High Courts14 Feb 2006
Omveeri and Others Vs Mahendra Kumar and Others
Rajasthan High Court · (2006) 3 ACC 355
Motor Vehicles Act, 1988 — Section 173
COURT ARCHIVE
Rajasthan High Court judgments, 2006
966 judgments · page 41 of 49
High Courts14 Feb 2006
Phool Chand Yogi Vs Sawai Singh and Others
Rajasthan High Court · (2006) 3 ACC 85
High Courts14 Feb 2006Dismissed
Oriental Insurance Co. Ltd. Vs Smt. Sarwani Devi
Rajasthan High Court · (2006) 3 CivCC 133 : (2006) 4 RCR(Civil) 519
High Courts14 Feb 2006Dismissed
Mohan Lal Sukhadiya University Vs Rajesh Kumar Makhija and Another
Rajasthan High Court · AIR 2006 Raj 291 : (2006) 3 RLW 2060 : (2006) 3 WLC 43
High Courts14 Feb 2006
Mohd. Salim Farooqui and Others Vs Ram Lal and Others
Rajasthan High Court · (2006) 3 ACC 382
Motor Vehicles Act, 1988 — Section 173
High Courts14 Feb 2006
Heera Khan and Others Vs State of Rajasthan
Rajasthan High Court · (2006) 3 RLW 1730 : (2006) 4 WLC 371
Criminal Procedure Code, 1973 (CrPC) — Section 299, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts14 Feb 2006Dismissed
Bakhtawar Singh Vs Tikam Chand
Rajasthan High Court · (2006) 2 RLW 1553 : (2006) 2 WLC 704
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Limitation Act, 1963 — Section 5
High Courts14 Feb 2006
Chiranjee Lal Vs State of Rajasthan
Rajasthan High Court · (2006) 3 RLW 2151 : (2006) 4 WLC 395
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts14 Feb 2006Dismissed
Gajanand Vs Vishnu and Others
Rajasthan High Court · AIR 2006 Raj 178 : (2007) 2 CivCC 259 : (2006) 4 RCR(Civil) 410 : (2006) 3 RLW 2158 : (2006) 2 WLC 687
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1, Order 22 Rule 2Industrial Disputes Act, 1947 — Section 1(3), 13C(2)Penal Code, 1860 (IPC) — Section 96
High Courts14 Feb 2006
Raju @ Raj Kumar and Hemant Kumar Vs State of Rajasthan and Others
Rajasthan High Court · (2006) 4 RLW 3409
Arms Act, 1959 — Section 25, 27, 3, 33Penal Code, 1860 (IPC) — Section 103, 104, 149, 302, 304
High Courts14 Feb 2006
Rajendra Kumar and Others Vs Dinesh Kumar and Others
Rajasthan High Court · (2006) 2 ACC 846
Motor Vehicles Act, 1988 — Section 110D
High Courts14 Feb 2006
Dashrath Vs Jagdish Prasad Jat and Another
Rajasthan High Court · (2006) 3 ACC 50
Motor Vehicles Act, 1988 — Section 173
High Courts14 Feb 2006Allowed
Om Dutt Bohra Vs The Board of Secondary Education and Another
Rajasthan High Court · AIR 2006 Raj 209 : (2006) 3 RLW 1768 : (2006) 2 WLC 520
High Courts14 Feb 2006
Amar Singh Vs State of Raj.
Rajasthan High Court · (2006) 3 RLW 1776 : (2006) 4 WLC 375
Penal Code, 1860 (IPC) — Section 302, 304, 307, 323, 324
High Courts14 Feb 2006
Bhagwati and Others Vs Sawai Singh and Others
Rajasthan High Court · (2006) 3 ACC 890
High Courts13 Feb 2006Allowed
Sunil Kumar Vs Nahata Fabrics
Rajasthan High Court · (2007) 1 BC 144 : (2007) 5 RCR(Criminal) 43 : (2006) 3 RLW 2161 : (2006) 2 WLC 544
Criminal Procedure Code, 1973 (CrPC) — Section 200, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts13 Feb 2006
Sohan Lal Vs State of Raj.
Rajasthan High Court · (2006) 2 RLW 1569 : (2006) 3 WLC 381
Criminal Procedure Code, 1973 (CrPC) — Section 102, 313Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 120B, 302, 34, 364
High Courts13 Feb 2006
Shiv Lal and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2006) 3 RLW 1922 : (2006) 2 WLC 614
Arms Act, 1959 — Section 25, 3Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts13 Feb 2006
Tej Karan Vs State
Rajasthan High Court · (2006) 3 RLW 2157 : (2006) 2 WLC 465
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 8
High Courts10 Feb 2006Dismissed
Om Prakash Vs State of Rajasthan
Rajasthan High Court · (2006) 2 RLW 1561
Criminal Procedure Code, 1973 (CrPC) — Section 162(2), 313Evidence Act, 1872 — Section 32(1)Penal Code, 1860 (IPC) — Section 302, 307, 324