High Courts17 Feb 2006
Mangi Lal Vs State of Rajasthan
Rajasthan High Court · (2006) 3 RLW 1744 : (2006) 2 WLC 707
Penal Code, 1860 (IPC) — Section 147, 300, 302, 304, 307Probation of Offenders Act, 1958 — Section 4
COURT ARCHIVE
Rajasthan High Court judgments, 2006
966 judgments · page 40 of 49
High Courts17 Feb 2006Dismissed
State Vs Surana Enterprises
Rajasthan High Court · (2006) 2 RLW 1672
Civil Procedure Code, 1908 (CPC) — Section 80, 96Rajasthan Urban Improvement Trust Act, 1959 — Section 75
High Courts17 Feb 2006Dismissed
State Bank of Bikaner and Jaipur Vs Madan Gopal, Proprietor and Another
Rajasthan High Court · AIR 2006 Raj 205 : (2007) 1 BC 216 : (2006) 2 RLW 1637 : (2006) 3 WLC 127
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts17 Feb 2006Dismissed
Bhag Chand Vs The State of Rajasthan
Rajasthan High Court · (2006) 02 RAJ CK 0024
Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 302
High Courts17 Feb 2006
R.S.R.T.C and Another Vs Jamal Deen and Another
Rajasthan High Court · (2006) 3 ACC 681 : (2006) 3 WLC 68
High Courts16 Feb 2006Dismissed
Commissioner of Income Tax Vs Mahesh Gum and Oil Industries
Rajasthan High Court · (2007) 292 ITR 397
Income Tax Act, 1961 — Section 147, 148, 271(1)(c)
High Courts16 Feb 2006
Ram Chandra and Others Vs Anthony Garden and Others
Rajasthan High Court · (2006) 3 ACC 373
Motor Vehicles Act, 1988 — Section 173
High Courts16 Feb 2006Allowed
Surendra Singh and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2006) 02 RAJ CK 0070
Criminal Procedure Code, 1973 (CrPC) — Section 401
High Courts16 Feb 2006
Birju Ram and Another etc. Vs State of Rajasthan and Others and Others
Rajasthan High Court · (2006) CriLJ 1794 : (2006) 4 RCR(Criminal) 12 : (2006) 3 RLW 2090 : (2006) 2 WLC 529
Constitution of India, 1950 — Article 226, 51Criminal Procedure Code, 1973 (CrPC) — Section 107, 110, 116, 164, 165Penal Code, 1860 (IPC) — Section 147, 148, 149, 304B, 306
High Courts16 Feb 2006
Rajasthan Rajya Vidhyut Prasaran Limited Vs Daya Ram
Rajasthan High Court · (2006) 2 RLW 1630 : (2006) 2 WLC 673
Civil Procedure Code, 1908 (CPC) — Section 100Rajasthan State Electricity Board Ministerial Service Regulations, 1965 — Regulation 6(5)
High Courts16 Feb 2006Allowed
Bhoop Singh and Others Vs State of Rajasthan
Rajasthan High Court · (2006) 4 RLW 3301
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts16 Feb 2006Allowed
Raj Singh and Others Vs State of Rajasthan
Rajasthan High Court · (2006) 02 RAJ CK 0023
Penal Code, 1860 (IPC) — Section 201, 302, 364
High Courts15 Feb 2006Allowed
Mst. Nanni Vs Kedar and Others
Rajasthan High Court · (2006) 02 RAJ CK 0127
Penal Code, 1860 (IPC) — Section 420
High Courts15 Feb 2006
Kashi Nath Vs Aftab and Another
Rajasthan High Court · (2006) 4 ACC 577
Motor Vehicles Act, 1988 — Section 173
High Courts15 Feb 2006
Radha Devi and Others Vs Rajendra Singh and Others
Rajasthan High Court · (2006) 3 ACC 348
Motor Vehicles Act, 1988 — Section 173, 95
High Courts15 Feb 2006Allowed
Kalwant Rai and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2006) 02 RAJ CK 0110
Criminal Procedure Code, 1973 (CrPC) — Section 401
High Courts15 Feb 2006Allowed
Deejay Neelum Marble Industries Pvt. Ltd. Vs Union of India (UOI) and Others
Rajasthan High Court · (2006) 202 ELT 401 : (2006) 3 RLW 2163 : (2006) 2 WLC 509
Constitution of India, 1950 — Article 226Foreign Trade (Development and Regulation) Act, 1992 — Section 20(2)Imports and Exports (Control) Act, 1947 — Section 4, 4I, 4I(1), 4L
High Courts15 Feb 2006
Borilal Vs State of Rajasthan and Others
Rajasthan High Court · (2006) CriLJ 1715
Criminal Procedure Code, 1973 (CrPC) — Section 91General (Civil) Rules, 1986 — Rule 181Penal Code, 1860 (IPC) — Section 420, 467, 468, 469, 471
High Courts15 Feb 2006
Gyarsa and Others Vs State of Rajasthan
Rajasthan High Court · (2006) 3 RLW 2181
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts15 Feb 2006
S.M. Milkosh Limited Vs State of Raj.
Rajasthan High Court · (2006) CriLJ 1976 : (2006) 3 RCR(Criminal) 67 : (2006) 2 RLW 1179 : (2006) 2 WLC 358
Penal Code, 1860 (IPC) — Section 272, 273, 274, 275, 276Prevention of Food Adulteration Act, 1954 — Section 11(1), 13, 13(2), 13(3), 14A