High Courts11 Oct 2006Allowed
Rana Ram Vs The State of Rajasthan
Rajasthan High Court · (2006) 10 RAJ CK 0056
Criminal Procedure Code, 1973 (CrPC) — Section 164
COURT ARCHIVE
Rajasthan High Court judgments, 2006
966 judgments · page 10 of 49
High Courts11 Oct 2006
Onkarmal and Others Vs Rameshwar
Rajasthan High Court · (2007) 1 RLW 142
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts11 Oct 2006Allowed
Birbal through LRs. Vs Smt. Gyarsi and Another
Rajasthan High Court · (2007) 1 RLW 59
Evidence Act, 1872 — Section 73Penal Code, 1860 (IPC) — Section 63
High Courts11 Oct 2006Dismissed
Assistant Engineer, Distributory Sub, Division Right Main Canal, Chambal Project Vs The Judge, Labour Court and Others
Rajasthan High Court · (2007) 2 RLW 933
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25, 25B, 25F
High Courts11 Oct 2006Dismissed
Rajmata Krishna Kumari Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 1 RLW 570
Constitution of India, 1950 — Article 143, 226, 362, 363
High Courts10 Oct 2006
Jaabid Hussain Vs State of Rajasthan and Another
Rajasthan High Court · (2007) 1 WLN 147
Criminal Procedure Code, 1973 (CrPC) — Section 437(6)Penal Code, 1860 (IPC) — Section 342, 363
High Courts10 Oct 2006
Ramswaroop Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 1 RLW 175
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 195, 364, 376
High Courts10 Oct 2006Dismissed
Radhey Shyam (since deceased) through his legal representatives Vs Kayastha Hitkarini Sabha and Another
Rajasthan High Court · (2007) 1 RLW 166
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts10 Oct 2006Dismissed
Moldin Vs State of Rajasthan
Rajasthan High Court · (2007) CriLJ 226
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Official Secrets Act, 1923 — Section 3, 9Penal Code, 1860 (IPC) — Section 120B
High Courts10 Oct 2006Allowed
Brij Lal Bundel Vs State of Rajasthan and Another
Rajasthan High Court · (2007) 1 RLW 484
Criminal Procedure Code, 1973 (CrPC) — Section 435Penal Code, 1860 (IPC) — Section 228
High Courts10 Oct 2006Allowed
Ketayun Stedman Vs Rajasthan State Electricity Board
Rajasthan High Court · (2006) 10 RAJ CK 0005
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts09 Oct 2006Allowed
Subhash Chand Sharma Vs Dileep
Rajasthan High Court · (2007) 3 RCR(Civil) 12 : (2007) 1 RCR(Rent) 567 : (2007) 1 RLW 555
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17, Order 41 Rule 19
High Courts09 Oct 2006Dismissed
Asuji Bharat Kumar Vs Shantilal and Others
Rajasthan High Court · (2007) 1 RLW 241
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts09 Oct 2006Dismissed
Ghanshyam Vs Sardarmal and Another
Rajasthan High Court · (2007) 1 RLW 158
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts09 Oct 2006Dismissed
Commissioner of Income Tax Vs Ram Kishan Leela
Rajasthan High Court · (2007) 207 CTR 463 : (2007) 295 ITR 525
Income Tax Act, 1961 — Section 143, 147, 148
High Courts09 Oct 2006Dismissed
Ajay Type Writers Vs Dhanpat Raj
Rajasthan High Court · (2007) 2 RLW 1483
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)(h)
High Courts09 Oct 2006Dismissed
Hasina Bano Vs Alam Noor
Rajasthan High Court · AIR 2007 Raj 49 : (2007) 1 RLW 566
Contract Act, 1872 — Section 14Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3
High Courts09 Oct 2006Dismissed
Mohar Singh and Others Vs The State of Rajasthan
Rajasthan High Court · (2007) 5 RCR(Criminal) 94
Criminal Procedure Code, 1973 (CrPC) — Section 319, 439Penal Code, 1860 (IPC) — Section 147, 148, 302, 307, 323
High Courts09 Oct 2006Allowed
Smt. Asha Devi Vs State of Rajasthan
Rajasthan High Court · (2006) 10 RAJ CK 0007
High Courts09 Oct 2006
Udai Singh @ Rajendra Singh @ Raju Bana and Another Vs State of Rajasthan
Rajasthan High Court · (2007) 2 RLW 1142
Penal Code, 1860 (IPC) — Section 302, 304, 34