High Courts23 Jul 2004Dismissed
Assistant Commercial Taxes Officer Vs Kanoi Dal Mill
Rajasthan High Court · (2006) 146 STC 426 : (2004) 5 WLC 177
Rajasthan Sales Tax Act, 1994 — Section 78(2), 78(5), 84
COURT ARCHIVE
Rajasthan High Court judgments, 2004
684 judgments · page 15 of 35
High Courts22 Jul 2004Allowed
Uttari Rajasthan Sahakari Dugdh Utpadak Sangh Ltd. and Another Vs Ram Kishan and Another
Rajasthan High Court · (2004) 07 RAJ CK 0071
Essential Commodities Act, 1955 — Section 3, 7
High Courts22 Jul 2004Allowed
Mst. Raj Kanwar Vs Bhanwar Singh and Another
Rajasthan High Court · (2004) 07 RAJ CK 0070
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts22 Jul 2004
United India Insurance Co. Ltd. Vs Shyam Kanwar and Others
Rajasthan High Court · (2006) 4 ACC 213
Motor Vehicles Act, 1988 — Section 163A
High Courts22 Jul 2004Allowed
Prakash Chand Lodha Vs Judge, Labour Court and Another
Rajasthan High Court · (2005) 104 FLR 3 : (2005) 1 RLW 278 : (2004) 4 WLC 548
Certified Standing Order — Order 14Industrial Employment (Standing Orders) Act, 1946 — Section 3(2)Rajasthan Model Standing Order, 1963 — Order 20
High Courts22 Jul 2004Allowed
Managing Committee of Seth Moti Lal PG College and Another Vs State and Others
Rajasthan High Court · (2005) 1 RLW 117 : (2004) 4 WLC 272
High Courts22 Jul 2004
Gyarsi (Smt.) and Another Vs Ramkaran
Rajasthan High Court · (2005) 1 DMC 388 : (2005) 1 RCR(Criminal) 420 : (2004) 4 RLW 2747 : (2004) 4 WLC 81
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts22 Jul 2004Allowed
Kamlesh (Smt.) Vs Sitaram
Rajasthan High Court · (2005) 1 DMC 267 : (2005) 1 RCR(Criminal) 447 : (2004) 4 RLW 2744 : (2004) 4 WLC 130
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts22 Jul 2004Dismissed
State of Rajasthan Vs Smt. Shekhu and Others
Rajasthan High Court · (2005) 1 ACC 156 : (2006) ACJ 1644 : (2004) 4 RLW 2659 : (2004) 4 WLC 335
Motor Vehicles Act, 1988 — Section 166
High Courts22 Jul 2004Dismissed
Tej Singh and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2005) 1 RCR(Criminal) 448 : (2004) 4 RLW 2745 : (2004) 4 WLC 127
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts22 Jul 2004Allowed
Hanuman Das Vs Union of India (UOI)
Rajasthan High Court · (2005) 1 RLW 180 : (2004) 4 WLC 488
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 67, 8
High Courts22 Jul 2004Allowed
Nek Kumar Vs Assistant Commissioner of Income Tax
Rajasthan High Court · (2004) 191 CTR 207 : (2005) 274 ITR 575 : (2004) 141 TAXMAN 313
Income Tax Act, 1961 — Section 4, 69
High Courts22 Jul 2004Allowed
Rajasthan Public Service Commission Vs Bhaskar Dagar
Rajasthan High Court · (2005) 1 RLW 84 : (2004) 4 WLC 73
High Courts22 Jul 2004Dismissed
Heera Singh Chouhan Vs C.D. Dewal and Others
Rajasthan High Court · AIR 2005 Raj 34 : (2005) 2 RLW 1430 : (2004) 4 WLC 415
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Representation of the People Act, 1951 — Section 83(1)
High Courts21 Jul 2004Allowed
Surja Ram Vs State of Rajasthan
Rajasthan High Court · (2005) 1 RCR(Criminal) 467 : (2004) 4 RLW 2729 : (2004) 4 WLC 493
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 42, 42(2), 8
High Courts21 Jul 2004Dismissed
Commissioner of Income Tax Vs Rochi Ram and Sons
Rajasthan High Court · (2004) 191 CTR 472 : (2004) 271 ITR 444
Income Tax Act, 1961 — Section 80A, 80A(1), 80B(5), 80HHC, 80IA
High Courts21 Jul 2004
Shanti Lal Vs State of Rajasthan
Rajasthan High Court · (2005) 1 RCR(Criminal) 521 : (2004) 4 RLW 2612
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 29, 8
High Courts21 Jul 2004Dismissed
Bhagirath Mal and Another Vs Smt. Yuvrani Sahiba through Lrs.
Rajasthan High Court · (2005) 1 RLW 113 : (2004) 4 WLC 112
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)
High Courts20 Jul 2004Dismissed
S.C. Malhotra Vs Smt. Bilam Kanwar
Rajasthan High Court · (2005) 1 RLW 658 : (2004) 4 WLC 322
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 22, 6Rajasthan Rent Control Act, 2001 — Section 13(3)(4)(5), 6, 7
High Courts20 Jul 2004Dismissed
Rajasthan Rajya Sahakari Upbhokta Sangh (Confed) Ltd. Vs Rent Control Tribunal and Others
Rajasthan High Court · (2004) 4 RLW 2748
Rajasthan Rent Control Act, 2001 — Section 3