High Courts03 Nov 2006Allowed
Tajuddin (deceased) through LR. Vs Faqruddin (deceased) through LR.
Rajasthan High Court · (2007) 1 RLW 449
Civil Procedure Code, 1908 (CPC) — Section 96
COURT ARCHIVE
Rajasthan High Court judgments, 2006
966 judgments · page 8 of 49
High Courts03 Nov 2006
State of Rajasthan and Another Vs Smt. Geeta Bai and Another
Rajasthan High Court · (2007) 2 RLW 1421
Industrial Disputes Act, 1947 — Section 10, 10A, 18, 2, 22
High Courts03 Nov 2006
State of Rajasthan Vs Industrial and Labour Court
Rajasthan High Court · (2007) 113 FLR 308
Industrial Disputes Act, 1947 — Section 25F
High Courts03 Nov 2006Dismissed
Madan Singh Vs State of Rajasthan
Rajasthan High Court · (2007) 2 RLW 1189
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302
High Courts02 Nov 2006Dismissed
Ram Narain @ Sannu and Another Vs State of Rajasthan
Rajasthan High Court · (2007) 2 RLW 1182
Arms Act, 1959 — Section 25, 4Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts02 Nov 2006Allowed
Commissioner of Income Tax Vs Udaipur Shahkari Upbhokta Thok Bhandar Ltd.
Rajasthan High Court · (2007) 210 CTR 94
COMPANIES ACT, 1956 — Section 617Constitution of India, 1950 — Article 14, 19Income Tax Act, 1961 — Section 10, 22, 80P
High Courts01 Nov 2006Dismissed
Champa Lal Vs Shri Chand
Rajasthan High Court · (2007) 1 RLW 536
Transfer of Property Act, 1882 — Section 108, 109, 111, 37
High Courts01 Nov 2006Dismissed
Arvind Pareek Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 1 RLW 564 : (2007) 3 SLJ 442
Constitution of India, 1950 — Article 226
High Courts01 Nov 2006Allowed
Mohd Aslam Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 1 RLW 463
High Courts31 Oct 2006
Poona Devi (Smt.) and Others Vs Prem Narain through LRs. and Others
Rajasthan High Court · (2007) 2 RLW 982
Criminal Procedure Code, 1973 (CrPC) — Section 151Limitation Act, 1963 — Section 5
High Courts31 Oct 2006Allowed
Mooli (Mst.) and Others Vs Kajormal (since deceased) through LRs.
Rajasthan High Court · (2007) 2 RLW 896
Criminal Procedure Code, 1973 (CrPC) — Section 151
High Courts26 Oct 2006Allowed
Malani Ramjivan Jagannath Vs Assistant Commissioner of Income Tax
Rajasthan High Court · (2007) 207 CTR 19 : (2009) 316 ITR 120 : (2007) 163 TAXMAN 731
Income Tax Act, 1961 — Section 260A
High Courts26 Oct 2006Allowed
Kayum Khan Vs Additional Divisional Commissioner and Others
Rajasthan High Court · (2007) 3 RLW 2352
Constitution of India, 1950 — Article 226
High Courts26 Oct 2006Allowed
Raman Lal and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 2 RLW 1172
Land Acquisition Act, 1894 — Section 17, 36, 39, 4, 40
High Courts19 Oct 2006Allowed
Major Narpat Singh Rajpurohit Vs The State of Rajasthan and Others
Rajasthan High Court · (2007) 2 RLW 985
High Courts19 Oct 2006Allowed
Hamid @ Kaliya and Another Vs State of Rajasthan
Rajasthan High Court · (2007) 2 RLW 1150
Criminal Procedure Code, 1973 (CrPC) — Section 329, 330, 331Penal Code, 1860 (IPC) — Section 302, 34
High Courts18 Oct 2006
Chhota Devi (Smt.) Vs State of Rajasthan
Rajasthan High Court · (2007) 1 RLW 556
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 302, 304B, 306, 307, 498
High Courts18 Oct 2006Allowed
Farooq Hasan through L.R. Vs Union of India (UOI) and Others
Rajasthan High Court · (2007) 2 RLW 990