High Courts15 Jan 2004Dismissed
Anup Krishna Kaul Vs Jagdish Swaroop Agarwal and Others
Rajasthan High Court · AIR 2004 Raj 185 : (2004) 2 CivCC 707 : (2004) 1 RLW 534 : (2004) 1 WLC 743
Specific Relief Act, 1963 — Section 20
COURT ARCHIVE
Rajasthan High Court judgments, 2004
684 judgments · page 34 of 35
High Courts15 Jan 2004Dismissed
Chetan Construction Co. Vs State of Rajasthan and Others
Rajasthan High Court · (2005) 1 ARBLR 386 : (2005) 1 RLW 103 : (2004) 4 WLC 250
Arbitration and Conciliation Act, 1996 — Section 11
High Courts15 Jan 2004
Jitendra @ Banti Vs State of Rajasthan
Rajasthan High Court · (2004) 4 RCR(Criminal) 555 : (2004) 2 RLW 1297 : (2004) 2 WLC 395
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2, 20, 6(2), 8Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 62(2)Penal Code, 1860 (IPC) — Section 302, 364
High Courts14 Jan 2004
Agarwal Pharmacy College and Another Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2004 Raj 177 : (2004) 2 RLW 1280 : (2005) WLC 254 : (2004) 2 WLC 716
High Courts14 Jan 2004Dismissed
Lila Ram Vs LR's of Nandu Bai
Rajasthan High Court · (2004) 2 RLW 771
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13, 14(2), 3
High Courts14 Jan 2004Dismissed
Naroo Vs State of Rajasthan
Rajasthan High Court · (2004) CriLJ 2354 : (2004) 2 RLW 1274 : (2004) 2 WLC 19
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts09 Jan 2004Dismissed
Udaipur Mineral Development Syndicate (P) Ltd. Vs Assistant Commissioner of Income Tax and Another
Rajasthan High Court · (2004) 189 CTR 343 : (2004) 269 ITR 279
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 148, 151, 250, 252, 260
High Courts09 Jan 2004Allowed
Prem Behari Lal Mathur Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 3 RLW 1372 : (2004) 2 WLC 669
Rajasthan Municipalities (Subordinate and Ministerial Service) Rules, 1963 — Rule 27
High Courts09 Jan 2004Dismissed
Bhanwar Lal Gyan Chand Vs Arun Kumar and Others
Rajasthan High Court · (2004) 2 RLW 774 : (2004) 5 WLC 12
High Courts09 Jan 2004Allowed
Bheema Vs State of Rajasthan
Rajasthan High Court · (2004) 01 RAJ CK 0006
Penal Code, 1860 (IPC) — Section 302, 323
High Courts08 Jan 2004Dismissed
Bharat Kumar Vs State of Rajasthan
Rajasthan High Court · (2004) CriLJ 1958 : (2004) 3 RCR(Criminal) 182 : (2004) 2 RLW 1160 : (2004) 2 WLC 380
Penal Code, 1860 (IPC) — Section 302, 307, 309, 84
High Courts08 Jan 2004
Sqn. Ldr. M.K. Bakshy Vs Union of India (UOI) and Others
Rajasthan High Court · (2004) 2 RLW 1150 : (2003) 2 WLC 510
Constitution of India, 1950 — Article 226
High Courts08 Jan 2004Dismissed
Jagdish Kanwar and Another (Smt.) Vs Ram Gopal Singh and Others
Rajasthan High Court · (2004) 3 RLW 1616 : (2004) 2 WLC 706
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 3AConstitution of India, 1950 — Article 226
High Courts08 Jan 2004Allowed
Vidhya Devi Vs State of Rajasthan
Rajasthan High Court · (2004) CriLJ 2332 : (2004) 2 RLW 1261 : (2004) 2 WLC 691
Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 302, 307, 324, 84
High Courts07 Jan 2004Dismissed
Jaildar @ Jalladdin Vs State of Rajasthan
Rajasthan High Court · (2004) CriLJ 2574 : (2004) 2 RLW 1155 : (2004) 2 WLC 412
Penal Code, 1860 (IPC) — Section 302, 394
High Courts07 Jan 2004Allowed
Kanti Lal Vs Legal Representatives of Late Smt. Chand Kumari
Rajasthan High Court · (2004) 2 RLW 1190 : (2004) 2 WLC 26
Civil Procedure Code, 1908 (CPC) — Section 100Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)
High Courts07 Jan 2004Dismissed
Bajrang and Others Vs State of Rajasthan
Rajasthan High Court · (2004) 2 RLW 1143 : (2004) 2 WLC 383
Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 102, 103, 104, 105, 99
High Courts06 Jan 2004Dismissed
Rajendra Vs State of Rajasthan
Rajasthan High Court · (2004) CriLJ 2458 : (2004) 2 RLW 1113 : (2005) WLC 349
Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 302, 84
High Courts06 Jan 2004Dismissed
Mohd. Firoz Vs State of Rajasthan
Rajasthan High Court · (2004) 2 RLW 1141 : (2004) 2 WLC 714
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 29, 8
High Courts06 Jan 2004
Manbhari Devi and Others Vs State
Rajasthan High Court · (2004) 01 RAJ CK 0007
Criminal Procedure Code, 1973 (CrPC) — Section 438