High Courts15 Dec 2006
Chail Singh Vs Judge, Labour Court and Others
Rajasthan High Court · (2007) 1 WLN 300
Industrial Disputes Act, 1947 — Section 25F
COURT ARCHIVE
Rajasthan High Court judgments, 2006
966 judgments · page 3 of 49
High Courts15 Dec 2006
Sajini Devi and Others Vs State and Others
Rajasthan High Court · (2007) 2 WLN 303
Land Acquisition Act, 1894 — Section 11A, 6
High Courts15 Dec 2006
Director, State Insurance and P.F. Deptt. Vs Ashok Kumar Vyas and Another
Rajasthan High Court · (2007) 1 WLN 379
Industrial Disputes Act, 1947 — Section 25F
High Courts14 Dec 2006
The State of Rajasthan Vs Mahesh Bhan Gupta and Others
Rajasthan High Court · (2007) 1 WLN 474
Rajasthan Service Rules, 1951 — Rule 26A
High Courts14 Dec 2006
Usha (Smt.) and Others Vs Ishak and Others
Rajasthan High Court · (2007) 1 WLN 82
High Courts14 Dec 2006
Suman (Smt.) Vs Arvind Kumar
Rajasthan High Court · (2007) 2 WLN 258
Hindu Marriage Act, 1955 — Section 13(1), 25Penal Code, 1860 (IPC) — Section 498A
High Courts14 Dec 2006Dismissed
Bajrang Lal Vs Kanhaiya Lal and Others
Rajasthan High Court · (2007) 2 RLW 1551
Representation of the People Act, 1951 — Section 117
High Courts14 Dec 2006
Paras Mal and Another Vs Ms. Sobhag Devi and Others
Rajasthan High Court · AIR 2007 Raj 73
Transfer of Property Act, 1882 — Section 52
High Courts13 Dec 2006
State of Rajasthan and Another Vs Gopal Bohra and Another
Rajasthan High Court · (2007) 1 WLN 419
Industrial Disputes Act, 1947 — Section 25F
High Courts13 Dec 2006
Lrs. of Rashida Gajdar Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 1 WLN 64
Rajasthan Non-Government Educational Institutions (Recognition, Grant-in-aid and Service Conditions etc. Rules, 1993 — Rule 2(c)Rajasthan Non-Government Educational Institutions Act, 1989 — Section 2(s)
High Courts13 Dec 2006
Sahil Guest House Vs Employees State Insurance Corp.
Rajasthan High Court · (2007) 1 WLN 242
Employees State Insurance Act, 1948 — Section 2(12)Factories Act, 1948 — Section 2(k)
High Courts13 Dec 2006
Suresh Kumar Agrawal (Dr.) Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 2 WLN 134
Prevention of Corruption Act, 1988 — Section 13(1)(d)(2), 7
High Courts12 Dec 2006
Chief Settlement Officer and Others Vs Ladu Ram and Others
Rajasthan High Court · (2007) 1 WLN 134
General Clauses Act, 1897 — Section 6
High Courts12 Dec 2006
Jai Kishan Dutta Vs State of Rajsthan and Others
Rajasthan High Court · (2007) 1 WLN 452
High Courts12 Dec 2006
Ram Pratap and Another Vs Baldeo Raj and Others
Rajasthan High Court · (2007) 1 WLN 351
High Courts11 Dec 2006
State of Rajasthan and Others Vs Miss. Ruksana
Rajasthan High Court · (2007) 1 WLN 390
High Courts11 Dec 2006
State of Rajasthan Vs Alladvaua and Others
Rajasthan High Court · (2007) 1 WLN 160
High Courts11 Dec 2006
Archana Ruhela (Smt.) Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 1 WLN 400