High Courts20 Nov 2006Allowed
Bansi Lal Jakhar (Dr.) Vs State of Rajasthan and Another
Rajasthan High Court · (2007) 2 RLW 1067
Constitution of India, 1950 — Article 14, 16
COURT ARCHIVE
Rajasthan High Court judgments, 2006
966 judgments · page 6 of 49
High Courts20 Nov 2006Allowed
State of Rajasthan and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 112 FLR 1230
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25FPenal Code, 1860 (IPC) — Section 420, 468, 471, 476
High Courts20 Nov 2006Allowed
Akha Ram Vs State of Rajasthan
Rajasthan High Court · (2007) 5 RCR(Criminal) 664 : (2007) 1 RLW 694
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 17, 18, 41, 42, 43
High Courts20 Nov 2006
Vikash Adhikari and Another Vs Judge, Labour Court and Another
Rajasthan High Court · (2007) 113 FLR 37
Industrial Disputes Act, 1947 — Section 25F, 25G
High Courts20 Nov 2006Dismissed
Manager, Atlanta Infrastructure Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 3 RLW 1934
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 17, 18, 20
High Courts20 Nov 2006Dismissed
Jalam Singh and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2007) 3 SLJ 360
Rajasthan Service of Engineers (Building and Roads Branch) Rules, 1954 — Rule 27
High Courts20 Nov 2006Dismissed
Santosh (Smt.) and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 1 RLW 702
Constitution of India, 1950 — Article 14, 16, 226, 32
High Courts17 Nov 2006Dismissed
Shabana Farooqui (Smt.) Vs The Union of India (UOI) and Others
Rajasthan High Court · (2007) 2 RLW 1104
High Courts17 Nov 2006Allowed
Ram Chandra Mali (Deceased) through LRs. and Others Vs Jagdish Narayan
Rajasthan High Court · (2007) 2 RLW 915
High Courts16 Nov 2006
Mangilal Vs State of Rajasthan
Rajasthan High Court · (2007) 1 WLN 338
Penal Code, 1860 (IPC) — Section 308
High Courts16 Nov 2006
Kamla Devi (Smt.) and Another Vs State of Rajasthan
Rajasthan High Court · (2007) 1 WLN 138
High Courts15 Nov 2006Allowed
Dharam Pal Vs State of Rajasthan
Rajasthan High Court · (2007) 5 RCR(Criminal) 715
Penal Code, 1860 (IPC) — Section 328
High Courts15 Nov 2006
Malu Khan Mahendra Singh Yasin Khan and Party Vs Deputy Commissioner of Income Tax and Others
Rajasthan High Court · (2007) 209 CTR 363 : (2008) 298 ITR 16 : (2007) 160 TAXMAN 1
Income Tax Act, 1961 — Section 119
High Courts15 Nov 2006Dismissed
Rajasthan State Granite and Mars. Mazdoor Sangh Vs Rajasthan Mines and Minerals Ltd. and Others
Rajasthan High Court · (2007) 112 FLR 1236 : (2007) 1 RLW 387
Constitution of India, 1950 — Article 136, 226Industrial Disputes Act, 1947 — Section 12, 13, 17, 17B, 7B
High Courts15 Nov 2006Allowed
Mahesh Kumar Vs Smt. Anju
Rajasthan High Court · (2007) 1 RLW 410
Hindu Marriage Act, 1955 — Section 13, 9
High Courts15 Nov 2006Dismissed
Union of India (UOI) Vs Hari Narayan Gupta and Another
Rajasthan High Court · (2008) ACJ 822 : AIR 2007 Raj 38
Evidence Act, 1872 — Section 101Railways Act, 1989 — Section 122, 123, 124, 124A, 130Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 3
High Courts15 Nov 2006Allowed
Haamji and Others Vs State of Rajasthan
Rajasthan High Court · (2006) 11 RAJ CK 0014
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts15 Nov 2006Dismissed
P.N. and Company Vs Deputy Commissioner of Income Tax and Another
Rajasthan High Court · (2007) 2 RLW 1201
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 132, 143, 147, 148, 34
High Courts15 Nov 2006
Sheo Chand Vs State of Rajasthan
Rajasthan High Court · (2007) CriLJ 1781
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 118Penal Code, 1860 (IPC) — Section 109, 363, 366, 366A, 375
High Courts14 Nov 2006Allowed
Dalveer Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 2 RLW 1083
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27, 9Penal Code, 1860 (IPC) — Section 120B, 302, 364A, 394, 406