High Courts14 Nov 2006Dismissed
Jaitoon and Others Vs Roop Chand
Rajasthan High Court · (2007) 2 RLW 898
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)(a), 13(4)
COURT ARCHIVE
Rajasthan High Court judgments, 2006
966 judgments · page 7 of 49
High Courts14 Nov 2006
Arjun Ram Vs State of Rajasthan and Another
Rajasthan High Court · (2007) 1 WLN 260
Criminal Procedure Code, 1973 (CrPC) — Section 389(1)
High Courts14 Nov 2006
Hazarilal and Another Vs Shyamlal and Others
Rajasthan High Court · (2007) 1 RLW 434
Evidence Act, 1872 — Section 4, 61, 62, 63, 64
High Courts13 Nov 2006
Rajendra Kumar Vs Bhagwan Lal
Rajasthan High Court · AIR 2007 Raj 79 : (2007) 2 CivCC 346 : (2007) 5 RCR(Civil) 288 : (2007) 1 RLW 844
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts13 Nov 2006Allowed
Mukesh Kumar Panwar Vs UCO Bank and Others
Rajasthan High Court · (2007) 113 FLR 1027
High Courts09 Nov 2006Allowed
Sarla (Smt.) Vs Narendra Kumar
Rajasthan High Court · (2007) 1 RLW 389
Civil Procedure Code, 1908 (CPC) — Section 10Hindu Marriage Act, 1955 — Section 10, 13, 21A, 9
High Courts09 Nov 2006Dismissed
Chhoti Vs Fajru and Others
Rajasthan High Court · (2006) 11 RAJ CK 0019
Civil Procedure Code, 1908 (CPC) — Section 151, 47
High Courts08 Nov 2006Dismissed
Commissioner of Income Tax Vs Lake Palace Hotels and Motels (P) Ltd.
Rajasthan High Court · (2007) 208 CTR 307 : (2007) 293 ITR 281
Penal Code, 1860 (IPC) — Section 10, 32, 37
High Courts07 Nov 2006
Babu Lal and Others Vs Sant Kumar
Rajasthan High Court · (2007) 2 RLW 964
Criminal Procedure Code, 1973 (CrPC) — Section 151
High Courts07 Nov 2006
Smt. Harshila Chordia Vs Income Tax Officer
Rajasthan High Court · (2008) 298 ITR 349
Income Tax Act, 1961 — Section 40A(3)Income Tax Rules, 1962 — Rule 6DD
High Courts07 Nov 2006Dismissed
Tripti Vyas Vs M/s Ahlers India Pvt. Ltd.
Rajasthan High Court · (2006) 11 RAJ CK 0009
Civil Procedure Code, 1908 (CPC) — Section 20, 21Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 2(e), 482
High Courts06 Nov 2006Allowed
Ramesh alias Pappu Vs Mst. Sharda
Rajasthan High Court · (2007) 2 RLW 1105
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 401
High Courts06 Nov 2006Dismissed
Kedar Narain Sharma Vs State
Rajasthan High Court · (2007) 2 RLW 902
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 408, 420, 467, 468
High Courts06 Nov 2006
New India Assurance Co. Ltd. (The) Vs Smt. Kanchan Devi and Another
Rajasthan High Court · (2007) ACJ 1727 : AIR 2007 Raj 52 : (2007) 1 RLW 440
Constitution of India, 1950 — Article 133Motor Vehicles Act, 1988 — Section 149, 170, 173
High Courts06 Nov 2006Dismissed
Mohd. Idris Vs State
Rajasthan High Court · (2007) 2 RLW 913
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 52Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts03 Nov 2006Dismissed
Narendra Kumar Vs Smt. Maya Alias Nirmala
Rajasthan High Court · (2006) 11 RAJ CK 0061
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127, 397, 401Hindu Marriage Act, 1955 — Section 9
High Courts03 Nov 2006Dismissed
Sukha Ram and Another Vs State of Rajasthan
Rajasthan High Court · (2007) CriLJ 644 : (2007) 1 RLW 393
Criminal Procedure Code, 1973 (CrPC) — Section 156, 173, 190, 200, 202Penal Code, 1860 (IPC) — Section 302, 365
High Courts03 Nov 2006
Manohar (Smt.) Vs State of Rajasthan
Rajasthan High Court · (2007) 5 RCR(Criminal) 529 : (2007) 1 WLN 392
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts03 Nov 2006Dismissed
Laxman R. Pinjani Vs RSRTC and Others
Rajasthan High Court · (2007) 1 RLW 507
Criminal Procedure Code, 1973 (CrPC) — Section 302, 307
High Courts03 Nov 2006Dismissed
Dwarkadass Vs Narayan Dass
Rajasthan High Court · (2007) 1 RLW 446
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 3(vii)(b)