COURT ARCHIVE

Rajasthan High Court judgments, 2006

966 judgments · page 5 of 49

High Courts01 Dec 2006

Kamal Nayan Vs State of Rajasthan

Rajasthan High Court · (2007) 2 RLW 1217

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 307, 34Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3

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High Courts01 Dec 2006

Bagdi Bai (Smt.) Vs Smt. Pushpa Bai and Others

Rajasthan High Court · (2007) 1 WLN 273

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High Courts01 Dec 2006Dismissed

In Re: Modern Syntex (India) Ltd.

Rajasthan High Court · (2009) 148 CompCas 843 : (2007) 76 SCL 157

COMPANIES ACT, 1956 — Section 235, 236, 237, 238, 239Constitution of India, 1950 — Article 12Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 16, 17, 18, 19

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High Courts01 Dec 2006Dismissed

In Re: Aapka Bazar Ltd. (In Liquidation)

Rajasthan High Court · (2007) 138 CompCas 712 : (2007) 4 RLW 3288 : (2007) 76 SCL 128

COMPANIES ACT, 1956 — Section 446, 454, 468, 633Penal Code, 1860 (IPC) — Section 120B, 406, 420

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High Courts30 Nov 2006Allowed

Nanu Khan and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2007) 4 RLW 3290

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 34, 394

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High Courts30 Nov 2006Dismissed

Anita Jain (Smt.) Vs Rajendra Kumar Jain and Another

Rajasthan High Court · (2007) 4 RLW 2717

Hindu Marriage Act, 1955 — Section 25

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High Courts29 Nov 2006Dismissed

Union of India and Others Vs Prakash Chand Meena

Rajasthan High Court · (2006) 11 RAJ CK 0067

Civil Procedure Code, 1908 (CPC) — Section 100

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High Courts29 Nov 2006Dismissed

Bhawani Handloom Industries Vs State Bank of Bikaner and Jaipur and Others

Rajasthan High Court · (2008) 1 BC 602 : (2007) 2 RLW 1303

Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2

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High Courts29 Nov 2006Dismissed

Anil Steel and Industries Ltd. Vs Judge, Labour Court No. 2 and Others

Rajasthan High Court · (2007) 2 RLW 1115

Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 11, 11A, 17B

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High Courts28 Nov 2006Allowed

Inder Singh and Another Vs State of Rajasthan and Others

Rajasthan High Court · (2007) 1 RLW 737

Constitution of India, 1950 — Article 226

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High Courts27 Nov 2006Dismissed

Yashwant Kumar Vs Smt. Kunta Bai

Rajasthan High Court · AIR 2007 Raj 67 : (2007) 5 RCR(Civil) 96 : (2007) 1 RLW 656

Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13, 23, 9

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High Courts27 Nov 2006Allowed

Bhanu Kumari (Smt.) Vs Jitendra Singh and Others

Rajasthan High Court · (2007) 2 RLW 1077

Civil Procedure Code, 1908 (CPC) — Section 24Penal Code, 1860 (IPC) — Section 420, 467, 468, 471

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High Courts24 Nov 2006Allowed

Shamsundar Agrawal Vs State of Rajasthan and Another

Rajasthan High Court · (2007) CriLJ 749 : (2007) 1 RLW 721

Criminal Procedure Code, 1973 (CrPC) — Section 313, 482Essential Commodities Act, 1955 — Section 3, 7Evidence Act, 1872 — Section 114

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High Courts22 Nov 2006Dismissed

Management Committee Tagore Vidya Bhawan Vs State of Rajasthan and Others

Rajasthan High Court · (2007) 2 RLW 1060

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High Courts22 Nov 2006Allowed

Amar Singh through his LRs. Vs Laxman and Others

Rajasthan High Court · (2007) 2 RLW 1109

Civil Procedure Code, 1908 (CPC) — Section 80Limitation Act, 1963 — Section 27Transfer of Property Act, 1882 — Section 53A

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High Courts21 Nov 2006Allowed

Rajbalwan Solanki alias Raj Singh Solanki and Another Vs State of Rajasthan

Rajasthan High Court · (2006) 11 RAJ CK 0020

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High Courts20 Nov 2006Allowed

Raj Kumar Vs Madhu

Rajasthan High Court · (2008) 2 DMC 759

Hindu Marriage Act, 1955 — Section 13

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High Courts20 Nov 2006Allowed

Mohan Lal and Another Vs State of Rajasthan and Another

Rajasthan High Court · (2007) 2 RLW 1594

Constitution of India, 1950 — Article 14, 16

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High Courts20 Nov 2006

B.I.C. Sales Corporation and Another Vs Tinwari Automobiles and Another

Rajasthan High Court · (2007) 34 PTC 366

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Trade and Merchandise Marks Act, 1958 — Section 105

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High Courts20 Nov 2006Dismissed

Sohan Lal Soni Vs State of Rajasthan and Others

Rajasthan High Court · (2007) 2 RLW 1044

Constitution of India, 1950 — Article 14, 16, 217

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