High Courts24 Feb 2006Dismissed
M/S. Tawa Nine and Another Vs The Bank of Rajasthan Ltd. and Another
Rajasthan High Court · (2006) 02 RAJ CK 0114
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
COURT ARCHIVE
Rajasthan High Court judgments, 2006
966 judgments · page 38 of 49
High Courts24 Feb 2006
Girdhari Lal Vs State of Rajasthan and Others
Rajasthan High Court · (2006) FAJ 166 : (2006) WLC 64
Prevention of Food Adulteration Act, 1954 — Section 16, 7Prevention of Food Adulteration Rules, 1955 — Rule 5
High Courts24 Feb 2006
Pankaj Sharma and Others Vs R.P.S.C. and Another
Rajasthan High Court · (2006) 3 RLW 1747 : (2006) 2 WLC 682
High Courts24 Feb 2006Dismissed
Surindra Nath Vs State of Raj. and Others
Rajasthan High Court · (2006) CriLJ 2716 : (2006) 4 RCR(Criminal) 373 : (2006) 3 RLW 1809
Copyright Act, 1957 — Section 63, 64, 67Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 173(3), 173(4), 173(5), 173(6)Penal Code, 1860 (IPC) — Section 182, 211, 36, 406, 420
High Courts24 Feb 2006Allowed
Sanjay Vs State of Rajasthan
Rajasthan High Court · (2006) 2 RLW 1521 : (2006) 2 WLC 632
Penal Code, 1860 (IPC) — Section 302, 363, 364
High Courts24 Feb 2006
State of Rajasthan Vs Shaitan
Rajasthan High Court · (2006) 3 RLW 1778 : (2006) 2 WLC 562
Criminal Procedure Code, 1973 (CrPC) — Section 193, 319Penal Code, 1860 (IPC) — Section 302, 34
High Courts24 Feb 2006
Ram Niwas and Others Vs State of Rajasthan
Rajasthan High Court · (2006) 3 RLW 1912 : (2006) 3 WLC 675
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 134, 147, 148, 149, 234
High Courts23 Feb 2006
Mst. Shanti @ Lalli and Others Vs Satyanarain and Another
Rajasthan High Court · (2006) 2 ACC 326
Motor Vehicles Act, 1988 — Section 173
High Courts23 Feb 2006
Sugali and Others Vs Jagdish Prasad and Others
Rajasthan High Court · (2006) 2 ACC 423
Motor Vehicles Act, 1988 — Section 173
High Courts23 Feb 2006
Phool Singh and Others Vs State of Rajasthan
Rajasthan High Court · (2006) 3 RLW 2167 : (2005) 2 WLC 676
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts23 Feb 2006Allowed
Damodar Sharma Vs State of Rajasthan
Rajasthan High Court · (2006) 2 RLW 1588 : (2006) 3 WLC 686
Penal Code, 1860 (IPC) — Section 107, 306
High Courts23 Feb 2006Dismissed
Jagdish Prasad Jangid and Another Vs The Presiding Officer, Central Government Industrial Tribunal and Another
Rajasthan High Court · (2006) 3 RLW 1742 : (2006) 3 WLC 648
High Courts23 Feb 2006Dismissed
Champa Lal Vs Municipal Corporation and Others
Rajasthan High Court · (2006) 2 RLW 1545 : (2006) 3 WLC 80
Rajasthan Municipalities (Constitution of Committees) Rules, 1996 — Rule 3, 3(1), 3(2)Rajasthan Municipalities Act, 1959 — Section 17, 170, 170(12), 170(6), 197
High Courts23 Feb 2006
Sukh Chand and Another Vs State of Rajasthan
Rajasthan High Court · (2006) 3 RLW 1725 : (2006) 2 WLC 664
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 300, 302, 304, 307
High Courts23 Feb 2006Allowed
Dinesh Kumar Vs State of Rajasthan
Rajasthan High Court · (2006) 3 RLW 1738 : (2006) 2 WLC 699
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 304
High Courts23 Feb 2006
Gir Raj Vs State of Rajasthan
Rajasthan High Court · (2006) 3 RLW 2120
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 302
High Courts23 Feb 2006
Sunil Kumar Jain Vs Lal @ Ram Chandra and Others
Rajasthan High Court · (2006) 3 ACC 366
Motor Vehicles Act, 1988 — Section 173
High Courts23 Feb 2006
Kundan Vs Mangalram and Others
Rajasthan High Court · (2006) 2 ACC 331
Motor Vehicles Act, 1988 — Section 173
High Courts22 Feb 2006
Rajasthan State Road Transport Corporation Vs Prakash Chand Bhargava and Others
Rajasthan High Court · (2006) 3 ACC 244
Motor Vehicles Act, 1988 — Section 173
High Courts22 Feb 2006
Nani and Others (Smt.) Vs Soma Lal and Others
Rajasthan High Court · (2007) ACJ 1163 : (2006) 2 RLW 1329 : (2006) 3 WLC 34