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Rajasthan High Court judgments, 2004

684 judgments · page 18 of 35

High Courts03 Jun 2004Dismissed

Ladu Ram Vs Gyatri Devi (Smt.) and Others

Rajasthan High Court · (2004) 3 CivCC 631 : (2005) 1 RCR(Civil) 334 : (2004) 4 RLW 2065 : (2004) 3 WLC 766

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115Limitation Act, 1963 — Section 5
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High Courts03 Jun 2004Dismissed

Salim Vs Indira

Rajasthan High Court · (2004) 2 DMC 292 : (2005) 1 RCR(Criminal) 205 : (2004) 4 RLW 2555 : (2004) 4 WLC 217

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High Courts03 Jun 2004Dismissed

Ram Lal and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2004) 4 RLW 2366 : (2005) 2 RLW 2366 : (2004) 5 WLC 181

Constitution of India, 1950 — Article 12, 13, 14, 15, 16Co-operative Societies Act, 2001 — Section 30Rajasthan Co-operative Societies (Amendment) Ordinance, 2004 — Section 3
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High Courts02 Jun 2004Dismissed

Shyama Ram Vs State of Rajasthan

Rajasthan High Court · (2005) 3 RLW 2128 : (2005) 3 WLC 408

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 134Penal Code, 1860 (IPC) — Section 302
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High Courts02 Jun 2004

Subhash Keir Vs State

Rajasthan High Court · (2004) 3 RLW 1827 : (2004) WLC 695

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 149, 302
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