High Courts05 Jan 2004Allowed
State of Rajasthan Vs Shyam Kishan Tewari
Rajasthan High Court · (2004) 102 FLR 850 : (2004) 2 RLW 1099
Rajasthan (Recruitment of Dependents of the Government Servant Dying While in Service) Rules, 1975 — Rule 8(2)
COURT ARCHIVE
Rajasthan High Court judgments, 2004
684 judgments · page 35 of 35
High Courts05 Jan 2004Allowed
Amina and Others (Smt.) Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 3 RCR(Civil) 350 : (2004) 1 RLW 544 : (2004) 5 WLC 18
Succession Act, 1925 — Section 372
High Courts05 Jan 2004Dismissed
Jaif Ahmed Sheikh Vs State of Rajasthan
Rajasthan High Court · (2004) CriLJ 3272 : (2004) 3 RCR(Civil) 551 : (2004) 3 RCR(Criminal) 551 : (2004) 2 RLW 1090 : (2004) 2 WLC 662
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 37, 8
High Courts05 Jan 2004Allowed
Anil Sharma and Others Vs The State of Rajasthan
Rajasthan High Court · (2005) CriLJ 713
Criminal Procedure Code, 1973 (CrPC) — Section 156, 482