High Courts22 Feb 2006
Panchu Lal Vs State of Rajasthan
Rajasthan High Court · (2006) 3 RLW 1740 : (2006) 3 WLC 707
Penal Code, 1860 (IPC) — Section 300, 302, 304, 307
COURT ARCHIVE
Rajasthan High Court judgments, 2006
966 judgments · page 39 of 49
High Courts22 Feb 2006Dismissed
Jai Prakash @ Prakash Vs State of Rajasthan
Rajasthan High Court · (2006) 4 RCR(Criminal) 384 : (2006) 2 RLW 1548 : (2006) 3 WLC 544
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 106, 114Penal Code, 1860 (IPC) — Section 302, 354, 377
High Courts22 Feb 2006
Malla Ram Vs State of Rajasthan
Rajasthan High Court · (2007) 2 RCR(Criminal) 655 : (2007) 1 RLW 33
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2
High Courts21 Feb 2006
Durgalal and Others Vs Surajpal Singh and Others
Rajasthan High Court · (2006) 3 ACC 240
Motor Vehicles Act, 1988 — Section 173
High Courts21 Feb 2006
New India Assurance Company Vs Suraj Pal Singh
Rajasthan High Court · (2006) 3 ACC 133
Motor Vehicles Act, 1988 — Section 173
High Courts21 Feb 2006
Satviri Devi and Others Vs Surajpal Singh and Others
Rajasthan High Court · (2006) 3 ACC 78
Motor Vehicles Act, 1988 — Section 173
High Courts21 Feb 2006
Prem Devi and Others Vs Kurcha Ram and Others
Rajasthan High Court · (2006) 3 ACC 369
Motor Vehicles Act, 1988 — Section 171
High Courts21 Feb 2006Dismissed
Chanchal Bala (Kum.) Vs The State of Rajasthan and Others
Rajasthan High Court · (2006) 3 RLW 2123 : (2006) 2 WLC 697
High Courts21 Feb 2006Dismissed
Divisional Manager, UCO Bank Divisional Bani Park Vs Ratan Singh Bhati and Others
Rajasthan High Court · (2006) 110 FLR 800 : (2006) 3 LLJ 650 : (2006) 3 RLW 2150 : (2007) 1 SLJ 320 : (2006) 3 WLC 107
High Courts21 Feb 2006
Poonya and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2006) 3 RLW 2148 : (2006) 3 WLC 9
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 117, 118, 147, 148, 149
High Courts21 Feb 2006
Narayan Lal Vs State of Rajasthan and Others
Rajasthan High Court · (2006) 3 RLW 1749 : (2006) 3 WLC 175
Criminal Procedure Code, 1973 (CrPC) — Section 102Penal Code, 1860 (IPC) — Section 379
High Courts20 Feb 2006
Hanuman Vs State of Rajasthan
Rajasthan High Court · (2006) 3 RLW 1813 : (2006) 3 WLC 105
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts20 Feb 2006Allowed
Rajesh Kumar and Another Vs State of Rajasthan and Another
Rajasthan High Court · (2006) CriLJ 2062 : (2006) 3 RCR(Criminal) 716 : (2006) 3 RLW 1762 : (2006) 3 WLC 632
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 177, 468Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 120B, 406, 420, 467, 494
High Courts20 Feb 2006Dismissed
Nathu Ram and Another Vs State of Raj. and Another
Rajasthan High Court · (2006) 2 RLW 1343
Criminal Procedure Code, 1973 (CrPC) — Section 156, 156(1), 156(2), 156(3), 157Penal Code, 1860 (IPC) — Section 307, 323, 325, 447
High Courts20 Feb 2006Allowed
Ram Dev Vs State of Rajasthan
Rajasthan High Court · (2006) 02 RAJ CK 0025
Evidence Act, 1872 — Section 73
High Courts20 Feb 2006
Chhitanya and Others Vs State of Rajasthan
Rajasthan High Court · (2006) 3 RLW 2190 : (2006) 3 WLC 128
Criminal Procedure Code, 1973 (CrPC) — Section 162, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 24, 302
High Courts17 Feb 2006
Karan Singh and Another Vs Paramjeet Singh and Others
Rajasthan High Court · (2007) ACJ 2257
High Courts17 Feb 2006
Dwarka Das Rathi Vs State of Rajasthan and Others
Rajasthan High Court · (2006) 3 RLW 2570
High Courts17 Feb 2006
Rajasthan State Road Transport Corporation and Another Vs Jamal Deen and Another
Rajasthan High Court · (2007) ACJ 2732
High Courts17 Feb 2006Dismissed
State of Rajasthan and Others Vs Chandra Prakash Gupta
Rajasthan High Court · (2006) 2 RLW 1678 : (2006) 2 WLC 713
Civil Procedure Code, 1908 (CPC) — Section 100Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16