COURT ARCHIVE

Rajasthan High Court judgments, 2004

684 judgments · page 16 of 35

High Courts20 Jul 2004Dismissed

Narayan Lal Vs State of Rajasthan

Rajasthan High Court · (2004) 4 RCR(Criminal) 640 : (2004) 4 RLW 2160 : (2004) 4 WLC 658

Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 37(1)

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High Courts20 Jul 2004Dismissed

P.C. Moondra Vs Commissioner of Income Tax and Another

Rajasthan High Court · (2004) 191 CTR 213

Income Tax Act, 1961 — Section 254(2)

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High Courts20 Jul 2004Dismissed

Sheoki @ Sheokat Ali Vs State of Rajasthan

Rajasthan High Court · (2005) 1 RCR(Criminal) 522 : (2004) 4 RLW 2601 : (2004) 4 WLC 203

Penal Code, 1860 (IPC) — Section 376

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High Courts19 Jul 2004Allowed

Kesar Singh Vs Union of India (UOI)

Rajasthan High Court · (2004) CriLJ 4688 : (2005) 1 RCR(Criminal) 206 : (2004) 4 RLW 2556 : (2004) 4 WLC 536

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 8

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High Courts19 Jul 2004Allowed

Jagbir Singh Vs Union of India (UOI)

Rajasthan High Court · (2005) 1 RCR(Criminal) 466 : (2004) 4 RLW 1392 : (2004) 4 RLW 2727 : (2004) 4 WLC 301

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 42, 42(2), 8

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High Courts19 Jul 2004Allowed

Anil Vs Union of India (UOI)

Rajasthan High Court · (2004) 4 RLW 2736 : (2004) 4 WLC 508

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 50

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High Courts19 Jul 2004Allowed

Chand Bihari Sharma Vs The District Judge and Others

Rajasthan High Court · (2005) 104 FLR 402 : (2005) 1 RLW 183 : (2004) 4 WLC 538

Guardians and Wards Act, 1890 — Section 14, 9

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High Courts19 Jul 2004Allowed

Heer Singh and Others Vs Jai Singh and Others

Rajasthan High Court · (2005) 1 ACC 718 : (2006) ACJ 1858 : (2005) 1 RCR(Civil) 831 : (2005) 1 RLW 236 : (2005) 1 WLC 293

Motor Vehicles Act, 1988 — Section 173

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High Courts16 Jul 2004Dismissed

Kanahiya Lal Vs Thakurji Shri Keshoraiji and Others

Rajasthan High Court · (2004) 07 RAJ CK 0073

Civil Procedure Code, 1908 (CPC) — Section 47

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High Courts16 Jul 2004Allowed

Chandrakanta (Smt.) Vs Raj. Small Industries Corpn. Ltd.

Rajasthan High Court · (2005) 1 RLW 70

Constitution of India, 1950 — Article 14

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High Courts16 Jul 2004Allowed

Official Liquidator Vs Maharashtra State Electricity Board

Rajasthan High Court · (2005) 127 CompCas 163

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Companies (Court) Rules, 1959 — Rule 9Companies Act, 1956 — Section 456, 468

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High Courts16 Jul 2004Allowed

Bank of Rajasthan Retired Staff Society Vs Bank of Rajasthan Ltd.

Rajasthan High Court · (2005) 1 RLW 133 : (2004) 4 WLC 331

Bank of Rajasthan Limited (Employees) Pension Rules, 1996 — Rule 3Constitution of India, 1950 — Article 12

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High Courts16 Jul 2004

In Re: Ladnun Agrl. Farms (P.) Ltd.

Rajasthan High Court · (2005) 57 SCL 372

Companies Act, 1956 — Section 235, 236, 237, 238, 239

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High Courts15 Jul 2004Dismissed

Kan Singh Gehlot Vs Ashok Gehlot and Others

Rajasthan High Court · (2004) 4 RLW 2516 : (2004) 4 WLC 187

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Representation of the People Act, 1951 — Section 100, 101, 36(5), 81

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High Courts15 Jul 2004Dismissed

Commissioner of Income Tax Vs Kailash Chand Sharma

Rajasthan High Court · (2005) 146 TAXMAN 376

Income Tax Act, 1961 — Section 131, 132, 260A

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High Courts14 Jul 2004Dismissed

Pushpa Devi (Smt.) Vs Urban Improvement Trust and Another

Rajasthan High Court · (2004) 3 CivCC 618 : (2005) 1 RCR(Civil) 173 : (2004) 4 RLW 2666 : (2004) 4 WLC 177

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 115

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High Courts14 Jul 2004Allowed

State Bank of Bikaner and Jaipur Vs Commissioner of Income Tax and Another

Rajasthan High Court · (2004) 191 CTR 344 : (2005) 273 ITR 98

Civil Procedure Code, 1908 (CPC) — Section 152Income Tax Act, 1961 — Section 154, 254(2)

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High Courts14 Jul 2004Allowed

Commissioner of Income Tax Vs Khubi Ram Om Prakash

Rajasthan High Court · (2004) 190 CTR 126 : (2005) 275 ITR 131 : (2004) 141 TAXMAN 608

Income Tax Act, 1961 — Section 271B, 44AB

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High Courts14 Jul 2004Allowed

Commissioner of Income Tax Vs Maliram Puranmal

Rajasthan High Court · (2004) 191 CTR 352 : (2005) 274 ITR 47

Income Tax Act, 1961 — Section 256(1), 256(2)

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High Courts14 Jul 2004

State Bank of Bikaner and Jaipur Vs Commissioner of Income Tax

Rajasthan High Court · (2005) 142 TAXMAN 519

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