High Courts13 Jul 2004Dismissed
State Vs Prakash Chand Kabra and Others
Rajasthan High Court · (2005) 1 RLW 662 : (2004) 4 WLC 153
Rajasthan Motor Vehicles Taxation Act, 1951 — Section 14(2)
COURT ARCHIVE
Rajasthan High Court judgments, 2004
684 judgments · page 17 of 35
High Courts13 Jul 2004
Aamin Vs State of Rajasthan and Others
Rajasthan High Court · (2005) 1 RLW 249 : (2004) 4 WLC 175
Criminal Procedure Code, 1973 (CrPC) — Section 319
High Courts13 Jul 2004Dismissed
Commissioner of Income Tax Vs Rajasthan Construction Company
Rajasthan High Court · (2004) 190 CTR 129 : (2005) 274 ITR 44
Income Tax Act, 1961 — Section 184(4)
High Courts13 Jul 2004
Commissioner of Income Tax Vs Mohta Construction Company
Rajasthan High Court · (2004) 190 CTR 131 : (2005) 273 ITR 276
Income Tax Act, 1961 — Section 32(1)
High Courts12 Jul 2004Dismissed
Commissioner of Income Tax Vs Jodhana Real Estate Development Corporation (P) Ltd.
Rajasthan High Court · (2004) 190 CTR 124 : (2005) 273 ITR 195
Income Tax Act, 1961 — Section 104, 106, 143(3), 153, 153(2A)
High Courts12 Jul 2004Allowed
Shankar Lal Vs State of Rajasthan
Rajasthan High Court · (2004) 07 RAJ CK 0040
Prevention of Food Adulteration Act, 1954 — Section 14, 16(1)(a)(i), 19(2)
High Courts12 Jul 2004Allowed
Gebilal Kanhaialal (HUF) Vs Assistant Commissioner of Income Tax
Rajasthan High Court · (2004) 190 CTR 233 : (2004) 270 ITR 523
Income Tax Act, 1961 — Section 271(1)
High Courts09 Jul 2004Allowed
Mahesh Chandra Vs State of Rajasthan
Rajasthan High Court · (2005) CriLJ 763
Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 324, 326
High Courts09 Jul 2004Allowed
Moolasingh and Another Vs State of Rajasthan
Rajasthan High Court · (2005) CriLJ 1347
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 354, 376, 511
High Courts09 Jul 2004Dismissed
Tara Singh Gehlot Vs Snehlata and Others (Smt.)
Rajasthan High Court · (2004) 4 RLW 2571
Constitution of India, 1950 — Article 14, 16, 309
High Courts09 Jul 2004Allowed
Shiv Dan Ram Vs State of Rajasthan
Rajasthan High Court · (2005) CriLJ 36
Penal Code, 1860 (IPC) — Section 306, 415
High Courts09 Jul 2004Allowed
Shankar Lal Vs State of Rajasthan
Rajasthan High Court · (2005) CriLJ 194 : (2004) WLC 613
Essential Commodities Act, 1955 — Section 3, 7
High Courts08 Jul 2004Dismissed
Ram Chandra Khatri Vs Barmer Central Co-Operative Bank Ltd. and Another
Rajasthan High Court · (2005) 1 RLW 379 : (2005) 1 WLC 155
High Courts07 Jul 2004Dismissed
Maya Devi Dagala Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2005 Raj 177 : (2005) 1 RLW 611 : (2005) 2 WLC 270
Constitution of India, 1950 — Article 341, 342
High Courts06 Jul 2004Dismissed
Praveen Kumar and Another Vs Jain Vishva Bharati Institute and Another
Rajasthan High Court · (2004) 4 RLW 2528 : (2004) 4 WLC 219
Constitution of India, 1950 — Article 12, 226University Grants Commission Act, 1956 — Section 3
High Courts06 Jul 2004Dismissed
Assistant Commercial Taxes Officer Vs J.P. Singh and Sons
Rajasthan High Court · (2006) 146 STC 382 : (2005) WLC 345
Rajasthan Sales Tax Act, 1994 — Section 78(2), 78(5), 84
High Courts06 Jul 2004
Raunaq Finance Ltd. Vs Joint Commissioner of Income Tax
Rajasthan High Court · (2004) 191 CTR 215 : (2005) 272 ITR 210 : (2004) 4 WLC 206
Income Tax Act, 1961 — Section 143(3), 147, 148, 32
High Courts05 Jul 2004Dismissed
Commissioner of Wealth Tax Vs Kamal Kumar Mansinghka
Rajasthan High Court · (2004) 191 CTR 339 : (2005) 275 ITR 485
Wealth Tax Act, 1957 — Section 16(3), 27AWealth Tax Rules, 1957 — Rule 1BB
High Courts05 Jul 2004
Magna Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 4 RLW 2097 : (2004) 4 WLC 347
Rajasthan Panchayati Raj Act, 1994 — Section 19, 38, 38(5), 97, 97(3)
High Courts01 Jul 2004Allowed
Rajendra Kumar Vs State of Rajasthan
Rajasthan High Court · (2004) 07 RAJ CK 0014
Penal Code, 1860 (IPC) — Section 452