High Courts20 Dec 2006
I.C.A.R. and Others Vs Smt. Kalu Devi and Others
Rajasthan High Court · (2007) 1 WLN 188
COURT ARCHIVE
Rajasthan High Court judgments, 2006
966 judgments · page 2 of 49
High Courts19 Dec 2006
Union of India (UOI) Vs Ramavtar and Others
Rajasthan High Court · (2007) 1 WLN 122
Rajasthan Court Fees and Suits Valuation Act, 1961 — Section 46, 54Rajasthan Land Acquisition Act, 1953 — Section 18
High Courts19 Dec 2006
Padmawati and Another (Smt.) Vs Satish Kumar Gupta
Rajasthan High Court · (2007) 1 WLN 68
Civil Procedure Code, 1908 (CPC) — Section 100A
High Courts19 Dec 2006
Hindustan Zinc Limited Vs CESTAT
Rajasthan High Court · (2009) 15 STR 353 : (2009) 23 STT 124
High Courts19 Dec 2006
Kusum Lata (Smt.) Vs Bhanwar Lal
Rajasthan High Court · (2007) 1 WLN 248
Criminal Procedure Code, 1973 (CrPC) — Section 97Hindu Marriage Act, 1955 — Section 13(1), 25
High Courts19 Dec 2006
In Re: Vast Textiles Ltd.
Rajasthan High Court · (2007) 78 SCL 190
COMPANIES ACT, 1956 — Section 391, 392, 393, 394
High Courts19 Dec 2006
Yusuf Khan Vs Municipal Board and Others
Rajasthan High Court · (2007) 1 WLN 262
High Courts19 Dec 2006
Jagdish Prasad Swami Vs Ramji Lal Joshi
Rajasthan High Court · (2007) 2 CivCC 614 : (2007) 5 RCR(Civil) 357 : (2007) 3 RLW 1970
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 21Limitation Act, 1963 — Section 5
High Courts18 Dec 2006Dismissed
Laxman Ram Vs Kishana Ram
Rajasthan High Court · (2006) 12 RAJ CK 0084
High Courts18 Dec 2006Allowed
Gurnam Singh Vs State of Rajasthan and Another
Rajasthan High Court · (2007) 2 RLW 1208
Rajasthan Land Tax Act, 1985 — Section 10
High Courts18 Dec 2006
Rajasthan Financial Corporation Vs Highway Tyre Retread Pvt. Ltd. and Others
Rajasthan High Court · (2007) 1 WLN 181
High Courts18 Dec 2006
Mahendra Singh Vs State of Rajasthan
Rajasthan High Court · (2007) 1 WLN 257
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts18 Dec 2006Allowed
Cadila Health Care Ltd. and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (2007) CriLJ 1899
Constitution of India, 1950 — Article 14, 19, 21Criminal Procedure Code, 1973 (CrPC) — Section 182, 319, 482Drugs and Cosmetics Act, 1940 — Section 18, 18A, 23, 25, 29
High Courts18 Dec 2006Dismissed
Rohitash Kumar and Others Vs Hindustan Copper Ltd. and Others
Rajasthan High Court · (2007) 2 RLW 1210
Constitution of India, 1950 — Article 12, 14, 16, 226, 32
High Courts15 Dec 2006
Manoj Kumar Garg Vs State and Others
Rajasthan High Court · (2007) 1 WLN 211
Land Acquisition (Amendment) Act, 1984 — Section 17(4), 4, 5A
High Courts15 Dec 2006
Champa (Smt.) Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 1 WLN 331
High Courts15 Dec 2006
Suresh Dharu Vs State and Others
Rajasthan High Court · (2007) 2 WLN 338
Registration (Rajasthan Amendment) Act, 1989 — Section 17(1)(f)
High Courts15 Dec 2006
Pratap Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 2 RLW 1065
Constitution of India, 1950 — Article 226, 227