
966 judgments · page 42 of 49
High Courts10 Feb 2006Dismissed
L.R. Bairwa Vs State of Rajasthan and Others
Rajasthan High Court · (2006) 2 RLW 1664 : (2005) 3 WLC 30
Constitution of India, 1950 — Article 14Rajasthan Civil Services (Commutation of Pension) Rules, 1996 — Rule 12, 12(2), 13, 13(3), 25
High Courts10 Feb 2006Dismissed
Indra Kumar D. Rawal Vs State and Others
Rajasthan High Court · (2007) 1 SLJ 398
Constitution of India, 1950 — Article 226
High Courts09 Feb 2006Allowed
Mohd. Siddiqui Vs State of Rajasthan
Rajasthan High Court · (2006) 4 RLW 2930
Rajasthan Service Rules, 1951 — Rule 280, 281, 286, 292
High Courts08 Feb 2006
Ultramed Private Ltd. Vs The Union of India (UOI) and Others
Rajasthan High Court · (2006) 2 RLW 1564 : (2006) 3 WLC 170
General (Criminal) Rules, 1980 — Rule 16Penal Code, 1860 (IPC) — Section 120B, 206, 406, 409, 420
High Courts08 Feb 2006
Harkori Vs Mangla Ram and Others
Rajasthan High Court · (2006) 3 ACC 73
Motor Vehicles Act, 1988 — Section 173
High Courts07 Feb 2006Dismissed
Sabir Vs State of Rajasthan
Rajasthan High Court · (2006) 02 RAJ CK 0113
Penal Code, 1860 (IPC) — Section 302
High Courts07 Feb 2006Allowed
Kailash Singh Vs State and Another
Rajasthan High Court · (2006) 02 RAJ CK 0109
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)
High Courts07 Feb 2006Dismissed
Kunna Ram and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2006) 2 RLW 1071 : (2006) 2 WLC 288
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482Penal Code, 1860 (IPC) — Section 148, 379, 427, 447
High Courts07 Feb 2006Allowed
Lehru Lal Vs Ram Chandra and Others
Rajasthan High Court · (2006) 3 RLW 1729 : (2006) 2 WLC 262
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 190, 200, 202, 482
High Courts07 Feb 2006Allowed
Ram Kishore Sharma Vs State of Raj. and Another
Rajasthan High Court · (2006) 3 RLW 1910 : (2006) 2 WLC 264
High Courts07 Feb 2006Dismissed
Bhojoo Singh and Another Vs State of Rajasthan
Rajasthan High Court · (2006) 3 RLW 1916
Criminal Procedure Code, 1973 (CrPC) — Section 178(8), 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 120B, 201, 302, 420
High Courts07 Feb 2006Allowed
Laxmi Lal Vs Paras Ram and Another
Rajasthan High Court · AIR 2006 Raj 302 : (2006) WLC 695
Rajasthan Money Lenders Act, 1963 — Section 22
High Courts07 Feb 2006
Abid Sageer Vs Surgyan Sharma and Others
Rajasthan High Court · (2006) 3 ACC 377
Motor Vehicles Act, 1988 — Section 173
High Courts07 Feb 2006
Union of India (UOI) and Another Vs Udai Singh
Rajasthan High Court · (2006) 2 ACC 191
Motor Vehicles Act, 1988 — Section 140, 173
High Courts07 Feb 2006
Ram Kishore Sharma Vs Union of India (UOI) and Others
Rajasthan High Court · (2006) 3 ACC 258
Motor Vehicles Act, 1988 — Section 173
High Courts06 Feb 2006Dismissed
Om Prakash Vs State of Rajasthan
Rajasthan High Court · (2006) 2 RLW 1559 : (2006) 2 WLC 677
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304
High Courts06 Feb 2006Allowed
Manphool @ Phoolia Vs State of Rajasthan
Rajasthan High Court · (2006) 3 RLW 1929 : (2006) 2 WLC 471
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 379
High Courts06 Feb 2006Allowed
Shyoji and Others Vs State of Rajasthan
Rajasthan High Court · (2006) 3 RLW 1932 : (2006) 2 WLC 483
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 302Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3, 3(2)(5)
High Courts06 Feb 2006Allowed
Guman Singh and Others Vs The State of Rajasthan
Rajasthan High Court · (2006) 02 RAJ CK 0022
Penal Code, 1860 (IPC) — Section 323