High Courts08 Dec 2006Allowed
Smt. Hemlata Vs Praveen Kumar
Rajasthan High Court · (2006) 12 RAJ CK 0083
COURT ARCHIVE
Rajasthan High Court judgments, 2006
966 judgments · page 4 of 49
High Courts08 Dec 2006Allowed
Hanuman Meena Vs Chandra Singh
Rajasthan High Court · AIR 2007 Raj 76
Civil Procedure Code, 1908 (CPC) — Section 66
High Courts08 Dec 2006
45 B.R.T.F. and Another Vs Padmawati Arts Creation Pvt. Ltd.
Rajasthan High Court · (2007) 2 WLN 31
Civil Procedure Code, 1908 (CPC) — Section 80Rajasthan Rent Control Act, 2001 — Section 18(1)
High Courts07 Dec 2006
Madan Lal and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 1 WLN 344
High Courts07 Dec 2006Allowed
Ulfat Rai Arya Vs State of Rajasthan
Rajasthan High Court · (2007) CriLJ 1846
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 161, 165
High Courts06 Dec 2006
Municipal Board Vs Rajasthan Targur and Nira Udhyog and Another
Rajasthan High Court · (2007) 1 WLN 322
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32
High Courts06 Dec 2006
Hindustan Lever Ltd. and Another Vs The State of Rajasthan and Others
Rajasthan High Court · (2007) 1 WLN 336
Rajasthan Sales Tax Act, 1994 — Section 4(A)
High Courts06 Dec 2006Dismissed
Fakirchand and Others Vs LR's of Ratanlal
Rajasthan High Court · (2006) 12 RAJ CK 0038
High Courts06 Dec 2006
Abhay Singh Vs State of Rajasthan
Rajasthan High Court · (2007) 1 WLN 283
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts06 Dec 2006
Krishnalal Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 1 WLN 326
Rajasthan Colonisation Act, 1954 — Section 14
High Courts06 Dec 2006
Ghanshyam Singh Bhadoria Vs Union Bank of India and Others
Rajasthan High Court · (2007) 2 WLN 464
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 2(f)
High Courts05 Dec 2006Allowed
Aerens Goldsouk International Ltd. Co. Vs Samit Kavadia and Others
Rajasthan High Court · (2008) 2 ARBLR 545 : (2007) 4 RLW 3283
Arbitration and Conciliation Act, 1996 — Section 11, 16, 2, 34, 37Specific Relief Act, 1963 — Section 19
High Courts05 Dec 2006
Assistant Commercial Taxes Officer Vs Standard Agriculture Services
Rajasthan High Court · (2007) 3 RLW 1958
Rajasthan Sales Tax Act, 1994 — Section 16(1)(e)
High Courts05 Dec 2006
National Bank for Agriculture and Rural Development (NABARD) Vs Ram Narain Upadhyaya and Others
Rajasthan High Court · (2007) 1 RLW 675
Constitution of India, 1950 — Article 14
High Courts05 Dec 2006Allowed
A. Mukherjee Company and Others Vs Coventry Metals Pvt. Ltd.
Rajasthan High Court · (2007) 3 RLW 1877
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 6(3)
High Courts05 Dec 2006Dismissed
Manmeet Singh Meena and Akash Vs University of Rajasthan and Others
Rajasthan High Court · (2007) 4 RLW 3294
High Courts04 Dec 2006
Jagdish @ Patel Vs State of Rajasthan
Rajasthan High Court · (2007) 5 RCR(Criminal) 794 : (2007) 1 WLN 224
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 302, 323
High Courts04 Dec 2006
Union of India (UOI) and Others Vs Smt. Onkar Kanwar
Rajasthan High Court · (2007) 1 WLN 453
Border Security Force Act, 1968 — Section 26, 48
High Courts04 Dec 2006Allowed
Om Prakash Vaswani Vs Municipal Board and Others
Rajasthan High Court · AIR 2007 Raj 87 : (2007) 2 RLW 1074
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 19
High Courts04 Dec 2006
Yakub Ali Gopal Singh and Party Vs Deputy Commissioner of Income Tax and Another
Rajasthan High Court · (2007) 209 CTR 136
Income Tax Act, 1961 — Section 139, 142, 143, 147, 148